ENVIRON ENERGY SERVICES PRIVATE LIMITEDActivity: Trading in West Bengal.Active |
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CIN U52190WB2012PTC184299 |
ROC RoC-Kolkata |
Incorporation Date 01-08-2012 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 184299 |
Registration Date 01-08-2012 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 25,00,000 |
Paid Up Capital Rs. 20,75,280 |
Contact Information |
E-Mail Address info@bhaskarsolar.com |
Registered Address 60A, DIAMOND HARBOUR ROAD, THAKURPUKUR KOLKATA WB 700063 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ENVIRON ENERGY SERVICES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 27-09-2023 13:16
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for ENVIRON ENERGY SERVICES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00690650 | JYOTI KUMAR PODDAR | 01-08-2012 |
02084407 | SOUMENDRA KISHORE CHAKRABORTY | 01-08-2012 |
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