F M P ENGINEERING PVT LTD

Activity: Manufacturing (Machinery & Equipments) in Gujarat.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U29259GJ1965PTC001337 		ROC
RoC-Ahmedabad 		Incorporation Date
28-08-1965
Class
Private 		Category
Company Limited by Guarantee 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
001337 		Registration Date
28-08-1965 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
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Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
PLOT NO. 12, VADNAGRA PATELSOCIETY, RAMBAUG MANI NAGAR AHMEDABAD-8. GJ 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to F M P ENGINEERING PVT LTD

Last Checked Past / Closed Litigation On 17-10-2021 00:42
06-10-2021 Blackburn Metals A partnership firm, through its partner, Abhijeet Ambrish Kapadia Versus M/s. Zep Engineering Works & Others High Court of Judicature at Bombay
29-09-2021 Smaaash Entertainment Pvt. Ltd. Versus Varsicon Engineering Pvt. Ltd. High Court of Delhi
23-09-2021 The Principal, College of Engineering Farmagudi, Ponda, Goa & Another Versus Ester Faria In the High Court of Bombay at Goa
02-09-2021 P. Semith, Civil Engineering Consultant Versus M.K. Muhamed Asharaf Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
27-08-2021 Perunthalaivar Kamarajar Institute of Maritime Science and Engineering, Rep. by its Chief Executive Officer, Tamilarasu Sambandam & Others Versus The Director General of Shipping, Training Branch, The Directorate General of Shipping, Mumbai & Others High Court of Judicature at Madras
11-08-2021 M/s. Kirloskar Brothers Limited Versus M/s. Bharat Engineering Construction Company (P) Ltd., Represented by A.G.M. Salman, Director High Court of Judicature at Madras
11-08-2021 General Manager, CORE, Allahabad, Rep. by Deputy Chief Engineer, Chennai Versus M/s. JV Engineering Associate Civil Engineering Contractors, Rep. by its Partner S. Jaikumar High Court of Judicature at Madras
10-08-2021 M/s. Fabrimax Engineering Pvt. Ltd. Versus Commissioner of Central Excise Telangkhedi Road, Civil Lines In the High Court of Bombay at Nagpur
09-08-2021 Shri Jeet Ram Smarak Institute Of Engineering & Technology Versus All India Council For Technical Education High Court of Delhi
06-08-2021 Mcnally Bharat Engineering Company Limited & Another Versus Assistant Commissioner of The Income Tax, Circle 1(1) & Others High Court of Judicature at Calcutta
03-08-2021 K. Velusami, Junior Engineer, Building Centre & Conservation Sector 1, Chennai Versus The Engineering Chief (WRD) and Chief Engineer (General), Chennai & Others High Court of Judicature at Madras
02-08-2021 M/s. FCA Engineering India Private Limited, (Formerly known as Chrysler India Automotive Private Limited), RMZ Millennia Business Park-1, Chennai Versus Assistant Commissioner of Income Tax, Corporate Circle 1(2), Chennai & Another High Court of Judicature at Madras
02-08-2021 M/s. Tejas Engineering Works, through its Proprietor, Vandana Versus Rahul s/o. Vitthalrao Pathade & Another In the High Court of Bombay at Aurangabad
02-08-2021 The Commissioner of Income tax, Chennai Versus M/s. Best & Crompton Engineering Ltd., Chennai High Court of Judicature at Madras
22-07-2021 Indian Ocean Energy Pte. Limited & Another Versus Bumi Geo Engineering Limited & Another High Court of Delhi
20-07-2021 B. Vijayalakshmi & Another Versus M/s. Rane Engine Valves Ltd (Formerly known as Rane Engineering Ceramic Ltd), Chennai & Another High Court of Judicature at Madras
14-07-2021 M/s. Moa Engineering Pvt. Ltd., Rep., by its Director, Nandambakkam Versus The State of Tamil Nadu, Rep., by its Secretary, CT & RE Department, Chennai & Another High Court of Judicature at Madras
06-07-2021 Tvl. Abirami Engineering Company, rep. By its Partner, K.L. Narayanan Versus The Assistant Commissioner, Perur Assessment Circle High Court of Judicature at Madras
03-07-2021 Oil & Natural Gas Corporation Ltd. Versus A Consortium of Sime Darby Engineering Sdn. Bhd. & Another High Court of Judicature at Bombay
01-07-2021 M/s. Sai Lakshmi Engineering, represented by its Proprietor, K. Nagaraju Versus The Principal Commissioner of Customs Chennai III Commissionerate & Others High Court of Judicature at Madras
30-06-2021 Muthayammal Engineering College, Represented by its Administrative Officer, Namakkal Versus University Grants Commission, Represented by its Secretary, New Delhi & Others High Court of Judicature at Madras
30-06-2021 M/s. URC Construction Pvt. Ltd., Rep. By its Managing Director, Erode Versus Indian Institute of Technology Madras Rep.by its Superintending Engineer, Engineering Unit, IIT Madras, Chennai High Court of Judicature at Madras
30-06-2021 M/s. URC Construction Pvt. Ltd., Rep. By its Managing Director, Erode Versus Indian Institute of Technology Madras Rep.by its Superintending Engineer, Engineering Unit, IIT Madras, Chennai High Court of Judicature at Madras
28-06-2021 M/s. K & K Contech Engineering Ltd., Rep., by its Director, Chennai Versus Customs, Central Excise and Service Tax, Settlement Commission, Chennai & Others High Court of Judicature at Madras
21-06-2021 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager Versus Ajay C. Shelke & Others High Court of Judicature at Bombay
21-06-2021 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager Versus Ajay C. Shelke & Others High Court of Judicature at Bombay
04-06-2021 Juhi Chawla & Others Versus Science & Engineering Research Board & Others High Court of Delhi
04-06-2021 Juhi Chawla & Others Versus Science & Engineering Research Board & Others High Court of Delhi
28-05-2021 Ms. X, A Student of 2nd Year, B.Tech, Chemical Engineering Department , R/O Dhansiri Hostel, Indian Institution of Technology, Guwahati Versus The State of Assam, Rep. By The Commissioner And Secretary, Home Department, Govt. of Assam, State Secretariat, Assam & Others High Court of Gauhati
07-05-2021 Annapoorana Engineering College rep by its Principal Sankari Main Road Periyaseeragapadi Salem District Versus Anna University rep by its registrar Chennai & Another High Court of Judicature at Madras
06-05-2021 Fedders Electric & Engineering Limited Gautam Buddh Nagar Versus Southeast Central Railway Bilaspur High Court of Delhi
03-05-2021 Meltron Engineering Industries Versus Pune Labour Union & Another High Court of Judicature at Bombay
03-05-2021 Meltron Engineering Industries Versus Pune Labour Union & Another High Court of Judicature at Bombay
03-05-2021 Meltron Engineering Industries V/S Pune Labour Union and Others. High Court of Judicature at Bombay
09-04-2021 St. Joseph College of Engineering, Rep. by its Chairman & Managing Director, Babu Manoharan Versus R. Vijayarajaj & Another High Court of Judicature at Madras
05-04-2021 Navayuga Engineering Company Versus Bangalore Metro Rail Corporation Limited Supreme Court of India
17-03-2021 Anil Kumar Das Versus The Union of India, Represented by the Divisional Manager (Personnel) (DRM) (P) Engineering Bill Section, N.F. Railway, Rangia & Others Central Administrative Tribunal Guwahati Bench Guwahati
17-03-2021 M/s. Albanna Engineering LIC Versus M/s. Sanghvi Movers Limited National Company Law Appellate Tribunal
15-03-2021 Thiagarajar College of Engineering, Rep. by Registrar (Academics), Madurai Versus The Secretary, Department of Higher Education, Government of Tamil Nadu, Secretariat, Chennai & Others Before the Madurai Bench of Madras High Court
10-03-2021 Dr. P. Dananjayan Versus The Principal, Pondicherry Engineering College, Puducherry & Others High Court of Judicature at Madras
09-03-2021 Union of India & Another Versus M.V. Engineering Company High Court of Madhya Pradesh
09-03-2021 Linkquest Quippo Infra Limited Versus A2Z Infra Engineering Limited High Court of Delhi
08-03-2021 Pravin Electricals Private Limited Versus Galaxy Infra & Engineering Private Limited Supreme Court of India
08-03-2021 T.K. Engineering Consortium Pvt. Ltd. Versus Director (Projects) Rites Ltd. & Another High Court of Delhi
05-03-2021 M/s. Blue Sea Industries Private Limited Versus M/s. Polytech Engineering & Consultants High Court of for the State of Telangana
05-03-2021 Navayuga Engineering Company Versus Bangalore Metro Rail Corporation Limited Supreme Court of India
05-03-2021 M/s. Blue Sea Industries Private Limited Versus M/s. Polytech Engineering & Consultants High Court of for the State of Telangana
04-03-2021 Messrs. J. Pee. Tee. Engineering Industry, Rep. by its Proprietor, P.T. Jonney, Coimbatore Versus M.R. Ponnusamy & Others High Court of Judicature at Madras
27-02-2021 Engineering Services Private Limited Versus State of Madhya Pradesh & Another High Court of Madhya Pradesh
25-02-2021 M/s. Sakthi Durga Engineering, Represented by its Partner R.S. Krishnan, Chennai Versus P.S. Raman High Court of Judicature at Madras
17-02-2021 Container Corporation of India, CONCOR Bhavan & Another Versus Devi Engineering & Construction Private Limited & Another High Court of Andhra Pradesh
17-02-2021 Container Corporation of India, CONCOR Bhavan & Another Versus Devi Engineering & Construction Private Limited & Another High Court of Andhra Pradesh
09-02-2021 Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another High Court of Judicature at Madras
09-02-2021 Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another High Court of Judicature at Madras
09-02-2021 Nikhil Institute & Engineering, Mathura & Another Versus Vipul Dixit Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow
09-02-2021 Abhi Engineering Corporation Pvt. Ltd. & Another Versus Union of India & Others High Court of Judicature at Bombay
08-02-2021 Abhay Nath Thakur Versus State of Chhattisgarh Via Secretary, Public Heath Engineering Department, Chhattisgarh & Another High Court of Chhattisgarh
02-02-2021 M.P. Varghese, Assistant Professor in Mechanical Engineering, Model Engineering College, Thrikkakara, Ernakulam & Others Versus V.P. Devassia, Principal, Model Engineering College, Thrikkakara, Ernakulam & Another High Court of Kerala
25-01-2021 Blue Star Engineering & Electronics Ltd., Mumbai Versus DCIT-Circle 1(1)(1), Mumbai Income Tax Appellate Tribunal Mumbai
22-01-2021 Kriti Engineering & Services Versus The State of Andhra Pradesh High Court of Andhra Pradesh
19-01-2021 Harikrishna Engineering Works & Others Versus Syndicate Bank & Another High Court of Gujarat At Ahmedabad
19-01-2021 M/s. L & T Hydrocarbon Engineering Limited, Represented by its Head-Finance & Accounts, P. Ganesan Versus Union of India, Department of Commerce, Ministry of Commerce & Industry & Others High Court of Judicature at Madras
23-12-2020 S. Rajkumar Versus Principal, Pondicherry Engineering College, Puducherry High Court of Judicature at Madras
21-12-2020 Senbo Engineering Ltd. Versus Hooghly River Bridge Commissioners High Court of Judicature at Calcutta
18-12-2020 M/s. Newera Projects Versus M/s. Senbo Engineering Limited & Others High Court of Delhi
10-12-2020 M/s. Indian Institute of Engineering Technology, Chennai Versus The Deputy Commissioner of Income Tax (Exemptions)-III, Chennai High Court of Judicature at Madras
10-12-2020 APJ Abdul Kalam Technological University & Another Versus Jai Bharath College of Management And Engineering Technology & Others Supreme Court of India
07-12-2020 The Chairman, M/s. IFET College of Engineering, Tamil Nadu Versus Arumugam & Others High Court of Judicature at Madras
04-12-2020 Candela Engineering Corporation, Rep. by Its Managing Partner, Anoop K. Mathav Versus Corporation of Thrissur & Others High Court of Kerala
01-12-2020 M/s. Sukumar Engineering Exports, Rep. by its Proprietor – S. Sukumar Versus The State of Tamil Nadu, Represented by the Secretary, Commercial Taxes and Registration Department, Fort St. George, Chennai & Another High Court of Judicature at Madras
26-11-2020 Noy Vallesina Engineering Spa, (Now Known As Noy Ambiente S.P.A) Versus Jindal Drugs Limited & Others Supreme Court of India
25-11-2020 National Insurance Co Ltd, Fort, Mumbai Versus M/s. Patel Engineering Ltd. National Consumer Disputes Redressal Commission NCDRC
11-11-2020 Heavy Engineering Corporation Ltd., Through Its Chairman-cum-managing Director, Dhurwa Versus Union of India, Through Deputy Chief Labour Commissioner (Central), Dhanbad & Others High Court of Jharkhand
05-11-2020 M/s. Sandur Manganese & Iron Ores Ltd., Represented by its Company Secretary, Md. Abdul Saleem, Bangalore Versus M/s. R.K. Infra & Engineering (India) Pvt. Ltd., Represented by its Director High Court of Karnataka Circuit Bench At Dharwad
02-11-2020 Goverdhangiri CHS Ltd V/S Bharat Infrastructure & Engineering Ltd. High Court of Judicature at Bombay
30-10-2020 M/s. Gopal Agro Engineering Works & Another Versus Andhra Bank & Others High Court of Punjab and Haryana
29-10-2020 Perunthalaivar Kamarajar Institute of Maritime Science and Engineering,Represented by its Chief Executive Officer, Chidambaram Versus The Director General of Shipping & Another High Court of Judicature at Madras
28-10-2020 R. Krishnamurthy & Co., Engineering Contractors, A Partnership Firm, Rep.by its Managing Partner, R. Krishnamurthy Versus RMD Kwikform India Pvt. Ltd., New Delhi & Others High Court of Judicature at Madras
28-10-2020 M/s. Bhimaas Engineering & Projects Pvt. Ltd., Chennai Versus The Deputy Commissioner of Income Tax, Chennai High Court of Judicature at Madras
20-10-2020 CSB Bank Ltd Versus Niumec Engineering Corpn & Others High Court of Judicature at Bombay
16-10-2020 M/s. Khushee Construction through its Power of Attorney Holder, namely Shree Rajeev Kumar, District Patna Versus The State of Bihar through the Secretary, Public Health Engineering Department, Govt. of Bihar, Patna & Others High Court of Judicature at Patna
12-10-2020 China Datang Technologies & Engineering Co. Ltd., Delhi Versus NLC India Limited, Chennai & Another High Court of Judicature at Madras
30-09-2020 M/s. Shriram EPC Limited, Represented by its Sr.Vice President – Legal & Secretarial R. Sridharan Versus Valecha Engineering Limited, Valecha Chambers, Mumbai High Court of Judicature at Madras
23-09-2020 M/s. Real Talent Engineering Private Limited, Rep by its Director P.S. Dasarathy Versus The Deputy Commissioner Corporate Circle, 5(1), Chennai & Others High Court of Judicature at Madras
22-09-2020 Bhilai Engineering Corporation Ltd., Through Madhavdas K., Authorised Signatory Bec Nandinin Road Industrial Area, Chhattisgarh Versus United India Insurance Company Ltd. Through Senior Divisional Manager, Chhattisgarh National Consumer Disputes Redressal Commission NCDRC
21-09-2020 M/s. NTC Infra & Engineering Private Limited Represented by its Director S. Muthusamy, Versus The Assistant Commissioner (ST) & Others High Court of Judicature at Madras
16-09-2020 Biplab Mukherjee & Others Versus Indian Institute of Engineering, Science & Technology & Others High Court of Judicature at Calcutta
11-09-2020 M/s. Real Talent Engineering Private Limited, Rep by its Director P.S. Dasarathy Versus The Deputy Commissioner of Income Tax Corporate Circle 5 (1), Chennai & Others High Court of Judicature at Madras
08-09-2020 R.K. Engineering Equipments Rep. by its Proprietor Versus Deputy State Tax Officer 1 Kondalampatti Assessment Circle Salem High Court of Judicature at Madras
08-09-2020 Jai Bharath College of Management & Engineering Technology, Rep. by Its Chairman, Ernakulam & Others Versus The State of Kerala, Rep. by Its Secretary to Government, Higher Education Department, Trivandrum & Others High Court of Kerala
03-09-2020 M/s. Khushee Construction through its Power of Attorney Holder, Patna Versus The State of Bihar through the Secretary, Public Health Engineering Department, Govt. of Bihar, Patna & Others High Court of Judicature at Patna
02-09-2020 Seth Srinivas Agarwal Institute of Engineering And Technology Versus Raj Ratan Baudh Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow
01-09-2020 3I Infraprojects Mauritius Limited Versus Navayuga Engineering Company Limited & Others High Court of for the State of Telangana
01-09-2020 M/s. Shree Venkateshwara Educational & Charitable Trust, Represented by its Chairman, P. Venkatachalam, Administering Shree Venkateshwara Hi-Tech Engineering College, Erode Versus The Deputy Director (i/c), Employees' State Insurance Corporation, Sub Regional Office, Coimbatore & Others High Court of Judicature at Madras
25-08-2020 The Mining & Engineering Corporation Versus Union of India & Another High Court of Delhi
21-08-2020 M/s. Metal Tubes & Rolling Mills, Marol Maroshi Road, Andheri (East) & Another Versus The Official Liquidator, Liquidator of Transpower Engineering Ltd. (In Liqn.) & Another High Court of Judicature at Bombay
21-08-2020 Posh Infrastructure Pvt. Ltd. Versus Official Liquidator, Liquidator of Transpower Engineering Ltd. High Court of Judicature at Bombay
18-08-2020 Vectra Advanced Engineering Pvt Ltd & Another. Versus Union Of India Through Secretary Ministry Of Defence & Another. High Court of Delhi
13-08-2020 The State of Tamil Nadu, Rep. by its Principal Secretary, Dept. of Higher Education, Chennai Versus Syed Ammal Engineering College, Rep. By its Administrative Officer, Ramanathapuram High Court of Judicature at Madras
11-08-2020 M. Raj Sekhar Versus The State of Telangana, rep. by its Prl.Secretary, Public Health & Municipal Engineering Dept. & Others High Court of for the State of Telangana



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