FRISK LANDMARKS LLPActivity: Construction in Maharashtra. |
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CIN AAG-3106 |
ROC ROC - MUMBAI |
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Listed --- |
Suspended at Exchange --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
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Financials |
Authorized Capital Rs. 10,000 |
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Contact Information |
E-Mail Address |
Registered Address Company FRISK LANDMARKS LLP NAVKAR RESIDENCY, NEW SHREYA NAGAR LAT NO 4, PLOT NO 20, ZAMBAD ESTATE ROAD 431005 AURANGABAD-Aurangabad |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to FRISK LANDMARKS LLPLast Checked Past / Closed Litigation On 30-03-2023 03:59
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for FRISK LANDMARKS LLP . However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00311209 | RAJENDRA SINGH RAJPAL | 23-05-2018 |
00311202 | BHUPENDRA SINGH RAJPAL | 23-05-2018 |
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