Electricity (Supply) (Maharashtra Amendment) Act, 2000


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w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Amendment of section 8 of Act 54 of 1948 View Judgements
  3 Repeal of Mah. Ord. XI of 2000 and saving View Judgements



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