Finance Act, 2002


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Income-tax View Judgements
  3 Amendment of Section 2 View Judgements
  4 Amendment of section 10 View Judgements
  5 Amendment of section 10A View Judgements
  6 Amendment of section 10B View Judgements
  7 Amendment of section 11 View Judgements
  8 Amendment of section 12 View Judgements
  9 Amendment of Section 12A View Judgements
  10 Amendment of section 14A View Judgements
  11 Amendment of section 17 View Judgements
  12 Amendment of section 24 View Judgements
  13 Amendment of section 28 View Judgements
  14 Amendment of section 32 View Judgements
  15 Amendment of section 33AC View Judgements
  16 Amendment of section 35AC View Judgements
  17 Amendment of section 35CCB View Judgements
  18 Amendment of section 35DDA View Judgements
  19 Amendment of section 36 View Judgements
  20 Amendment of section 40 View Judgements
  21 Substitution of new section for section 43A View Judgements
  22 Amendment of section 44AE View Judgements
  23 Amendment of section 47 View Judgements
  24 Insertion of new section 50C View Judgements
  25 Amendment of section 54EC View Judgements
  26 Amendment of section 55 View Judgements
  27 Substitution of new section for section 70 View Judgements
  28 Amendment of section 72A View Judgements
  29 Amendment of section 74 View Judgements
  30 Amendment of section 80G View Judgements
  31 Amendment of section 80GGA View Judgements
  32 Amendment of section 80HHD View Judgements
  33 Amendment of section 80-IA View Judgements
  34 Amendment of section 80-IB View Judgements
  35 Amendment of section 80L View Judgements
  36 Insertion of new section 80M View Judgements
  37 Amendment of section 88 View Judgements
  38 Substitution of new section for section 89 View Judgements
  39 Substitution of new section for section 92 View Judgements
  40 Amendment of section 92A View Judgements
  41 Amendment of section 92C View Judgements
  42 Insertion of new section 92CA View Judgements
  43 Amendment of section 92F View Judgements
  44 Amendment of section 113 View Judgements
  45 Amendment of section 115A View Judgements
  46 Amendment of section 115AC View Judgements
  47 Amendment of section 115ACA View Judgements
  48 Amendment of section 115AD View Judgements
  49 Insertion of new section 115BBB View Judgements
  50 Amendment of section 115JA View Judgements
  51 Amendment of section 115JA View Judgements
  52 Amendment of section 115JB View Judgements
  53 Substitution of new section for section 115-O View Judgements
  54 Amendment of section 115R View Judgements
  55 Amendment of section 119 View Judgements
  56 Amendment of section 132 View Judgements
  57 Substitution of new section for section 132B View Judgements
  58 Amendment of section 133A View Judgements
  59 Amendment of section 139 View Judgements
  60 Amendment of section 143 View Judgements
  61 Amendment of section 153 View Judgements
  62 Amendment of section 155 View Judgements
  63 Insertion of new section 158A View Judgements
  64 Amendment of section 158B View Judgements
  65 Amendment of section 158BB View Judgements
  66 Amendment of section 158BC View Judgements
  67 Amendment of section 158BD View Judgements
  68 Amendment of section 158BE View Judgements
  69 Insertion of new section 174A View Judgements
  70 Amendment of section 190 View Judgements
  71 Amendment of section 192 View Judgements
  72 Amendment of section 193 View Judgements
  73 Amendment of section 194 View Judgements
  74 Amendment of section 194A View Judgements
  75 Amendment of section 194C View Judgements
  76 Amendment of section 194H View Judgements
  77 Amendment of section 194-I View Judgements
  78 Amendment of section 194J View Judgements
  79 Substitution of new section for section 194K View Judgements
  80 Amendment of section 195 View Judgements
  81 Amendment of section 195A View Judgements
  82 Amendment of section 196A View Judgements
  83 Amendment of section 196C View Judgements
  84 Amendment of section 196D View Judgements
  85 Amendment of section 197A View Judgements
  86 Amendment of section 198 View Judgements
  87 Amendment of section 199 View Judgements
  88 Amendment of section 200 View Judgements
  89 Amendment of section 201 View Judgements
  90 Amendment of section 203 View Judgements
  91 Insertion of new section 206CA View Judgements
  92 Amendment of section 210 View Judgements
  93 Amendment of section 244A View Judgements
  94 Amendment of section 245C View Judgements
  95 Amendment of section 245D View Judgements
  96 Omission of section 245HA View Judgements
  97 Amendment of section 252 View Judgements
  98 Amendment of section 253 View Judgements
  99 Substitution of new section for section 269T View Judgements
  100 Insertion of new section 269UP View Judgements
  101 Amendment of section 271 View Judgements
  102 Substitution of new section for section 271F View Judgements
  103 Amendment of section 272A View Judgements
  104 Insertion of new section 272B View Judgements
  105 Insertion of new section 272BBB View Judgements
  106 Amendment of section 273B View Judgements
  107 Insertion of new section 275B View Judgements
  108 Amendment of section 279 View Judgements
  109 Amendment of second Schedule View Judgements
  110 Amendment of section 18 View Judgements
  111 Amendment of section 18C View Judgements
  112 Amendment of section 22D View Judgements
  113 Omission of section 22HA View Judgements
  114 Amendment of section 34A View Judgements
  115 Amendment of section 3 View Judgements
  116 Amendment of section 5 View Judgements
  117 Amendment of section 4 View Judgements
  118 Amendment of section 14 View Judgements
  119 Amendment of section 25 View Judgements
  120 Amendment of section 28AA View Judgements
  121 Amendment of section 28AB View Judgements
  122 Amendment of section 28-I View Judgements
  123 Amendment of section 47 View Judgements
  124 Amendment of section 61 View Judgements
  125 Amendment of section 75 View Judgements
  126 Insertion of new Chapter XA View Judgements
  127 Amendment of section 129B View Judgements
  128 Amendment of section 129D View Judgements
  129 Insertion of new section 9C View Judgements
  130 Refund of additional duty of customs in certain cases View Judgements
  131 Amendment of First Schedule View Judgements
  132 Amendment of section 2 View Judgements
  133 Amendment of section 3 View Judgements
  134 Amendment of section 5A View Judgements
  135 Amendment of section 11AA View Judgements
  136 Amendment of section 11AB View Judgements
  137 Omission of sections 16 and 17 View Judgements
  138 Amendment of section 23D View Judgements
  139 Omission of Chapter IV View Judgements
  140 Amendment of section 35C View Judgements
  141 Amendment of section 35E View Judgements
  142 Amendment of notification issued under section 5A of the Central Excise Act View Judgements
  143 Amendment of Central Excise Rules, 2002 and validation of action taken there under View Judgements
  144 Amendment of notification issued under rule 57 AK of the Central Excise Rules, 1944 View Judgements
  145 Amendment of Act View Judgements
  146 Amendment of Act 58 of 1957 View Judgements
  147 Special additional excise duty View Judgements
  148 Modification of Act View Judgements
  149 Amendment of Act 32 of 1994 View Judgements
  150 Amendment of section 2 View Judgements
  151 Amendment of section 6A View Judgements
  152 Amendment of section 8 View Judgements
  153 Amendment of section 10 View Judgements
  154 Amendment of section 13 View Judgements
  155 Amendment of section 15 View Judgements
  156 Amendment of Act View Judgements
  Schedule I
  157 Omission of section 43A View Judgements
  158 Omission of Section 35A of Act View Judgements
  159 Omission of Section 22A of Act 47 of 1974 View Judgements
  160 Amendment of the Schedule to Act 47 of 1974 View Judgements
  161 Amendment of notification issued under sub-section (4) of section 15 of the Oil Industry (Development) Act read with section 5A of the Central Excise Act View Judgements
  162 Omission of section 44 of Act 37 of 1987 View Judgements
  163 Omission of section 22 of Act 25 of 1990 View Judgements
  Schedule I
  Schedule II
  Schedule III
  Schedule IV
  Schedule V
  Schedule VI
  Schedule VII
  Schedule VIII
  Schedule IX



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