FOOD BAZAR PRIVATE LIMITEDActivity: Trading in West Bengal.Active |
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CIN U55209WB2020PTC242008 |
ROC RoC-Kolkata |
Incorporation Date 16-12-2020 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 242008 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 15,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address info@sujatassociates.com |
Registered Address 82 PARK STREET BLOCK 4 KOLKATA Kolkata WB 700017 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to FOOD BAZAR PRIVATE LIMITEDLast Checked Past / Closed Litigation On 30-06-2022 09:06
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04-01-2018 | M/s. Northern Agency, M.G. Avenue, Thangal Bazar, Imphal represented by its Proprietor namely S.K. Hushou Pao Versus The Food Corporation of India through the Executive Director (Zone), Food Corporation of India, Zonal Office (NE), Ulubari, Guwahati & Others | High Court of Manipur |
01-03-2012 | M/s. Prasanth Food Products Vrsus The A.P. State Cooperative Bank Limited, Troop Bazar, Hyderabad & others | High Court of Andhra Pradesh |
19-03-2010 | Raj Kumar Saraf, Proprietor, M/s Bindal Food Products Versus M/s Vishaka Chemicals, Sadar Bazar | Intellectual Property Appellate Board |
Directors |
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DIN | Name | Since |
07881130 | BASHARUL ISLAM MUNNA | 16-12-2020 |
07882513 | SUBHAJYOTI ROY CHOWDHURY | 16-12-2020 |
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