ENVIRON ENERGY CORPORATION INDIA PRIVATE LIMITEDActivity: Electricity, Gas & Water companies in West Bengal.Active |
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CIN U40106WB1999PTC140439 |
ROC RoC-Kolkata |
Incorporation Date 20-05-1999 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 140439 |
Registration Date 20-05-1999 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 2000,00,000 |
Paid Up Capital Rs. 879,69,860 |
Contact Information |
E-Mail Address info@bhaskarsolar.com |
Registered Address 60A, D. H. ROAD, THAKURPUKUR, KOLKATA WB 700063 IN |
TradeMarksTotal 2 marks found. |
BHASKAR SOLAR, SUN DE., Class 11, Registered |
Bhaskar (DEV. OF SUN), Class 11, Registered |
Some PAST Judgements / Case Laws similar to ENVIRON ENERGY CORPORATION INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 09-03-2023 07:28
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for ENVIRON ENERGY CORPORATION INDIA PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
06963533 | PALAS BAG | 05-06-2018 |
06443615 | SHRIKANT SHARMA | 20-06-2017 |
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