ELECTRICITY (SUPPLY) (WEST BENGAL AMENDMENT) ACT, 1994

for example: TATA AIG

for example: Indian Contract Act

for example: Ratan Tata

for example: Negotiable Instruments Act

	Section Title
	INTRODUCTION
1	Short title and commencement.	View Judgements
2	Application of the Act	View Judgements
3	Amendment of section 49 of the Act.	View Judgements
4	Insertion of new sections 49A and 49B.	View Judgements
	INTRODUCTION
1	Short title and commencement.	View Judgements
2	Application of the Act	View Judgements
3	Amendment of section 49 of the Act.	View Judgements
4	Insertion of new sections 49A and 49B.	View Judgements

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