EMPLOYEES PROVIDENT FUND ORGANISATION (REGIONAL PROVIDENT FUND COMMISSIONER, GRADE-I) RECRUITMENT RULES, 1999


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Section
 Section Title
  INTRODUCTION
  RULE 01: SHORT TITLE AND COMMENCEMENT
  RULE 02: NUMBER OF POSTS, CLASSIFICATION AND SCALE OF PAY
  RULE 03: METHOD OF RECRUITMENT, AGE LIMIT AND OTHFR
  RULE 04: DISQUALIFICATION
  RULE 05: POWER TO RELAX
  RULE 06: SAVINGS
  SCHEDULE I



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