for example: TATA AIG

  for example: Indian Contract Act

  for example: Ratan Tata

  for example: Negotiable Instruments Act




Environment (Protection) Act, 1986


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  Preamble
  1 Short Title, extent and commencement View Judgements
  2 Definitions. View Judgements
  3 Power of Central Government to take measures to protect and improve. View Judgements
  4 Appointment of officers and their powers and functions. View Judgements
  5 Power to give directions. View Judgements
  6 Rules to regulate environmental pollution. View Judgements
  7 Persons carrying on industry, operation, etc. not to allow emission or discharge of environmental pollutants in excess of the standards. View Judgements
  8 Persons handling hazardous substances to comply with procedural safeguard. View Judgements
  9 Furnishing of information to authorities and agencies in certain cases. View Judgements
  10 Power of entry and inspection. View Judgements
  11 Power to take sample and procedure to be followed in connection therewith. View Judgements
  12 Environmental Laboratories. View Judgements
  13 Government analysts. View Judgements
  14 Reports of Government analysts. View Judgements
  15 Penalty for contravention of the provisions of the act and the rules, orders and directions View Judgements
  16 Offences by companies. View Judgements
  17 Offences by Government Departments. View Judgements
  18 Protection of action taken in good faith. View Judgements
  19 Cognizance of offences. View Judgements
  20 Information, Reports or Returns. View Judgements
  21 Members, Officers and Employees of the authority constituted under section 3 to be public servants View Judgements
  22 Bar of Jurisdiction. View Judgements
  23 Power to delegate. View Judgements
  24 Effect of other laws. View Judgements
  25 Power to make rules. View Judgements
  26 Rules made under this act to be laid before parliament. View Judgements



#LawyerServices #Act #Law #Statute #IndianLaw #Kanoon