F I C CORPORATE SOLUTIONS PRIVATE LIMITED

Activity: Business Services in Delhi.
Strike Off
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74999DL2012PTC245626
ROC
RoC-Delhi
Incorporation Date
04-12-2012
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
245626
Registration Date
04-12-2012
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials

Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information

E-Mail Address
pndubey13@yahoo.com
Registered Address
1521, Wazir Nagar, Kotla Mubarakpur Delhi New Delhi DL 110003 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to F I C CORPORATE SOLUTIONS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 14-03-2023 05:29
12-01-2022 Rajeev R. Jain, Director (Suspended) Nirmal Lifestyle, L.BS. Marg, Mulund (West), Mumbai Versus AASAN Corporate Solutions Private Limited, Ganpatrao Kadam Marg, Lower Parel, Mumbai & Another National Company Law Tribunal New Delhi
07-11-2018 Acit Corporate Circle 6(1) Versus Shriram Fortune Solutions Ltd Income Tax Appellate Tribunal Chennai
12-09-2018 Robotix Learning Solutions P Versus Ito Corporate Ward 5(3), Chennai Income Tax Appellate Tribunal Chennai
28-02-2017 Stepaniuk, Nikolai Versus Wellstead Corporate Solutions Pte Ltd. & Others Supreme Court of Singapore
11-09-2015 Shipnet Software Solutions India (P.) Ltd. Versus Assistant Commissioner of Income-tax, Corporate Circle-VI(1), Chennai Income Tax Appellate Tribunal Chennai
31-10-2011 World Vision of India, rep by its Group Director-Corporate Solutions Versus The Presiding Officer, EPF Appellate Tribunal & Another High Court of Judicature at Madras



Directors

DIN Name Since
06388185 PRASHANT SHUKLA 04-12-2012
06419002 RAGHAVENDRA PRATAP SINGH 04-12-2012

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.