EMACIATED TRADING INDIA PRIVATE LIMITEDActivity: Business Services in Delhi.Active |
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CIN U74999DL2016PTC302897 |
ROC RoC-Delhi |
Incorporation Date 12-07-2016 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 302897 |
Registration Date 12-07-2016 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address etipldelhi@gmail.com |
Registered Address B-60 Vikas Enclave, Gali No. 6 Uttam Nagar New Delhi West Delhi DL 110059 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to EMACIATED TRADING INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 29-05-2023 00:13
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for EMACIATED TRADING INDIA PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
07434217 | VINOD KUMAR LOHIA | 31-12-2016 |
01576545 | SANDEEP CHAUHAN | 22-12-2016 |
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