ELITE INTERNATIONAL PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Maharashtra.Active |
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GST Number(s) 27AABCE3393G2ZM |
PAN No AABCE3393G |
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CIN U17120MH2004PTC147227 |
ROC RoC-Mumbai |
Incorporation Date 30-06-2004 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 147227 |
Registration Date 30-06-2004 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 30-09-2015 |
Last Balance Sheet Date 31-03-2015 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 100,00,000 |
Contact Information |
E-Mail Address elite@eliteincorporate.com |
Registered Address 1/9 FATIMA BLDG66 DR RAIKAR MARG MAHIM MUMBAI MH 400016 IN |
Some PAST Judgements / Case Laws similar to ELITE INTERNATIONAL PRIVATE LIMITEDLast Checked Past / Closed Litigation On 21-01-2021 03:54
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22-09-2020 | Elite International Pvt. Ltd., Mumbai Versus United India Insurance Co. Ltd., Chennai & Another | National Consumer Disputes Redressal Commission NCDRC |
07-06-2017 | Elite International Private Ltd. Versus Assistant Commissioner of Income Tax | Income Tax Appellate Tribunal Mumbai |
GST Number(s) for ELITE INTERNATIONAL PRIVATE LIMITED |
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MAHARASHTRA | 27AABCE3393G2ZM |
Directors |
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DIN | Name | Since |
02375250 | PRAVEENKUMAR GANPATLAL TRIVEDI | 12-09-2008 |
00126004 | HITESH KESHAVJI HARIA | 17-12-2005 |
00125956 | PARAG BHIKHALAL TEJANI | 17-12-2005 |
00125745 | RAVINDER BHAGWANDAS DEVIDASANI | 30-06-2004 |
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