FACTORIES PVT LTD

Activity: Business Services in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74140WB1949PTC017642 		ROC
RoC-Kolkata 		Incorporation Date
18-02-1949
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
017642 		Registration Date
18-02-1949 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 50,03,000
Paid Up Capital
Rs. 200



Contact Information
E-Mail Address
NA
Registered Address
1/A2 REGENT PARK KOLKATA WB 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to FACTORIES PVT LTD

Last Checked Past / Closed Litigation On 18-04-2021 17:10
04-11-2020 Ms. Motilal & Sons through Partner Rahul Rastogi & Others Versus M.D. U.P. Cooperative Sugar Factories Federation Ltd High Court Of Judicature At Allahabad Lucknow Bench
01-10-2020 R. Kishore Kumar Versus The Chief Inspector of Factories, Chennai & Others Before the Madurai Bench of Madras High Court
05-06-2020 The Salem District Lorry Owners Association rep.by its President V. Chennakesavan Versus The Inspector of Factories, Salem & Another High Court of Judicature at Madras
29-04-2020 Mech Components Private Ltd. Balanagar, Hyderabad, Rep. by its Director Mudit Patodia Versus The Director General, Ordinance Factories, Govt. of India, Bose Road, Kolkata & Others High Court of for the State of Telangana
10-02-2020 Uttarakhand Cooperative Sugar Factories Federation Limited & Another Versus Suman & Others High Court of Uttarakhand
31-01-2020 S. Rex Versus State through Deputy Director, Industrial Protection & Health Department (Inspector of Factories) Kovilpatti Before the Madurai Bench of Madras High Court
28-01-2020 P.P. Upadhya & Another Versus State of Karnataka, Department of Factories Boilder Industrial Safety & Health, Mangalore High Court of Karnataka
27-01-2020 Shailendra K Jain & Another Versus State of Karnataka through Assistant Director of Factories, Hubballi High Court of Karnataka Circuit Bench At Dharwad
24-09-2019 Subir Bose Versus Inspector of Factories, represented by S.M. Paranjpe & Another Supreme Court of India
08-03-2019 Rajiv Kaul Versus Government of Tamil Nadu, Represented by the Inspector of Factories, Chennai High Court of Judicature at Madras
01-10-2018 P. Panduranga Rao & Another Versus State of Karnataka, Senior Assistant Director of Factories, Rep by M.S. Mahadev High Court of Karnataka
08-11-2017 T.V. Ramanathan Versus The Tamil Nadu State, Rep. by Asst. Inspector of Factories, Thiruvallur High Court of Judicature at Madras
24-04-2017 Pramoda Karkal Versus Government of Tamilnadu, Rep. by Inspector of Factories High Court of Judicature at Madras
21-04-2017 C.V. Subramanian Versus The Assistant Inspector of Factories, Coimbatore High Court of Judicature at Madras
03-04-2017 Sumit Banerjee Versus State of Tamilnadu, Rep. by Inspector of Factories, Chennai High Court of Judicature at Madras
14-02-2017 L.H. Sugar Factories Ltd. & Others Versus State of U.P. & Others High Court of Judicature at Allahabad
14-02-2017 L.H. Sugar Factories Ltd. Versus State of U.P. High Court of Judicature at Allahabad
29-01-2016 P. Trivikrama Prasad Versus The State of A.P. rep. by its Assistant Inspector of Factories, rep. by its P.P. High Court In the High Court of Judicature at Hyderabad
14-01-2016 U.P. Co-operative Sugar Factories Federation Ltd. Lko. Versus M/s. Sumac International Ltd. Gomti Nagar Lko. High Court Of Judicature At Allahabad Lucknow Bench
03-06-2015 V.K. Singh Versus Union of India Rep. by The Director General of Ordnance Factories & Others Central Administrative Tribunal Madras Bench
17-03-2015 M/s. National Paint Industries, Kothamangalam, Ernakulam District & Another Versus M/s. National Paint Factories Company Limited & Others High Court of Kerala
12-11-2014 P. Shanmuganathan Versus State represented by its Inspector of Factories, Chennai High Court of Judicature at Madras
19-09-2014 Ushodaya Enterprises Private Limited Versus The State of Andhra Pradesh, rep., by the Deputy Secretary to the Government, Labour Employemnt, Training & Factories (Lab-I) Department, AP Secretariat & Others High Court of Andhra Pradesh
28-08-2014 Commissioner of Customs & Central Excise Versus L.H. Sugar Factories Ltd. High Court of Judicature at Allahabad
03-07-2014 K. Masthan Rao Versus State Rep., by Inspector of Factories High Court of Judicature at Madras
22-05-2014 The Executive Engineer Versus The Inspector of Factories & Others Before the Madurai Bench of Madras High Court
19-05-2014 Senior General Manager Government of India, Ministry of Defence Indian Ordance Factories Versus Anand Swaroop National Consumer Disputes Redressal Commission NCDRC
13-09-2013 Hyderabad Precision Mfg. Co. Pvt. Ltd,Technocrats Industrial Estate, Rep by its Managing Director Shree Sunil Kumar Patodia, Hyderabad Versus Government of India Ministry of Defence Indian Ordinance Factories, Madhya Pradesh & Another High Court of Andhra Pradesh
29-07-2013 Vasan Publications Pvt.Ltd., rep. by its Director, M.V. Kumar Versus S. Ananth Deputy Chief Inspector of Factories, Chennai & Another High Court of Judicature at Madras
25-06-2013 The Management of Madras Aluminium Company Limited Mettur Dam Versus The Deputy Chief Inspector of Factories, Salem & Others High Court of Judicature at Madras
06-02-2013 Ramnath Kare & Another Versus State represented by Mr. Vivek Marathe, Inspector of Factories In the High Court of Bombay at Goa
14-12-2012 N. Ramaiah Versus State Rep. By The Inspector of Factories, Tuticorin Before the Madurai Bench of Madras High Court
20-09-2012 Electronics Corporation of India Limited Versus State of Andhra Pradesh Rep by its Secretary Labour and Factories & Others High Court of Andhra Pradesh
06-08-2012 M/s Qureshi Internationl, rep. by its Managing Partner, Yousuf Mujahid Versus The Director of Factories, A.P. & Others High Court of Andhra Pradesh
19-07-2012 L. Ganesh Versus The Tamil Nadu State rep. by the Inspector of Factories, Sriperumbudur High Court of Judicature at Madras
29-06-2012 K. Subrahmanian Versus The Inspector of Factories High Court of Judicature at Madras
01-02-2012 The Management of Hanil Tube India Pvt. Ltd. Rep. by its Asst. General Manager Finance Versus The Competent Authority & Inspector of Factories & Others High Court of Judicature at Madras
27-01-2012 Vasan Publications Pvt. Ltd. rep. by its Executive Director MR. M.V. Kumar Versus Deputy Chief Inspector Of Factories & Another High Court of Judicature at Madras
31-10-2011 The Special Officer, Salem Cooperative Sugar Mills Versus The Deputy Chief Inspector of Factories, authority under the Tamil Nadu Industrial Establishments (Conferment of Permanent Status) Act, 1981 & Another High Court of Judicature at Madras
15-11-2010 Bharat Heavy Electricals Limited, Rep. by its General Management (HR) Versus The Deputy Chief Inspector of Factories & Another Before the Madurai Bench of Madras High Court
19-08-2010 K. Murugasamy Versus The Inspector of Factories & Another High Court of Judicature at Madras
15-07-2010 Karur Srinidhi Yaarn Mill Ltd. represented by its Chairman Versus Deputy Chief Inspect of Factories, Erode & Another High Court of Judicature at Madras
08-06-2010 Hindustan Unilever Employees Union, Versus The Inspector of Factories, Office of the Chief Inspector of Factories, Pondicherry & Another High Court of Judicature at Madras
12-04-2010 Kumar Polydot Mills Limited Rep.by its Director Versus The Deputy Chief Inspector of Factories & Others High Court of Judicature at Madras
29-03-2010 S.M. Trehan & Another Versus Inspector of Factories, Inspectorate of Factories & Another In the High Court of Bombay at Goa
26-03-2010 Tata R.N., Chairman, Tata Power Co. Ltd. Versus Dy. Director, Indl. Health and Safety and Inspector of Factories, Indore Division High Court of Madhya Pradesh
26-03-2010 The Management of Bikkatty Indl. Co-op. Tea Factory Ltd.,rep. By its Managing Director Versus The Deputy Chief Inspector of Factories, Coimbatore High Court of Judicature at Madras
12-03-2010 Management of M/s. Chittivalasa Jute Mills Ltd. Versus The Principal Secretary to Government, Labour Employment Training & Factories Dept., Govt. of A.P. Hyderabad & others. High Court of Andhra Pradesh
12-03-2010 Management of M/s. Chittivalasa Jute Mills Ltd. Versus The Principal Secretary to Government, Labour Employment Training & Factories Dept., Govt. of A.P. Hyderabad & others. High Court of Andhra Pradesh
11-03-2010 MRF United Workers Union. Represented by its General Secretary, G. Shankar, Vellore District Versus The Chief Inspector of Factories, Chepauk, & Others High Court of Judicature at Madras
19-02-2010 State Represented by Inspector of Factories, Represented by Public Prosecutor, High Court, Madras Versus S. Rajendran Before the Madurai Bench of Madras High Court
16-02-2010 P. Meenkshisundaram Versus The Inspector of Factories, Chennai High Court of Judicature at Madras
04-02-2010 Dr.(Cap) K. Palani Civil Surgeon (T) Office of the Deputy Chief Inspector of factories (Testing & Safety), Cuddalore Versus Secretary to Government Health and Family Welfare department, Chennai & Others High Court of Judicature at Madras
27-01-2010 The Management of Sri Ganapathy Mills Company Limited Tirunelveli, represented by its Managing Director, K. Vee.Rajendiran Versus .The Deputy Chief Inspector of Factories, Authority Under the Tamilnadu Industrial Establishment Tirunelveli & Another High Court of Judicature at Madras
09-10-2009 M. Meera Mytheen Deputy Chief Inspector of Factories, Chinna Chokkikulam Versus The State of Tamil Rep. by its Secretary to Government Labour and Employment Department & Another High Court of Judicature at Madras
09-10-2009 Meera Mytheen Dy. Chief Inspector of Factories, Chinna Chokkikulam Madurai Versus State of Tamilnadu, Rep. by its Secretary to Government, Labour & Employment Department & Another High Court of Judicature at Madras
28-08-2009 The A.P. Paper Mills Limited, Rajahmundry, rep. by Company Secretary Mr. C. Prabhakar Versus Government of Andhra Pradesh, (labour, Employment, Training Factories Department, rep by its Principal Secretary, Secretariat, Hyderabad & Others High Court of Andhra Pradesh
28-08-2009 D. Bhem Singh Melchisidec Versus Inspector of Factories, Ambattur Region High Court of Judicature at Madras
17-07-2009 MLS Rao, Occupier & Another Versus The State of Tamil Nadu Inspector of Factories High Court of Judicature at Madras
09-07-2009 Lalu T Bansali Versus State rep.by the Inspector of Factories High Court of Judicature at Madras
11-06-2009 P. Abdul Wajid Versus The State, Rep., by Inspector of Factories, Division-II High Court of Judicature at Madras
30-04-2009 A. Rajan & Others Versus Union of India Rep.by Chairman Ordnance Factories Board & Others High Court of Judicature at Madras
30-01-2009 N. Chandra Shaker & Others Versus The Ordnance Factories Board, Rep. by Director General of Ordnance Factories & Another Central Administrative Tribunal Hyderabad Bench
19-01-2009 MRF Limited, rep.by its General Manager, Arkonam Taluk Versus The Deputy Chief Inspector of Factories & Another High Court of Judicature at Madras
11-12-2008 A.P. Labour Law Practitioners Association Versus Government of Andhra Pradesh, Rep by its Secretary, Labour Employment, Training & Factories Department, Secretariat, Hyderabad & Others High Court of Andhra Pradesh
07-11-2008 Marimuthu Versus Inspector of Factories, Salem District High Court of Judicature at Madras
17-10-2008 Tamil Nadu Handicrafts Development Corporation Limited, rep. by its Secretary and Personnel Manager & Another Versus The Inspector of Factories, Range No.II, Madurai & Others High Court of Judicature at Madras
05-02-2008 T.S. Shanmuganathan & Others Versus The Deputy Chief Inspector of Factories, I Division, Teynampet, Chennai 600 006. & Another High Court of Judicature at Madras
20-11-2007 The Thirumagal Mills Ltd. Versus The Deputy Chief Inspector of Factories, Division II, Vellore & Another High Court of Judicature at Madras
21-08-2007 G. Abiruban Versus The State rep. by its Inspector of Factories, III Division, Sivakasi, Virudhunagar District Before the Madurai Bench of Madras High Court
18-08-2007 Negi K. S. Versus Director of Factories High Court of Judicature at Allahabad
27-07-2007 Tamil Nadu Handicrafts Development Corporation Limited, rep. by its Secretary & Another Versus The Inspector of Factories Range No.II, Madurai & Others High Court of Judicature at Madras
02-07-2007 State by Sub Inspector of Factories, Sivakasi Versus Subramani Before the Madurai Bench of Madras High Court
28-06-2007 State by Sub Inspector of Factories, Sivakasi rep.by the Public Prosecutor High Court, Madras Versus Periyasamy Before the Madurai Bench of Madras High Court
30-03-2007 B & C Mills, Unit of Binny Limited, Chennai Versus The Chief Inspector of Factories, Chennai & Another High Court of Judicature at Madras
23-02-2007 The Lakshmi Mills Company Ltd., Palladam Branch, Coimbatore Versus The Deputy Chief Inspector of Factories, Tiruppur & Another High Court of Judicature at Madras
19-02-2007 Dholl @ Duraiselvam & Others Versus State by Inspector of Factories, Aruppukottai Taluk PoliceStation, Virudhu Nagar District Before the Madurai Bench of Madras High Court
15-09-2006 Yakub Ali Hussain Prop. and Manager Versus State, rep. by The Inspector of Factories High Court of Judicature at Madras
08-09-2006 S. Sivakumar & Others Versus The Deputy Inspector of Factories & Another High Court of Judicature at Madras
06-07-2006 Karur District Co.operative Spinning Mills Ltd. Versus The Deputy Chief Inspector of Factories & Another High Court of Judicature at Madras
30-06-2006 The Lakshmi Mills Company Ltd. Versus The Dy. Chief Inspector of Factories & Another High Court of Judicature at Madras
12-05-2006 The General Secretary, South Indian Cashew Factories Workers' Union Versus The Managing Director, Kerala State Cashew Development Corporation Ltd. & Others Supreme Court of India
28-04-2006 R. Subramanian & Another Versus The State of Tamil Nadu, rep. by Inspector of Factories Before the Madurai Bench of Madras High Court
16-03-2006 M/s Hindustan Photo Films Versus The Deputy Chief Inspector of Factories & Others High Court of Judicature at Madras
04-10-2005 Regional Provident Fund Commissioner, Calcutta Versus Assam Biri Factories (P) Ltd. High Court of Judicature at Calcutta
25-08-2005 S. Sivakumar & Others Versus The Deputy Inspector of Factories & Another High Court of Judicature at Madras
27-04-2005 Anil Kumar Sharma Versus Inspector of Factories, West Bengal High Court of Judicature at Calcutta
18-04-2005 G.K. Venkatesan Versus State represented by Inspector of Factories, Vellore High Court of Judicature at Madras
01-02-2005 M/s. Rajalakshmi Textile Processors Limited Versus The Deputy Chief Inspector of Factories & Another High Court of Judicature at Madras
18-11-2004 The Asst. Inspector of Factories, Chittoor, Rep. by the P.P., High Court of A.P., Hyderabad Versus R. Seetharami Reddy High Court of Andhra Pradesh
05-11-2004 The Inspector of Factories Versus S.N. Kanchal High Court of Andhra Pradesh
14-10-2004 The Inspector of Factories Vizianagaram, Rep., by the Public Prosecutor Versus V. Swamy High Court of Andhra Pradesh
23-08-2004 Guru Nanak Industries Versus State of Maharashtra through the Inspector of Factories & Others High Court of Judicature at Bombay
26-03-2004 Kusum Lata Versus Director of Factories, Kanpur High Court of Uttaranchal
08-03-2004 R.C. Mall, A.P.Paper Mills Limited & Another Versus B. Sivaram Murthy, Assistant Inspector of Factories, Rajahmundry & Another High Court of Andhra Pradesh
05-03-2004 M. Uttam Reddi & Another Versus The Inspector of Factories, Circle V, Chennai High Court of Judicature at Madras
01-03-2004 M.Uttam Reddi & Another Versus The Inspector of Factories High Court of Judicature at Madras
16-02-2004 K. Dhanalakshmi Versus State by: Inspector of Factories High Court of Judicature at Madras
03-06-2003 Mangalore Ganesh Beedi & Allied Beedi Factories Workers Association Versus The State of Karnataka & Others High Court of Karnataka
30-04-2003 P.S.Natarajan Versus The Chief Inspector of Factories & Another High Court of Judicature at Madras



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