EXPLOSIVE SUBSTANCES ACT, 1908


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  STATEMENT OF OBJECTS AND REASONS
  1 SHORT TITLE, EXTENT AND APPLICATION View Judgements
  2 DEFINITIONS. View Judgements
  3 PUNISHMENT FOR CAUSING EXPLOSION LIKELY TO ENDANGER LIFE OR PROPERTY. View Judgements
  4 PUNISHMENT FOR ATTEMPT TO CAUSE EXPLOSION, OR FOR MAKING OR KEEPING EXPLOSIVE WITH INTENT TO ENDANGER LIFE OR PROPERTY. View Judgements
  5 PUNISHMENT FOR MAKING OR POSSESSING EXPLOSIVES UNDER SUSPICIOUS CIRCUMSTANCES. View Judgements
  6 PUNISHMENT OF ABETTORS View Judgements
  7 RESTRICTION ON TRIAL OF OFFENCES View Judgements



#LawyerServices #Act #Law #Statute #IndianLaw #Kanoon