Some PAST Judgements / Case Laws similar to FASHION PVT LTD
Last Checked Past / Closed Litigation On 15-06-2022 01:37
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02-08-2019 |
Global Institute of Fashion Technology (G.I.F.T) Versus Shaista Parveen |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
22-12-2017 |
Fashion Design Council of India & Others Versus Govt. of NCT of Delhi & Others |
High Court of Delhi |
16-10-2017 |
Hargobind Fashion Pvt. Ltd. & Others Versus State Bank of Patiala & Others |
Debts Recovery Appellate Tribunal at Delhi |
17-08-2017 |
M/s. CBC Fashion (Asia) Pvt. Ltd., Rep. by its Managing Director Versus The Assistant Commissioner (CT), Bazaar Assessment Circle, Tirupur |
High Court of Judicature at Madras |
08-08-2017 |
National Institute of Fashion Technology rep. by its Director General NIFT Campus, Hauz Khas, Near Gulmohar Park & Another Versus V.S. Jayya Vishrant |
High Court of Judicature at Madras |
22-06-2017 |
Texport Fashion V/S CC, New Delhi |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
21-06-2017 |
V.S. Jayaa Vishrant Versus National Institute of Fashion Technology, Rep. By its Director General, New Delhi & Another |
High Court of Judicature at Madras |
08-06-2017 |
Aditya Birla Fashion and Retail Limited (Pantaloons Division) (Formerly known as Pantaloons Fashions and Retail Limited), Rep. By its General Manager-Legal & Compliance Versus M/s. Prashanth Properties Private Limited, Rep.by its Managing Director, Joseph Prem Raja & Another |
High Court of Judicature at Madras |
27-04-2017 |
M/s. Fashion Suitings India Private Ltd. through its Director Tilok Chand Chhabra Versus The State of Rajasthan |
High Court of Rajasthan Jodhpur Bench |
26-04-2017 |
M/s. Fashion House, Karnataka Versus The Customs Excise & Service Tax Appellate Tribunal South Zonal Bench, Nungambakkam & Others |
High Court of Judicature at Madras |
12-04-2017 |
M/s. Kala Fashion Fabrics, Proprietary Concern Rep. by its Proprietor R. Giridhar Versus State of Kerala Rep. by its Public Prosecutor & Another |
High Court of Kerala |
28-07-2016 |
Establishment Committee of the Board of Governors National Institute of Fashion Technology NIFT Campus, Hauzkhas & Another Versus A.S. Kumaresh |
High Court of Judicature at Madras |
03-03-2016 |
M/s. Savvy Fashion Pvt. Ltd., Jammu Versus Hyundai Motor Ltd., Delhi & Another |
High Court of Jammu and Kashmir |
02-07-2014 |
State Bank of Bikaner & Jaipur V/S Rajat Fashion Bazaar and Others. |
Debt Recovery Appellate Tribunal At Delhi |
19-03-2014 |
Adams & Adams Attorneys & Another Versus Pointer Fashion International CC & Others |
Supreme Court of Appeal of South Africa |
19-02-2014 |
M/s. Narang Traders (Fashion Wear) Through Its Partner Versus Anil Kumar & Another |
High Court of Delhi |
25-11-2013 |
Fashion Design Council of India Versus Govt. of NCT of Delhi & Others |
High Court of Delhi |
22-11-2013 |
M/s. Zaz Fashion Versus M/s. Ut Worldwide (India) Pvt. Ltd |
High Court of Judicature at Allahabad |
22-07-2013 |
M/s. Fashion Jewellery represented by its Managing Partner, C.P. Paul Versus Commercial Tax Officer Chalakudy & Others |
High Court of Kerala |
11-03-2013 |
M/s. Fashion Jewellery, Represented By its Managing Partner C.P. Paul Versus Commercial Tax Officer & Another |
High Court of Kerala |
18-09-2012 |
Bank of India V/S Frontlines Fashion Exports (I) Pvt. Ltd. |
Debt Recovery Appellate Tribunal At Delhi |
12-06-2012 |
A. Kasturi Versus The National Institute of Fashion Technology, Represented by the State Level Management Committee through its Member Secretary Chennai |
High Court of Judicature at Madras |
17-05-2012 |
Fantasy Fashion Versus Asim Kumar Sinha |
High Court of Delhi |
25-04-2012 |
Samarjit Singh Chattha Versus Fashion Flare & Others |
High Court of Delhi |
20-03-2012 |
Prasad S.L.N. Versus Sky High Fashion Private Limited, Bangalore & Another |
High Court of Karnataka |
21-12-2011 |
Salila Balakrishnan & Another Versus The Director General, National Institute of Fashion Technology, Ministry of Textiles, Government of India & Others |
High Court of Judicature at Madras |
15-11-2011 |
Pindi Fashion Mall Pvt. Ltd. Versus Oriental Insurance Company Ltd. |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
08-11-2011 |
Fashion Television India Private Limited Versus FTV BVI |
High Court of Delhi |
08-03-2011 |
JGA Fashion Pvt. Ltd. Versus Krishan Kumar Khana & Others |
High Court of Delhi |
03-03-2011 |
M/s. Ambika Fashion Pvt. Limited Chennai Versus Union of India represented by the General Manager Chennai |
High Court of Judicature at Madras |
23-08-2010 |
M/s. Harpreet Fashion (P) Limited and Another V/S Canara Bank and Others |
Debt Recovery Appellate Tribunal At Delhi |
30-07-2010 |
Nisar Enterprises Versus Vikash Fashion Clothing (P) Ltd., & Others |
Intellectual Property Appellate Board |
31-05-2010 |
Kangana Modi & Others Versus National Institute of Fashion Technology & Another |
High Court of Delhi |
12-03-2010 |
M/s. Euro Leder Fashion Ltd. Rep. By its Managing Director Versus Indian Bank Rep. By its Manager, Chennai |
High Court of Judicature at Madras |
24-02-2010 |
Savvy Fashion Pvt. Ltd. Versus Hyundai Motors India Ltd. & Another |
Jammu Kashmir State Consumer Disputes Redressal Commission Jammu |
17-02-2010 |
P. Gopinathan Versus Alappat Fashion Jewellary, Kochi |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
25-01-2010 |
Pearl Academy Of Fashion Versus Basant Kumar Goel |
Delhi State Consumer Disputes Redressal Commission New Delhi |
23-10-2009 |
International Institute of Fashion Design Versus Preetika Sharma |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
29-09-2009 |
The Proprietor, Kulathunkal Fashion Jewellers Versus Susan Alex |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
21-01-2009 |
FASHION PROPRIETOR ASWANI KUMAR MAITY VERSUS WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. & OTHERS |
High Court of Judicature at Calcutta |
16-01-2009 |
Akriti Jayant Versus National Insitute of Fashion Technology & Others |
High Court of Delhi |
12-08-2008 |
Radhika Fashion Versus Enforcement Directorate |
Appellate Tribunal For Foreign Exchange New Delhi |
18-08-2006 |
Fashion Linkers & Others Versus Mrs. Savitri Devi & Another |
High Court of Delhi |
31-05-2006 |
Janakalyan Sahakari Bank Limited v/s Sai Fashion Exports Private Limited |
Debt Recovery Appellate Tribunal At Mumbai |
01-03-2006 |
New India Assurance Co.Ltd Versus Fashion Secrets |
High Court of Punjab and Haryana |
15-06-2005 |
Fashion Jewellers & Exporters Versus Sales Tax Officer
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High Court of Kerala |
30-05-2005 |
Zenith Fashion Makers (P) Ltd. Versus Ultimate Fashion Makers Ltd. & Another |
High Court of Delhi |
22-02-2005 |
Ganesh Kumar Versus Messrs Fashion Team & Others
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High Court of Delhi |
10-02-2005 |
Fashion Exim India Pvt. Ltd. Versus Chintamani Ambolkar & Another |
High Court of Judicature at Bombay |
20-01-2005 |
Alberto Culver Company Versus VOI Fashion Stores & Another
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High Court of Delhi |
20-01-2005 |
Tata Sons Limited & Another Versus Fashion ID Limited
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High Court of Delhi |
07-11-2003 |
Shirin S.Qureshi Versus National Institute of Fashion Technology |
High Court of Gujarat At Ahmedabad |
09-04-2003 |
Michael Jackson Versus Michael Jackson Fashion (India) Ltd. & Anr.
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High Court of Judicature at Bombay |
20-11-2002 |
Super Fashion Versus Union of India |
High Court of Delhi |
29-10-2002 |
O.P. Sharma Versus National Institute of Fashion Technology |
High Court of Delhi |
11-03-2002 |
Elegant Fashion Accessories Pvt. Ltd Versus Calcutta Electric Supply Corporation Limited |
High Court of Judicature at Calcutta |
22-01-2002 |
Commissioner of Central Excise Versus Ashok Fashion Limited |
High Court of Gujarat At Ahmedabad |
21-01-2002 |
Chander Shekhar Verma Versus M/S. New Fashion |
Delhi State Consumer Disputes Redressal Commission New Delhi |
20-12-2001 |
Savitri Devi Versus Fashion Linkers |
High Court of Delhi |
15-11-2000 |
Cochin Fashion Jewellery Versus KSEB
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High Court of Kerala |
18-04-2000 |
Fashion Form Pvt Ltd Versus UCO Bank |
High Court of Judicature at Allahabad |
01-04-1998 |
IEC School of Art And Fashion Versus Gursharan Goyal |
High Court of Delhi |
08-09-1995 |
Fashion Linkers Versus Savitri Devi |
High Court of Delhi |
17-08-1995 |
Fashion Linkers Versus Savitri Devi |
High Court of Delhi |
08-05-1995 |
Savitri Devi Versus Fashion Linkers |
High Court of Delhi |
24-02-1994 |
Smita Prabhakar Dalvi Smt. and Another Versus Fashion Production Mazdoor Sabha and Others
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Supreme Court of India |
22-06-1990 |
Regional Director E.S.I. Corpn. Versus Fashion Fabrics
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High Court of Kerala |