EMPLOYMENT OF CHILDREN ACT, 1938


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Section
 Section Title
  STATEMENT OF OBJECTS AND REASONS
  1 SHORT TITLE AND EXTENT View Judgements
  2 DEFINITIONS View Judgements
  3 PROHIBITION OF EMPLOYMENT OF CHILDREN IN CERTAIN OCCUPATIONS View Judgements
  3A POWER TO AMEND THE SCHEDULE View Judgements
  3B NOTICE TO INSPECTOR BEFORE CARRYING ON WORK IN CERTAIN PROCESSES View Judgements
  3C DISPUTES AS TO AGE View Judgements
  3D MAINTENANCE OF REGISTER View Judgements
  3E : DISPLAY OF NOTICE CONTAINING ABSTRACT OF SECTIONS 3 AND 4 View Judgements
  4 REPEALED View Judgements
  5 PROCEDURE RELATING TO OFFENCES View Judgements
  6 APPOINTMENT OF INSPECTORS View Judgements
  7 POWER TO MAKE RULES View Judgements
  8 AMENDMENT OF SECTION 6 ACT XV OF 1908 View Judgements



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