EXPRESS NEWSPAPERS PRIVATE LIMITED

Activity: Real Estate and Renting in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here.
PAN No
AAACE1702G
CIN
U70101TN1956PTC003445
ROC
RoC-Chennai
Incorporation Date
11-10-1956
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
003445
Registration Date
11-10-1956
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
28-09-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 50,00,000
Paid Up Capital
Rs. 22,60,000



Contact Information

E-Mail Address
companysecretary@expressavenue.in
Registered Address
EXPRESS ESTATES, MOUNT ROAD,MADRAS-2. MADRAS-2. MADRAS-2. TN 600002 IN







Some PAST Judgements / Case Laws similar to EXPRESS NEWSPAPERS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 14-09-2023 11:27
02-04-2018 Indian Express Newspapers (Bombay) Private Ltd. Versus Inspecting Assistant Commissioner of Income Tax High Court of Judicature at Bombay
25-09-2013 Commissioner of Income Tax-III, Chennai Versus M/s. Express Newspapers Ltd. High Court of Judicature at Madras
18-10-2012 Narendra Prasad & Others Versus Indian Express Newspapers (Bombay) Private Limited & Others High Court of Judicature at Madras
26-07-2012 Express Publications Madurai Limited Versus Indian Express Newspapers Mumbai Limited & Another High Court of Judicature at Bombay
17-11-2009 Express Newspapers Limited rep.by its Chairperson Mrs.Saroj Goenka Versus The Deputy Commissioner of Income Tax Special Range & Another High Court of Judicature at Madras
04-04-2006 B.G. Sampat Versus Indian Express Newspapers (Bombay) Pvt. Ltd. High Court of Judicature at Calcutta
08-12-2005 M/s. Indian Express Newspapers (Bombay) Pvt. Ltd. & Others Versus The Union of India, through the Ministry of Finance, New Delhi & Another High Court of Judicature at Bombay
28-08-2003 Indian Express Newspapers (Bombay) Private Limited Versus State Of West Bengal High Court of Judicature at Calcutta
19-06-2003 Indian Express Newspapers (Bombay) Ltd. Versus Shiv Kapooria & Ors. High Court of Judicature at Bombay
17-06-2003 Brihanmumbai Union of Journalists Versus Indian Express Newspapers (Bombay) Ltd. & Ors. High Court of Judicature at Bombay
24-09-2002 The Commissioner of Income-tax Versus M/s. Express Newspapers Ltd. High Court of Judicature at Madras
11-09-2002 Chandrakant Bhalekar & Others Versus Indian Express Newspapers (Bombay) Pvt. Ltd. High Court of Judicature at Bombay
20-08-2002 Indian Express Newspapers (Bombay) Pvt Ltd & Another Versus Union Of India & Others High Court of Judicature at Bombay
07-11-2001 Express Newspapers Private Limited Versus Commissioner of Income Tax High Court of Judicature at Madras
07-09-2001 Express Newspapers Limited Versus Commissioner of Income Tax High Court of Judicature at Madras
18-07-2001 Indian Express Newspapers (Bombay) Ltd. Versus District Manager, Telephones Union Territory Consumer Disputes Redressal Commission UT Chandigarh
28-03-2001 Indian Express Newspapers (Bombay) Limited Versus Brihan Mumbai Union of Journalists & Others High Court of Judicature at Bombay
16-03-2001 First Flight Courier Ltd. Versus Indian Express Newspapers (Bombay) Ltd. High Court of Judicature at Bombay
10-11-2000 Express Newspapers Limited Versus Commissioner of Income Tax and Others High Court of Judicature at Madras
07-02-2000 Indian Express Newspapers (Bombay) Pvt. Ltd. & Others Versus Union of India & Others High Court of Judicature at Bombay
25-11-1999 Express Newspapers Limited Versus Kwality Spinning Mills Limited (And Vice Versa) High Court of Judicature at Madras
16-07-1998 Municipal Corporation of Delhi Versus M/s. Express Newspapers Ltd. Supreme Court of India
21-04-1998 Commissioner of Sales Tax Versus Indian Express Newspapers Private Limited Supreme Court of India
25-02-1998 Commissioner of Income Tax Versus Indian Express Newspapers (Madurai) Private Limited High Court of Judicature at Madras
21-01-1998 Commissioner of Income Tax Versus Express Newspapers Limited Supreme Court of India
07-08-1996 Express Newspapers Private Limited Versus Commissioner of Income Tax High Court of Judicature at Madras
01-08-1996 Express Newspapers LimiteD Versus Indian Express Newspapers (Bom) Limited High Court of Delhi
17-01-1995 Bhartu Versus Indian Express Newspapers High Court of Delhi
08-11-1994 INDIAN EXPRESS NEWSPAPERS (BOM) EMPLOYEES UNION VERSUS K.M. DESAI High Court of Judicature at Bombay
23-09-1994 Indian Express Newspapers Private Limited and Others Versus Union of India and Others Supreme Court of India
11-01-1994 Commissioner of Income Tax Versus Express Newspapers Limited Supreme Court of India
12-03-1992 MADHUKAR R. MAHADIK VERSUS INDIAN EXPRESS NEWSPAPERS PVT. LTD. High Court of Judicature at Bombay
18-12-1989 EXPRESS NEWSPAPERS LIMITED VERSUS UNION OF INDIA High Court of Delhi
04-12-1987 Indian Express Newspapers (Bombay) Private Limited Versus T.M. Nagarajan High Court of Delhi
26-08-1987 Municipal Corporation of Delhi Versus Express Newspapers Limited High Court of Delhi
30-01-1987 Express Newspapers Limited Versus Municipal Corporation of Delhi High Court of Delhi
23-01-1987 Bombay Tyres International Ltd., Madras-2 Versus Express Newspapers Private Ltd., Madras-2 and Another High Court of Judicature at Madras
05-11-1985 Express Newspapers Pvt. Ltd. and Ors Versus Union of India (UOI) and Ors Supreme Court of India
07-10-1985 Express Newspapers Private Limited and Others Versus Union of India and Others Supreme Court of India
06-12-1984 Indian Express Newspapers (Bombay) Private Limited Versus Union of India Supreme Court of India
12-10-1984 Indian Express Newspapers (Bom.) Pvt. Ltd. Versus Jagmohan High Court of Judicature at Bombay
14-03-1984 COMMISSIONER OF SALES TAX, MAHARASHTRA STATE, BOMBAY VERSUS INDIAN EXPRESS NEWSPAPERS (BOMBAY) PRIVATE LIMITED High Court of Judicature at Bombay
11-01-1984 Express Newspapers Ltd. Versus Girdharilal Jhajharia High Court of Judicature at Calcutta
05-04-1983 Express Newspapers Limited Versus Commissioner of Income Tax, Tamil Nadu High Court of Judicature at Madras
02-07-1981 Mangalam and Others Versus Express Newspapers Ltd., represented by Managing Director and Another High Court of Judicature at Madras
19-02-1981 Express Newspapers Limited Versus State of Madras Supreme Court of India
30-10-1979 Commissioner of Income Tax (Central), Madras Versus Express Newspapers Limited High Court of Judicature at Madras
10-03-1978 Indian Express Newspapers (Bombay) Private Limited and Another Versus Indian Express Newspapers (Bombay) Employees Union and Others Supreme Court of India
05-10-1976 Lachman Das & Another Versus M/s. Indian Express Newspapers (Bombay) Pvt. Ltd. & Another High Court of Delhi
07-12-1967 INDIAN EXPRESS NEWSPAPERS (BOMBAY) LTD. VERSUS BASUMATI PRIVATE LTD. High Court of Judicature at Bombay
10-11-1967 P.S.N.S. Ambalavana Chettiar and Company Limited and Another Versus Express Newspapers Limited, Bombay Supreme Court of India
05-09-1966 The Management of Express Newspapers, Ltd., Madras Versus The Additional Commissioner for Workmen's Compensation, Madras & Another High Court of Judicature at Madras
07-05-1964 Commissioner of Income Tax, Madras Versus Express Newspapers Limited, Madras Supreme Court of India
18-12-1963 Express Newspapers, Limited Versus Labour Court, Madras, and Another Supreme Court of India
18-04-1963 Management of Express Newspapers Limited Versus B. Somayajulu and Others Supreme Court of India
13-09-1962 Press Labour Union, Madurai Versus Express Newspapers Private, Limited, and Others High Court of Judicature at Madras
02-08-1962 Express Newspapers, Limited Versus Their Workers and Staff and Others Supreme Court of India
02-08-1962 Management of Express Newspapers Limited Versus Workers and Staff Employed Under It and Others Supreme Court of India
25-07-1962 Express Newspapers Private Limited Versus Michael Mark and Another Supreme Court of India
07-02-1962 EMPLOYERS OF EXPRESS NEWSPAPERS (PRIVATE) LTD. , MADRAS VERSUS LABOUR COURT, ANDHRA PRADESH, HYDERABAD High Court of Andhra Pradesh
29-07-1960 Express Newspapers (Private) Ltd. Madras Versus Regional Provident Fund Commissioner III, Madras & Another High Court of Judicature at Madras
01-03-1960 Commissioner of Income Tax, Madras Versus Express Newspapers Limited High Court of Judicature at Madras
21-01-1960 EXPRESS NEWSPAPERS LTD. 'CLUB HOUSE' MOUNT ROAD, MADRAS VERSUS STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF MADRAS High Court of Judicature at Madras
13-10-1959 Union (By Its Secretary) and Others Versus Express Newspapers, Limited, Employees'Express Newspapers Private, Limited, Madras, and Others High Court of Judicature at Madras
08-09-1958 Re Express Newspapers (Private) Ltd. Versus First Labour Court West Bengal High Court of Judicature at Calcutta
19-03-1958 Express Newspapers Private, Limited, and Another Versus Union of India and Others Supreme Court of India
20-09-1951 Joshuna B. Powers Incorporated Versus Express Newspapers Ltd. High Court of Judicature at Madras



GST Number(s) for EXPRESS NEWSPAPERS PRIVATE LIMITED

MAHARASHTRA 27AAACE1702G1Z7  
DELHI 07AAACE1702G1Z9  



Directors

DIN Name Since
00210440 SAROJ GOENKA 01-10-1994
00671379 GOENKA RITU 15-12-2006
00201307 KAVITA YADUPATI SINGHANIA 07-10-1993
00370296 SHASHICHAND SHRIYANSPRASAD JAIN 17-08-1997
00050364 YADUPATI SINGHANIA 07-10-1993
00105046 ARATI AGARWAL 15-12-2006
00104981 ANIL KUMAR AGARWAL 12-10-1985
01068196 RAMESH CHANDRA VAISH 17-08-1997
02196703 VEDANT ANIL AGARWAL 17-12-2014
01943748 AROONKUMAR RAMASWAMY RAMACHANDRAN 17-12-2016

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