ELECTRO STEEL CASTINGS LTD

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Orissa.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
L27310OR1955PLC000310
ROC
RoC-Cuttack
Incorporation Date
26-11-1955
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
000310
Registration Date
26-11-1955
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
20-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 5000,00,000
Paid Up Capital
Rs. 4329,54,709



Contact Information

E-Mail Address
companysecretary@electrosteel.com
Registered Address
RATHOD COLONY RAJGANGPUR SUNDERGARH OR 770017 IN







Some PAST Judgements / Case Laws similar to ELECTRO STEEL CASTINGS LTD

Last Checked Past / Closed Litigation On 22-03-2023 04:46
27-06-2013 The Commissioner of Central Excise, Chennai Versus M/s. Electro Steel Castings Ltd, Gummidipoondi & Another High Court of Judicature at Madras
20-03-2012 (1) Gautam Ferro Alloys; (2) Bihar Foundry & Castings Limited; (3) Bhuwania Associates Private Limited; (4) Hanuman Alloys Private Limited; (5) Super Steel Casting Limited; (6) Tulshyan Metals Private Limited; (7) Maihar Alloys Private Limited; (8) Anjaney Ferro Alloys Limited; (9) Calcutta Carbide Private Limited; (10) Dayal Steel Limited; (11) Shree Bholey Alloys Private Limited; (12) Balasree Metals Private Limited; (13) Balmukund Sponge & Iron Limited; (14) Millennium Ingots & Steel Company Private Limited; (15) Sundram Ferro Tech Private Limited; (16) Hindustan Melleables & Forging Limited; (17) MDA Projects India Private Limited; (18) Puja TMT Plant Private Limited; (19) Shreewali Ferro Tech Private Limited; (20) Jai Durga Iron Private Limited; (21) Bishwanath Ferro Alloys Limited; (22) Naiyadih Hi-Tech Private Limited; (23) Saluja Steel & Power Private Limited; (24) Santpuria Alloys Private Limited; (25) Mongia Steel Limited; (26) Steel Authority of India Limited; (27) ACC Limited; (28) Atibir Industries Company Limited; (29) Shivam Iron & Steel Company Limited; (30) Atibir Industries Company Limited; (31) Jharkhand Ispat Private Limited; (32) Aloke Steel Industries Private Limited; (33) Shivam Iron & Steel Company Limited; (34) Bir Steels Private Limited; (35) Lall Iron & Steel Company Limited; (36) Atibir Hi-Tech Private Limited; (37) Balajee Electrosteels Limited; (38) Parth Ispath (India) Private Limited; (39) Yash Alloys Private Limited; (40) Jharkhand Electricity Board; (41) Gaurang Alloys & Iron; (42) Swastik Ingots Electro; (43) Praneet Ispat Udyog Private Limited; (44) Sumi Vyapaar Private Limited; (45) Super Smelters Limited; (46) Valley Refractories Limited; (47) Castron Technologies Limited; (48) War Steels Private Limited; (49) Mihijam Vanaspati Limited Versus (1) Union of India and others; (2) Central Electricity Regulatory Commission and others; (3) Damodar Valley corporation and others High Court of Jharkhand
28-02-2012 M/s Steel Authority India Ltd. Versus M/s Electro Steel Castings Ltd. & Others High Court of Delhi
18-08-2010 Electro Steel Castings Ltd. Versus Union of India & Others High Court of Delhi
24-09-2007 M/s. Electro Steel Castings Limited Versus The Tamil Nadu Taxation Special Tribunal, Second Floor, Singaravelar Maligai, Rajaji Salai, Chennai & Others High Court of Judicature at Madras
11-07-2003 Income-tax Officer Versus Electro Steel Castings Ltd. High Court of Judicature at Calcutta
14-10-1999 Electro Steel Castings Limited Versus State of U.P. High Court of Judicature at Allahabad



Directors

DIN Name Since
00004821 PRADIP KUMAR KHAITAN 25-08-1972
00067000 SHERMADEVI YEGNASWAMI RAJAGOPALAN 14-08-2013
ADBPA9564H ASHUTOSH AGARWAL 13-08-2019
00236108 AMRENDRA PRASAD VERMA 22-12-2016
00416964 RAM KRISHNA AGARWAL 30-07-2015
08350348 MOHUA BANERJEE 08-02-2019
APEPM4790C Indranil Mitra 13-08-2019
00065173 UMANG KEJRIWAL 15-02-1979
00311883 MAHENDRA KUMAR JALAN 22-01-2010
ACRPK2195B SUNIL HARBANS LAL KATIAL 29-01-2019
00128502 BINOD KUMAR KHAITAN 20-11-1975
00066077 UDDHAV KEJRIWAL 16-06-2003
02892446 VYAS MITRE RALLI 21-12-2009
00065980 MAYANK KEJRIWAL 15-02-1979

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