Some PAST Judgements / Case Laws similar to F & G SUPPLY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 03-01-2021 22:51
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| 23-12-2020 |
T.V. Pallanee Versus State of Tamil Nadu, Rep. by Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Another |
High Court of Judicature at Madras |
| 24-11-2020 |
N.V. Sajikumar Versus State of Tamil Nadu, Rep. by the Secretary to Govt. Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 12-10-2020 |
The Correspondent, Vikaasa School, Madurai Versus The State of Tamil Nadu, Rep. by its Principal Secretary, Department of Municipal Administration & Water Supply, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 14-09-2020 |
Avinashi Town People Welfare Development Association, Rep. by its President P. Vijay Anand Versus The Secretary to Government, Municipal Administration and Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 04-09-2020 |
Natarajan Versus The State of Tamil Nadu, Rep by its Secretary to Govt. Dept. of Municipal Admin & Water Supply, City V, Chennai & Others |
High Court of Judicature at Madras |
| 25-08-2020 |
V. Yadunandan Yadav Versus The State of Karnataka Represented by its Principal Secretary, Department of Food & Civil Supply And Consumer Affairs, Bengaluru & Others |
High Court of Karnataka |
| 24-08-2020 |
The Director of Income-Tax International Taxation, Bangalore & Another Versus The Executive Engineer, M/s. Bangalore Water Supply & Sewerage Board, Bangalore & Another |
High Court of Karnataka |
| 12-08-2020 |
Brihan Mumbai Electric Supply and Transport Undertaking through its General Manager & Another Versus Sadashiv Dnyandeo Gaikwad & Others |
High Court of Judicature at Bombay |
| 03-08-2020 |
G. Jayasri Versus The State, Rep. By the Principal Secretary to the Government, Municipal Administration & Water Supply Dept., Chennai & Others |
High Court of Judicature at Madras |
| 01-07-2020 |
P. Kumaresan Versus The State of Tamilnadu, rep.by its Secretary to Government, Municipal Administration & Water Supply Dept., Chennai & Another |
High Court of Judicature at Madras |
| 29-06-2020 |
V. Veiluntha Rajan Versus Government of Tamil Nadu, Represented by Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 29-05-2020 |
Jagannath Supply Company, District Khorda (Orissa) Versus State of Chhattisgarh & Others |
High Court of Chhattisgarh |
| 20-05-2020 |
Aasha Devi Versus Bihar State Food & Civil Supply Corporation Ltd through its Managing Director, Patna & Others |
High Court of Judicature at Patna |
| 20-05-2020 |
Khazan Singh Versus Punjab State Cooperative Supply & Marketing Federation Ltd. & Others |
High Court of Punjab and Haryana |
| 23-03-2020 |
B. Sivakumar & Another Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 16-03-2020 |
T. Selvarasu & Others Versus The Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 06-03-2020 |
Balubha Ashabhai Manek & Others Versus Gujarat Water Supply & Sewarage Board & Others |
High Court of Gujarat At Ahmedabad |
| 28-02-2020 |
Azure Sunrise Private Limited Versus Chamundeshwari Electricity Supply Corporation Limited & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
| 26-02-2020 |
The Theosophical Society, Represented by its General Manager, S. Harihara Raghavan Versus Chennai Metropolitan Water Supply and Sewerage Board, Represented by its Chairman & Managing Director & Others |
High Court of Judicature at Madras |
| 26-02-2020 |
P. Thandapani Versus The State of Tamil Nadu Rep. by the Secretary to Government Department of Municipal Administration and Water Supply, Chennai & Others |
High Court of Judicature at Madras |
| 24-02-2020 |
R. Thirupathi & Others Versus The Additional Chief Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 18-02-2020 |
V. Saroja Versus The Government of Tamil Nadu, rep.by its Secretary, Municipal Administration & Water Supply Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 28-01-2020 |
Murshidabad Sale & Supply Co-Operative Society Ltd. Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
| 27-01-2020 |
Swarnamma Rebecca Versus The District Supply Officer, Thiruvananthapuram & Others |
High Court of Kerala |
| 23-01-2020 |
Jayant H. Diwan Versus Gujarat State Civil Supply Corporation Ltd. |
High Court of Gujarat At Ahmedabad |
| 22-01-2020 |
P. Gnanamuthu (Deceased petitioner) & Another Versus The Secretary to Government, Municipal Administration & Water Supply (TP4) Department, Chennai & Another |
Before the Madurai Bench of Madras High Court |
| 20-01-2020 |
B. Kumar & Others Versus The Government of Tamil Nadu, Represented by its Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 08-01-2020 |
R. Subramanian Versus The Government of Tamil Nadu, Rep. by its Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 07-01-2020 |
M/s. Tulip Engineers-Bangalore a Partnership Firm, Represented by its Partner Mohammed Usman & Another Versus Bangalore Electricity Supply Company Limited, Represented by its Managing Director, Bengaluru & Others |
High Court of Karnataka |
| 03-01-2020 |
St. Joseph's Boy's Anglo Indian Higher Secondary School, Rep. by its Correspondent, Coonoor, Nilgiris Versus The Secretary, Department of Municipal Administration & Water Supply, The Government Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 05-12-2019 |
Anantara Solutions Pvt Ltd. Versus Aumkar Supply Chain Solution |
High Court of Judicature at Madras |
| 29-11-2019 |
V. Thamilvendan & Others Versus The Executive Engineer Tamil Nadu Water Supply and Drainage Board, Maintenance Division, Thiruvarur & Others |
High Court of Judicature at Madras |
| 25-11-2019 |
K.M. Zareen Beevi Versus The Chennai Metropolitan Water Supply & Sewerage Board, Represented by its Chairman, Chennai & Others |
High Court of Judicature at Madras |
| 05-11-2019 |
The Executive Engineer, Tamilnadu Water Supply and Drainage Board, Rural Water Supply Division, Theni & Others Versus The Inspector of Labour, Theni & Others |
Before the Madurai Bench of Madras High Court |
| 04-11-2019 |
A. AmbikaVersus The Tamilnadu Water Supply & Drainage Board, By its Managing Director, Chennai & Others |
High Court of Judicature at Madras |
| 04-11-2019 |
P.No. 14117331, Ulla Gouda, Retired Mazdoor, Office of the Commanding Officer, 50 Coy ASC (Supply) Type ‘C' & Others Versus Union of India, Represented by the Secretary to the Government of India, Ministry of Defence, New Delhi & Another |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 23-10-2019 |
The Managing Director, Tamil Nadu Water Supply & Drainage Board, Chepauk, Chennai & Another Versus K. Sekar & Others |
High Court of Judicature at Madras |
| 21-10-2019 |
K. Kamalam Versus The Principal Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 27-09-2019 |
Madura Vinayagar Kudiyiruppor Nalasangam, Represented by its Secretary, Mohideen Bawa Versus The State of Tamil Nadu, Represented by its Principal Secretary, Municipal Administration & Water Supply Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 26-09-2019 |
Madurai Corporation Sanitary Inspectors & Sanitary Officers Welfare Association, Through its President, S. Murugan Versus The Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 29-08-2019 |
P. No. 14117391, Pitamber, Mazdoor, Office of the Commanding Officer, 50 Coy, ASC (Supply), Versus Union of India, Represented by the Secretary, To the Government of India, Ministry of Defence, New Delhi & Another |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 26-07-2019 |
B.S. Dalayath Versus Bangalore Water Supply & Sewerage Board, Bangalore & Others |
High Court of Karnataka |
| 04-07-2019 |
Gautam Kathalu Hiwale Versus The State of Maharashtra Through Secretary, Food, Civil Supply & Consumer Protection Department & Others |
In the High Court of Bombay at Aurangabad |
| 14-06-2019 |
Maurice C.P. Devakaram Versus State of Tamil Nadu Represented by its Secretary to Government Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 10-06-2019 |
D. Krishnan Versus The State of Tamil Nadu, Rep. by its Secretary to Government Tamil Nadu Municipal Administration, and Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 02-05-2019 |
Campos Brothers Farms Versus Matru Bhumi Supply Chain Pvt. Limited & Others |
High Court of Delhi |
| 01-05-2019 |
In the matter of : M/s. Global Supply chain Solutions Private Limited & Another Versus Registrar of Companies, IIIrd Floor, 'A' Block, Sanjay Complex, Jayendraganj Gwalior (M.P.) |
National Company Law Tribunal Ahmedabad |
| 30-04-2019 |
Gammon India Limited, Mumbai Versus Chennai Metropolitan Water Supply & Sewerage Board, Chindadripet, Chennai & Others |
High Court of Judicature at Madras |
| 27-04-2019 |
A.B. Gurumani Versus The Government of Tamil Nadu, Rep., by the Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 22-04-2019 |
K. Murugan Versus The Government of Tamil Nadu, Rep. by the Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 16-04-2019 |
G. Sivaprakasam, Thiruvannamalai Versus The Executive Engineer, Tamil Nadu Water Supply & Drainage Board, Thiruvannamalai & Another |
High Court of Judicature at Madras |
| 15-04-2019 |
R. Madhavi Versus The Superintending Engineer (South), Enquiry Officer, Chennai Metropolitan Water Supply and Sewerage Board, Chintadripet, Chennai & Another |
High Court of Judicature at Madras |
| 09-04-2019 |
O. Durai Versus The Secretary to Government of Tamil Nadu, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 09-04-2019 |
M. Kishore Kumar Versus Managing Director, Chennai Metropolitan Water Supply & Sewerage Board, Chennai & Another |
High Court of Judicature at Madras |
| 02-04-2019 |
P. No. 6402447, Bal Bhadra Sharma, Mazdoor, Office of the Officer Commanding Army Supply Core & Others Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Defence, New Delhi & Another |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 27-03-2019 |
J. Alphonse Versus The Government of Tamil Nadu, Rep. by the Principal Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 19-03-2019 |
M. Murugesan Versus The Managing Director, Chennai Metropolitan Water Supply and Sewerage Board, Chintadripet, Chennai & Another |
High Court of Judicature at Madras |
| 13-03-2019 |
Renew Power Limited & Others Versus Bangalore Electricity Supply Company Ltd. & Others |
High Court of Karnataka |
| 19-02-2019 |
K. Rajaraman Versus Government of Tamil Nadu, Represented by the Secretary, Municipal Administration & Water Supply Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 19-02-2019 |
S. Ravishankar Versus Government of Tamil Nadu, Represented by the Secretary, Municipal Administration & Water Supply Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 19-02-2019 |
Arumaiselvi Versus Chairman/Managing Director, Chennai Metro Water Supply and Sewerage Board, Chennai & Another |
High Court of Judicature at Madras |
| 13-02-2019 |
Meena Devidas Lahire Versus The State of Maharashtra, Through the Secretary for Food, Civil Supply & Consumer Protection Department & Others |
In the High Court of Bombay at Aurangabad |
| 06-02-2019 |
V. Ranganathan Versus The State of Tamil Nadu, Rep.by its Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 30-01-2019 |
M/s. Ashodaya Cement Products, Rep. by its Partner G. Harish & Others Versus Bangalore Electricity Supply Company Ltd., Rep. by Managing Director & Others |
High Court of Karnataka |
| 29-01-2019 |
P. Santhosh Joseph & Another Versus The Principal Secretary to Government, Municipal Administration & Water Supply Dept., Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 28-01-2019 |
Anna Perunthu Nilaya Vattara Viyaparikal Nala Sangam, Represented by the President, N.K. Annarajan Versus The State of Tamil Nadu, Rep. by the Secretary, Municipal Administration & Water Supply Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 24-01-2019 |
Sunset Bazaar Vyabarigal Nala Sangam, Rep. by its President, Thangasamy Versus The Secretary to Government, Municipal Administration & Water Supply Department, Government of Tamil Nadu, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 24-01-2019 |
N. Yanose Versus The State of Tamil Nadu, Rep. by its Principal Secretary, Department of Municipal Administration & Water Supply, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 03-01-2019 |
The Government of Tamil Nadu, Rep. by its Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others Versus P. Saravanan |
Before the Madurai Bench of Madras High Court |
| 02-01-2019 |
N. Anuradha Versus The Principal Secretary to Government, Municipal Administration & Water Supply Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 02-01-2019 |
H.S. Raju & Others Versus The State of Karnataka , by its Secretary, Department of Food & Civil Supply & Consumer Affairs, Bangalore & Others |
High Court of Karnataka |
| 20-12-2018 |
S. Selvaraj Versus The Secretary to the Government, Department of Local Administration and Water Supply, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 03-12-2018 |
Syed Sabiulla Versus The Principal Secretary to Government of Tamil Nadu, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 23-11-2018 |
A. Anandhi & Others Versus The Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 02-11-2018 |
A. Mathuram Versus The Principal Secretary to Government, Municipal Administration and Water Supply Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 29-10-2018 |
K. Ravichandran Versus The Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 23-10-2018 |
R. Muthurajan Versus The Managing Director, Tamil Nadu Water Supply and Drainage Board, Chepauk & Others |
High Court of Judicature at Madras |
| 11-10-2018 |
E. Logeswari Versus The General Manager, Chennai Metropolitan Water Supply & Sewerage Board, Chennai |
High Court of Judicature at Madras |
| 09-10-2018 |
D. Muruganandam Versus The Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 04-10-2018 |
Station Manager, Joynagore Group Electric Supply W.B.S.E.D.C. Ltd. Versus Lalmohan Bayen & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 03-10-2018 |
PSEB (Now Punjab State Power Supply Corporation Ltd.) & Others Versus Kulwant Singh |
Supreme Court of India |
| 03-10-2018 |
Sabroop Feed & Dairy Farm Village Versus Punjab State Cooperative Supply & Marketing Federation Ltd. |
High Court of Punjab and Haryana |
| 01-10-2018 |
M/s. Raptakos Bret & Co. Ltd., Rep. by its Manager? Personnel, C.K. Murali Krishnan, Chennai Versus Chennai Metropolitan Water Supply & Sewerage Board, Rep. by its Managing Director & Others |
High Court of Judicature at Madras |
| 24-09-2018 |
M. Ravi Versus The Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 20-09-2018 |
Southern Alloy Foundries (P) Ltd., Rep. by its Chairman S. Thiagharajan Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Municipal Administration & Water Supply (Election) Department, Chennai & Others |
High Court of Judicature at Madras |
| 19-09-2018 |
P. Subburam Versus The Government of Tamil Nadu, Rep., by its Secretary, Municipal Administration and Water Supply Department, Secretariat, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 11-09-2018 |
A. Babu & Others Versus The State of Tamil Nadu, Represented by its Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 10-09-2018 |
N. Nithyadasan Versus The State of Tamil Nadu, Rep. by its Secretary to Government Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 07-09-2018 |
Chennai Petroleum Corporation Ltd, Chennai Versus The Secretary Department of Municipal Administration & Water Supply, Chennai & Another |
High Court of Judicature at Madras |
| 07-09-2018 |
Chennai Petroleum Corporation Ltd, Chennai Versus The Secretary Department of Municipal Administration & Water Supply, Chennai & Another |
High Court of Judicature at Madras |
| 05-09-2018 |
P. Narayanaswami Versus Municipal Administration & Water Supply Department, rep. by the Principal Secretary, Government of Tamil Nadu, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 29-08-2018 |
A. Sahaya Almitha Versus The General Manager, Chennai Metropolitan Water Supply & Sewerage Board, Chennai & Another |
Before the Madurai Bench of Madras High Court |
| 13-08-2018 |
A. Santhosaham Versus The Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 01-08-2018 |
L. Rajesh & Others Versus The Secretary to Government, Minicipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 30-07-2018 |
The Alda Fowler Nursery School Trust, Rep. By its Trustee G. Chandraleka, Coimbatore Versus The Principal Secretary to Government, Municipal Administration & Water Supply (M.C.II) Department, Chennai & Others |
High Court of Judicature at Madras |
| 30-07-2018 |
R. Prabavathi Versus The Government of Tamil Nadu, Represented by the Secretary, Municipal Administration and Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 27-07-2018 |
A. Ahamed Ibrahim Versus The Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 26-07-2018 |
The Goa Co-operative Marketing & Supply Federation, Through its Chairman Versus Mario Lobo & Another |
In the High Court of Bombay at Goa |
| 20-07-2018 |
Palani Town Muslim Dharma Paripalana Sangam Waqf, Represented by its Vice President, Dindigul Versus The Principal Secretary to the Government, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
| 16-07-2018 |
M/s. Singh Electricals & Constructions, Rep by its Authorised Signatory M. Sundar Versus The Managing Director Chennai Metropolitan Water Supply & Sewerage Board, Chennai & Others |
High Court of Judicature at Madras |
