EMAAR MGF LAND LIMITEDActivity: Construction in Delhi.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AABCE4308B |
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CIN U45201DL2005PLC133161 |
ROC RoC-Delhi |
Incorporation Date 18-02-2005 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 133161 |
Registration Date 18-02-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance ACTIVE compliant |
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Last AGM Date 28-09-2018 |
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Last Balance Sheet Date 31-03-2018 |
Financials |
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Authorized Capital Rs. 600000,00,000 |
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Paid Up Capital Rs. 13032,44,850 |
Contact Information |
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E-Mail Address bharat.garg@emaar-india.com |
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Registered Address 306-308, Square One, C-2, District Centre, Saket New Delhi South Delhi DL 110017 IN |
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Alternate Address EMAAR MGF BUSINESS PARK, 2ND FLOOR MEHRAULI GURGAON ROAD, SIKANDARPUR CHOWK,SECTOR-28 GURGAON 122002 HR |
Some PAST Judgements / Case Laws similar to EMAAR MGF LAND LIMITEDLast Checked Past / Closed Litigation On 06-04-2021 09:51
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| 24-03-2021 | Emaar Mgf Land Ltd., New Delhi & Another Versus Sumit Dhingra & Another | National Consumer Disputes Redressal Commission NCDRC |
| 24-03-2021 | Emaar Mgf Land Ltd., New Delhi & Another Versus Baljeet Kaur Teja | National Consumer Disputes Redressal Commission NCDRC |
| 01-12-2020 | EMAAR India Limited, Formerly Known As EMAAR MGF Land Limited Versus HICON Hera Buildtech Pvt. Ltd. | High Court of Delhi |
| 09-11-2020 | Emaar Mgf Land Ltd. & Another Versus Ram Niwas Bansal | National Consumer Disputes Redressal Commission NCDRC |
| 16-10-2020 | Sanchana Gupta Versus Emaar Mgf Land Limited | National Consumer Disputes Redressal Commission NCDRC |
| 13-10-2020 | Emaar Mgf Land Ltd., New Delhi & Another Versus Gurpreet Gill | National Consumer Disputes Redressal Commission NCDRC |
| 13-07-2020 | Rakesh Rawat Versus Emaar Mgf Land Private Limited & Others | Punjab State Consumer Disputes Redressal Commission Chandigarh |
| 29-06-2020 | Ramesh Malhotra & Another Versus Emaar Mgf Land Limited, Through its Managing Director, New Delhi & Another | National Consumer Disputes Redressal Commission NCDRC |
| 17-03-2020 | Kamal Chatterjee, Kolkata & Others V/S Emaar Mgf Land Ltd. | National Consumer Disputes Redressal Commission NCDRC |
| 11-11-2019 | Anila Jain Versus Emaar Mgf Land Ltd. | National Consumer Disputes Redressal Commission NCDRC |
| 01-11-2019 | Emaar MGF Land Ltd. & Another Versus Chanbir Singh Mann & Others | National Consumer Disputes Redressal Commission NCDRC |
| 31-10-2019 | Emaar MGF Land Ltd & Others Versus Sudesh Kumari Mahajan | National Consumer Disputes Redressal Commission NCDRC |
| 29-08-2019 | M/s. Kadimi International Pvt. Ltd. Versus M/s. Emaar MGF Land Limited | High Court of Delhi |
| 31-05-2019 | Emaar MGF Land Ltd. Versus Dalwinder Singh Atwal | National Consumer Disputes Redressal Commission NCDRC |
| 20-05-2019 | Pulkit Agarwal & Others Versus Emaar Mgf Land Ltd. | National Consumer Disputes Redressal Commission NCDRC |
| 15-05-2019 | Barinder Kaur & Others Versus Emaar MGF Land Limited, Through its Managing Director, New Delhi & Others | Punjab State Consumer Disputes Redressal Commission Chandigarh |
| 03-01-2019 | M/s. Emaar MGF Land Ltd., Rep. by its Chairman H.E. Mohamed Ali Alabor Versus Haseeba Fayaz | Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
| 10-12-2018 | M/s. Emaar MGF Land Limited Versus Aftab Singh | Supreme Court of India |
| 08-10-2018 | Deepak Mehra & Others Versus M/s. EMAAR MGF Land Limited & Others | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 05-10-2018 | Emaar Mgf Land Limited & Another Versus Indu Soni & Others | National Consumer Disputes Redressal Commission NCDRC |
| 30-08-2018 | Rajesh Jindal Versus M/s. Emaar MGF Land Ltd. & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 08-08-2018 | Statesman Ltd. Versus Emaar MGF Land Ltd. | National Company Law Appellate Tribunal |
| 08-08-2018 | Statesman Ltd Versus Emaar Mgf Land Ltd | National Company Law Tribunal New Delhi |
| 07-08-2018 | Pritam Singh Natt & Another Versus Emaar MGF Land Ltd. & Others | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 16-07-2018 | Emaar MGF Land Limited Versus MGF Developments Limited | National Company Law Tribunal New Delhi |
| 03-07-2018 | Abhey Sood & Others Versus M/s. Emaar MGF Land Private Limited (EMAAR MGF) & Others | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 26-06-2018 | Udam Lal Singla & Another Versus The Emaar MGF Land Limited & Others | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 08-06-2018 | Nilabh Jain & Another Versus Emaar Mgf Land Limited & Others | National Consumer Disputes Redressal Commission NCDRC |
| 08-06-2018 | Emaar MGF Land Ltd. Versus Kishan Lal Manchanda & Another | National Consumer Disputes Redressal Commission NCDRC |
| 31-05-2018 | Emaar MGF Land Ltd. Versus Sunita | High Court of Delhi |
| 14-05-2018 | Col. Kuldip Singh Versus Emaar MGF Land Ltd. & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 03-05-2018 | Biresh Singhal Versus Emaar MGF Land Ltd. & Others | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 03-05-2018 | Emaar Mgf Land Ltd. & Another Versus Gagan Gupta & Others | National Consumer Disputes Redressal Commission NCDRC |
| 25-04-2018 | Avneet Kaur Versus Emaar Mgf Land Private Ltd. & Others | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 09-04-2018 | Sudarshan Bhandari & Another Versus M/s Emaar MGF Land Private Ltd. | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 04-04-2018 | Nalin Sood & Another Versus Emaar MGF Land Ltd. & Others | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 03-04-2018 | Vidush Mehta Versus M/s. EMAAR MGF Land Private Ltd., through their Chairman & Directors | Delhi State Consumer Disputes Redressal Commission New Delhi |
| 28-02-2018 | Ajitpal Singh & Another Versus M/s. Emaar MGF Land Limited & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 11-01-2018 | Kuldip Singh (Col.) Versus Emaar Mgf Land Ltd. & Another | National Consumer Disputes Redressal Commission NCDRC |
| 20-11-2017 | Udam Lal Singla & Another Versus Emaar MGF Land Ltd. & Others | National Consumer Disputes Redressal Commission NCDRC |
| 28-08-2017 | Emaar MGF Land Ltd. & Another Versus Kush Sama & Others | National Consumer Disputes Redressal Commission NCDRC |
| 16-06-2017 | Amarinder Singh Versus M/s. Emaar MGF Land Limited, through its Managing | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 12-06-2017 | Dinesh Patiyal & Another Versus Emaar MGF Land Limited, Corporate Office | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 23-05-2017 | B.S.Kapur & Another Versus M/s Emaar MGF Land Private Limited through its Managing Director/Principal Officer having its Registered Office & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 04-05-2017 | Gurjit Singh Gill Versus M/s. Emaar MGF Land Private Limited (Mohali Hills), & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 25-04-2017 | Vineet Arora Versus M/s. Emaar MGF Land Limited, (Mohali Hills), & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 21-04-2017 | Vishal Bhola Versus Emaar MGF Land Ltd. & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 21-04-2017 | Vishal Bhola Versus Emaar MGF Land Ltd. & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 05-04-2017 | Vikas Kochhar & Another Versus M/s. Emaar MGF Land Limited, & Others | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 05-04-2017 | Vikas Kochhar & Another Versus M/s. Emaar MGF Land Limited, & Others | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 31-03-2017 | Balvinder Singh Versus Emaar MGF Land Limited, & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 29-03-2017 | Vikas Nagpal & Another Versus M/s Emaar MGF Land Limited through its Branch & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 28-03-2017 | Surinder Bains Versus Emaar MGF Land Limited, & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 28-03-2017 | Harbrinder Singh Sandhu Versus Emaar MGF Land Private Limited, through its Managing Director having its corporate office & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 21-03-2017 | Rajeev Singh Walia & Another Versus Emaar MGF Land Ltd. & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 17-03-2017 | Rupinder Kaur Randhawa Versus M/s. Emaar MGF Land Ltd., having its registered office at MGF House & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 08-03-2017 | Veena Mujral & Others Versus M/s. Emaar MGF Land Private Limited & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 07-02-2017 | Sunita Koul & Another Versus Emaar MGF Land Private Limited & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 06-02-2017 | Manjit Singh & Another Versus M/s Emaar MGF Land Ltd., through its CEO Shrikant P.Joshi, having its Registered Office & Others | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 06-02-2017 | Anil Kumar Jain Versus M/s. Emaar MGF Land Limited & Another | National Consumer Disputes Redressal Commission NCDRC |
| 31-01-2017 | R. Kesavan Versus Emaar MGF Land Ltd. & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 16-01-2017 | Gurpreet Gill Versus Emaar MGF Land Pvt. Limited, through its Managing Director & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 12-01-2017 | Sukhminder Singh & Another Versus M/s. Emaar MGF Land Private Limited | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 01-12-2016 | M/s. Shanon Restaurant & Resorts Pvt. Ltd. Versus Emaar MGF Land Ltd. | National Consumer Disputes Redressal Commission NCDRC |
| 21-11-2016 | M/s. Pulsar Hospitality Services Private Limited Versus Emaar Mgf Land Limited | National Consumer Disputes Redressal Commission NCDRC |
| 03-10-2016 | Varjinder Kaur & Another Versus M/s. Emaar Mgf Land Limited & Others | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 03-10-2016 | Varjinder Kaur & Another Versus M/s. Emaar Mgf Land Limited & Others | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 03-10-2016 | Anjali Sharma & Another Versus M/s. Emaar MGF Land Ltd. & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 03-10-2016 | Anjali Sharma & Another Versus M/s. Emaar MGF Land Ltd. & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 30-09-2016 | Anurag Rudra @ Anurag Tiwary & Another Versus Emaar MGF Land Limited & Another | National Consumer Disputes Redressal Commission NCDRC |
| 14-09-2016 | Aashish Oberai Versus Emaar MGF Land Limited | National Consumer Disputes Redressal Commission NCDRC |
| 01-09-2016 | Pukhrajdeep Singh & Others Versus M/s. Emaar MGF Land Ltd. & Others | National Consumer Disputes Redressal Commission NCDRC |
| 31-08-2016 | Taranjit Kaur Versus M/s. Emaar Mgf Land Ltd. | National Consumer Disputes Redressal Commission NCDRC |
| 29-07-2016 | Devesh Wadhwa & Another Versus M/s. Emaar MGF Land Ltd. | National Consumer Disputes Redressal Commission NCDRC |
| 02-06-2016 | Avneet Kaur Bajaj & Another Versus Emaar MGF Land Limited | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 01-06-2016 | Chander Bhushan & Another Versus M/s Emaar MGF Land Limited | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 30-05-2016 | Satwant Kaur Sra Versus Emaar MGF Land Limited | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 19-05-2016 | Col. Karan Singh Thandi Versus M/s Emaar MGF Land Private Limited & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 16-05-2016 | Shipali Sharma Versus M/s Emaar MGF Land Limited. | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 16-05-2016 | Pawan Kumar Singla & Another Versus Emaar MGF Land Limited. & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 16-05-2016 | Jit Singh & Another Versus Emaar MGF Land Private Limited. & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 16-05-2016 | Mandeep Chhatwal & Another Versus M/s Emaar MGF Land Private Limited. & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 12-05-2016 | Sandeep Gupta & Another Versus M/s Emaar MGF Land Pvt. Ltd. & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 26-04-2016 | Jasbir Kaur Versus Emaar MGF Land Pvt. Limited. & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 26-04-2016 | Tanu Batra Versus M/s Emaar MGF Land Limited. & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 26-04-2016 | Gurmukh Singh Versus Emaar MGF Land Limited. & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 18-04-2016 | Gurpreet Singh Versus M/s Emaar MGF Land Limited. | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 04-04-2016 | Raman Kochhar & Another Versus M/s EMAAR MGF Land Limited. | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 25-09-2015 | M. Velamudha @ Easther Versus M/s. Emaar MGF Land Limited & Another | High Court of Judicature at Madras |
| 03-07-2015 | Emaar Mgf Land Ltd. & Another Versus Dyal Singh | National Consumer Disputes Redressal Commission NCDRC |
| 16-02-2015 | Emaar MGF Land Ltd. Versus Parvinder Singh & Another | National Consumer Disputes Redressal Commission NCDRC |
| 02-02-2015 | Annie Jindal Versus The Managing Director, Emaar MGF Land Limited & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 06-01-2015 | Shashi Kanta Sharma Versus M/s. Emaar MGF Land Limited & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 02-01-2015 | Pawandeep Singh Bawa & Another Versus M/s Emaar MGF Land Limited & Another | Punjab State Consumer Disputes Redressal Commission Chandigarh |
| 01-01-2015 | Baljeet Singh Versus M/s. Emaar MGF Land Limited & Another | Punjab State Consumer Disputes Redressal Commission Chandigarh |
| 29-09-2014 | Emaar MGF Land Pvt. Ltd. & Another Versus Krishan Chander Chandna | National Consumer Disputes Redressal Commission NCDRC |
| 25-07-2014 | Emaar MGF Land Limited Through its Authorized Signatory & Another Versus Karnail Singh & Another | National Consumer Disputes Redressal Commission NCDRC |
| 21-07-2014 | Emaar Mgf Land Limited Versus Lajwanti Tehlan & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 25-06-2014 | Dyal Singh Versus M/s. Emaar MGF Land Limited & Another | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 20-06-2014 | Seema Juneja Versus M/s. Emaar MGF Land Limited | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
GST Number(s) for EMAAR MGF LAND LIMITED |
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| DELHI | 07AABCE4308B1ZA | |
| RAJASTHAN | 08AABCE4308B1Z8 | |
Directors |
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| DIN | Name | Since |
| AADPM9038K | AJAY AMARCHAND MUNOT | 06-08-2019 |
| 08523733 | AVINASH GANGADHAR PANGARKAR | 27-08-2019 |
| 08101869 | HADI MOHD TAHER BADRI | 10-05-2018 |
| 07534810 | JAMAL MAJED KHALFAN BIN THENIYAH | 10-05-2018 |
| 07343314 | JASON ASHOK KOTHARI | 25-05-2017 |
| AASPG4636N | SAMIT GUHA | 03-09-2018 |
| 05250916 | HAROON SAEED SIDDIQUI | 25-05-2012 |
| 01784611 | MOHAMED ALI RASHED ALABBAR | 07-11-2005 |
| AAXPG0721B | BHARAT BHUSHAN GARG | 27-04-2009 |
| 00037755 | SHILPA GUPTA | 28-09-2012 |
| 00002707 | SHRAVAN GUPTA | 18-02-2005 |
| 06942241 | SUDIP MULLICK | 25-05-2017 |
| 00590500 | SHIVANI BHASIN | 06-11-2017 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.