ECONOMIC CORPN PVT LTD

Activity: Manufacturing (Metals & Chemicals, and products thereof) in West Bengal.
Strike Off
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U24246WB1959PTC024422 		ROC
RoC-Kolkata 		Incorporation Date
30-10-1959
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
024422 		Registration Date
30-10-1959 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 50,000
Paid Up Capital
Rs. 1,000



Contact Information
E-Mail Address
NA
Registered Address
43/2 MAHATMA GANDHI ROAD KOLKATA WB 700009 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to ECONOMIC CORPN PVT LTD

Last Checked Past / Closed Litigation On 02-05-2022 08:45
05-04-2022 T.R. Fathima Marry Versus Union of India, Ministry of Finance, Department of Economic Affairs, Represented by Its Secretary, New Delhi & Others High Court of Kerala
03-03-2022 M/s. Adani Ports & Special Economic Zone Ltd. & Another Versus The Vishakhapatnam Port Trust High Court of Andhra Pradesh
04-01-2022 R. Marappan & Another Versus The Union Government of India, Economic Adviser & Revisionary Authority, Rep. by its Secretary, Department of Mines, New Delhi & Others High Court of Judicature at Madras
10-11-2021 N.S. Karthick Versus State Represented by The Inspector of Police Economic Offences Wing Villupuram High Court of Judicature at Madras
08-10-2021 Kumari Prabha Suresh & Another Versus Union of India, Represented by Special Secretary, Central Economic Intelligence Bureau, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Kerala
28-09-2021 Economic Transport Oraganisation Limited., Represented by its Authorized Signatory, Sudarshan Kumar Arya Versus State Bank of India, Represented by its DGM, Bengaluru & Others High Court of Karnataka
27-09-2021 Ravindranatha Bajpe Versus Mangalore Special Economic Zone Limited & Others Supreme Court of India
27-09-2021 Ravindranatha Bajpe V/S Mangalore Special Economic Zone Ltd. and Others. Supreme Court of India
23-09-2021 Jamseena & Another Versus Union of India, Represented by The Secretary, Ministry of Finance, Department of Revenue, Central Economic Intelligence Bureau, New Delhi & Others High Court of Kerala
31-08-2021 Ravi Parthasarathy & Others Versus State rep. by Deputy Superintendent of Police, Economic Offences Wing-II, Chennai & Others High Court of Judicature at Madras
12-08-2021 P. Ashok Kumar & Another Versus State by it's Inspector of Police, Economic Offence Wing-II Unit, Coimbatore High Court of Judicature at Madras
09-06-2021 K.T. Raishad Versus Union of India, Represented by Director General Central Economic Intelligence Bureau, New Delhi & Others High Court of Kerala
09-06-2021 K.T. Raishad Versus Union of India, Represented by Director General Central Economic Intelligence Bureau, New Delhi & Others High Court of Kerala
31-05-2021 Indiabulls Commercial Credit Limited Versus Economic Offences Wing & Others High Court of Delhi
04-05-2021 Directorate Of Economic Offences Versus Binay Kumar Singhania & Others National Company Law Appellate Tribunal
19-04-2021 JK Economic Reconstruction Agency Versus M/s. Kamal Builders C-84 High Court of Jammu and Kashmir
08-04-2021 Waheeda Ashraf & Others Versus The Union of India, Represented by Director General, Central Economic Intelligence Bureau, New Delhi & Others High Court of Kerala
08-04-2021 Waheeda Ashraf & Others Versus The Union of India, Represented by Director General, Central Economic Intelligence Bureau, New Delhi & Others High Court of Kerala
01-04-2021 Shanu Sheik & Others Versus The State through The Deputy Superintendent of Police Economic Offences Wing – II, Madurai & Others Before the Madurai Bench of Madras High Court
24-03-2021 A. Hafeezur Rahman Versus Deputy Superintendent of Police, Economic Offences Wing-II, Vellore & Others High Court of Judicature at Madras
16-03-2021 G. Ramdoss Versus The State Rep. Through The Deputy Superintendent of Police, Economic Offences Wing – II, Madurai Before the Madurai Bench of Madras High Court
12-03-2021 V. Rukmani Versus The Deputy Superintendent of Police, Economic Offence Wing II, Trichirapalli & Others High Court of Judicature at Madras
02-03-2021 Juliet Arputharaj Versus Deputy Superintendent of Police, Economic Offences Wing II, Tiruchirapalli & Another High Court of Judicature at Madras
26-02-2021 K. Suresh Versus State rep.by Dy. Superintendent of Police, Economic Offences Wing-II, Chennai & Others High Court of Judicature at Madras
26-02-2021 K. Suresh Versus State rep.by Dy. Superintendent of Police, Economic Offences Wing-II, Chennai & Others High Court of Judicature at Madras
23-02-2021 Cambay Sez Hotels Pvt. Ltd. Versus Board of Approval for Special Economic Zone High Court of Gujarat At Ahmedabad
23-02-2021 Wasudeo Versus State of Maharashtra, Through P.S.O. Economic Crime Branch, Chandrapur, Dist. Chandrapur In the High Court of Bombay at Nagpur
23-02-2021 Wasudeo Versus State of Maharashtra, Through P.S.O. Economic Crime Branch, Chandrapur, Dist. Chandrapur In the High Court of Bombay at Nagpur
16-02-2021 Harmeet Singh Versus Union Of India, Through Its Secretary, Ministry Of Finance, Department Of Revenue, Central Economic Intelligence & Others High Court of Delhi
19-01-2021 Dhanasekaran Versus The Deputy Superintendent of Police, Economic Offences Wing – II, Coimbatore & Others High Court of Judicature at Madras
21-12-2020 Natarajan Versus The State Rep by Deputy Superintendent of Police Economic Offence Wing II Unit Namakkal District High Court of Judicature at Madras
18-12-2020 S. Thangaraj Versus State: Rep by the Deputy Superintendent of Police, Economic Offences Wings-II, Coimbatore High Court of Judicature at Madras
08-12-2020 T. Devi @ Devika Versus State: Represented by The Inspector of Police, Economic Offence Wing-II, Erode District High Court of Judicature at Madras
25-11-2020 Prajwal Elroy Raj Versus The State of Karnataka, Through The Economic & Narcotic Crime Police Station, Represented by the State Public Prosecutor, Mangaluru High Court of Karnataka
11-11-2020 M/s. Star Farms & Poultry, Erode & Others Versus The State Represented by the Inspector of Police, Economic Offence Wing-II, Erode High Court of Judicature at Madras
12-10-2020 M. Ganesan & Others Versus The Managing Director, Tamil Nadu Backward Classes Economic Development Corporation Limited, Chennai & Others Before the Madurai Bench of Madras High Court
09-10-2020 Ayisha Shinas Versus Union of India, Represented by Director General, Central Economic Intelligence, New Delhi & Others High Court of Kerala
05-06-2020 M/s. ORJ Electronics Oxides Ltd., By its Managing Director O.R.J. Jaffar Batcha & Director V. Sundaram & Others Versus State by Inspector of Police, SPE, CBI, Economic Offence Wing, Chennai High Court of Judicature at Madras
05-05-2020 Grievances Redressal Officer, M/s. Economic Times Internet Ltd., Haryana & Others Versus M/s. V.V. Minerals Pvt.Ltd., Rep.by its Manager & Power Agent, S. Krishnamurthy Before the Madurai Bench of Madras High Court
17-04-2020 South Durban Community Environmental Alliance Versus MEC For Economic Development, Tourism And Environmental Affairs Kwazulu-Natal Provincial Government & Another Supreme Court of Appeal of South Africa
17-03-2020 V.K. Anusree Versus Union of India, Represented by Director General, Central Economic Intelligence Bureau, New Delhi & Others High Court of Kerala
05-03-2020 B. Soorya Prabha & Another Versus State rep. by The Deputy Superintendent of Police, Economic Offenses Wing-II, Trichy & Others Before the Madurai Bench of Madras High Court
27-02-2020 Kumuthamalar Ramachandran Versus Joint Secretary (COFEPOSA), Government of India, Ministry of Finance Department of Revenue, Central Economic Intelligence Bureau, New Delhi & Others High Court of Judicature at Madras
19-02-2020 K.A. Beevikunju & Another Versus The Union of India, (Represented by Its Director General), Central Economic Intelligence Bureau, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Kerala
23-01-2020 The Economic Offences Unit through the Superintendent of Police, EOU, Patna, Versus Aruna Kumari High Court of Judicature at Patna
03-01-2020 Venkatesh Nayak Versus CPIO-1: Department of Economic Affairs & Others Central Information Commission
28-11-2019 Laila Christobel Versus State Rep. by the Inspector of Police, Economic Offences Wing-II, Nagercoil, Kanyakumari Before the Madurai Bench of Madras High Court
22-10-2019 Vinit Kumar Versus Central Bureau of Investigation Economic Offences Division & Others High Court of Judicature at Bombay
17-10-2019 Head Legal, Gmr Hyd International Airport Ltd. Versus Registrar, Airports Economic Regulatory Appellate Tribunal 2 High Court of for the State of Telangana
20-09-2019 Avinash Versus State of Maharashtra, Represented through the Investigating Officer of the Economic Offences Wing In the High Court of Bombay at Nagpur
19-09-2019 Harshad Anil Kale & Others Versus The State of Maharashtra (through the Economic Offences Wings) & Others High Court of Judicature at Bombay
06-09-2019 Kamal Kishore Sharma Versus State of Madhya Pradesh Through Police Station State Economic Offence High Court of Madhya Pradesh Bench at Gwailor
05-09-2019 U.V. Muhammed Sahi Versus Ravi Pratap Singh, Joint Secretary, (Cofeposa), Government of India, Ministry of Finance, Department of Revenue, Central Economic Intelligence Bureau, New Delhi & Others High Court of Kerala
19-08-2019 Krishna Kumar Pradhan Versus Union of India, Represented by the Secretary, To the Government of India, Ministry of Finance, Department of Economic affairs (Budget), New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
13-08-2019 N. Magesh Versus State of Tamil Nadu rep.by Deputy Superintendent of Police, Economic Offences Wing II, Govt.Estate, Chennai & Another High Court of Judicature at Madras
30-07-2019 Manish Khandelwal & Others Versus The State of Maharashtra (through Economic offences Wing, Unit – III CR No. 68/2010) & Others High Court of Judicature at Bombay
01-07-2019 P. Rajendran Versus The Union of India, Rep., by its Secretary, Ministry of Finance Department of Economic Affairs, New Delhi & Others High Court of Judicature at Madras
12-04-2019 State Banks' Staff Union (Kerala Circle), Rep. by Its General Secretary, Trivandrum Versus Union of India, Rep. by Its Secretary, Financial Services, Ministry of Finance, Department of Economic Affairs, New Delhi & Others High Court of Kerala
19-03-2019 In the Matter of: J. Manivannan Versus The Deputy Superintend of Police Economic offences wings National Company Law Tribunal Chennai
26-02-2019 M/s. Model Economic Township Ltd. Versus Land Acquisition Collector Supreme Court of India
31-01-2019 Pawan Kumar Agrawal Versus State of Chhattisgarh through the State Economic Offence Wing, Raipur High Court of Chhattisgarh
09-07-2018 Kanchana Versus The Inspector of Police, Economic Offences Wing II, Vellore High Court of Judicature at Madras
18-06-2018 G. Anbanantham Versus The State of Tamil Nadu, Rep. by its Deputy Superintendent of Police, Office of the Economic Offences, Chennai & Others High Court of Judicature at Madras
08-06-2018 Gopikuttan Nair & Others Versus Union of India, Represented by The Secretary to The Department of Agriculture Ad Co- Operation, Directorate of Economic & Statistics Cost Study Division, New Delhi & Others High Court of Kerala
18-04-2018 M/s. Madras Periyamed Benefit Fund Ltd., Rep. by its Director, M. Mukundan Versus The State, Rep. by the Deputy Superintendent of Police Economic Offences Wing & Another High Court of Judicature at Madras
23-02-2018 Subhash Chandra Garg, Secretary to The Govt. of India, Ministry of Finance, Department of Economic Affairs, New Delhi & Others Versus Vijith Krishnan High Court of Kerala
11-01-2018 V. Umamaheswari Versus State Rep. by The Inspector of Police, Economic Offence Wing -II, Virudhunagar & Another Before the Madurai Bench of Madras High Court
11-01-2018 P. Rajasekar & Another Versus State Rep. by The Inspector of Police Economic Offence Wing-II, Virudhunagar Before the Madurai Bench of Madras High Court
05-01-2018 V. Jayalakshmi Versus The State represented by, The Inspector of Police, Economic Offences Wing - II, Tirunelveli Before the Madurai Bench of Madras High Court
13-12-2017 Kamal Spinners, Coimbatore, Represented by its partner K. Palaniswamy & Others Versus State by Inspector of Police, Economic Offences Wing-II, Coimbatore High Court of Judicature at Madras
07-12-2017 R. Sampath Kumar & Another Versus The Inspector of Police, Economic Offence Wing-II, Vellore & Another High Court of Judicature at Madras
06-12-2017 Ramesh Dahyalal Shah & Others Versus The State of Maharashtra Joint Commissioner of Police Economic Offence Wing Craford Market & Others High Court of Judicature at Bombay
27-10-2017 R. Ravi & Others Versus State represented by Inspector of Police, Economic Offence Wing -II, Karur & Another Before the Madurai Bench of Madras High Court
13-10-2017 Ashok Sunderlal Daga & Others Versus Union of India, through the Secretary, Ministry of Finance, Department of Economic Affairs & Others In the High Court of Bombay at Nagpur
12-10-2017 M/s Lamifab Industries, Through Its Power of Attorney Holder Mahendra Singh Rathore Versus Union of India Through the Joint Secretary, Department of Economic Affairs, New Delhi & Others High Court of Rajasthan Jaipur Bench
03-10-2017 R. Selvaraj Versus State Represented by, The Inspector of Police, Economic Offences Wing ? II, Karur & Another Before the Madurai Bench of Madras High Court
19-09-2017 A. Vivekanandhan & Others Versus The State Of Tamilnadu Rep.By, The Inspector Of Police(E.O.W,) Economic Offences Wing, Madurai. Before the Madurai Bench of Madras High Court
22-08-2017 Economic Transport Organisation Limited Versus Poddar Projects Limited High Court of Judicature at Calcutta
04-07-2017 National Insurance Company Limited Versus M/s. Sewa (Social Economic Welfare Association) Represented by its Managing Trustee.Jacob G.Cherian National Consumer Disputes Redressal Commission NCDRC
30-06-2017 S.P. Ravichand & Others Versus State represented by Deputy Superintendent of Police, Economic Offences Wing-II, Chennai High Court of Judicature at Madras
14-06-2017 The Development Commissioner, MEPZ, Special Economic Zone & HEOUs Administrative Officer Building, & Others Versus M/s. Hospira Health Care India Pvt. Ltd. High Court of Judicature at Madras
28-04-2017 R. Ramakrishnan & Another Versus State by Deputy Superintendent of Police, Economic Offences Wing-II, Chennai & Another High Court of Judicature at Madras
06-04-2017 Economic Packaging V/S Commissioner of CUSTOMS, KANDLA Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
24-02-2017 M/s. Jewels Magnum represented by its Partner Versus The Development Commissioner MEPZ - Special Economic Zone Administrative Office Building Tambaram High Court of Judicature at Madras
16-11-2016 P. Saravanan Versus The secretary, Ministry of Finance, Department of Economic & Others Before the Madurai Bench of Madras High Court
10-11-2016 M. Seeni Ahamed Versus The Union of India, represented by its Secretary, Ministry of Finance, Department of Economic Affairs & Others Before the Madurai Bench of Madras High Court
27-10-2016 Alok Kumar Agrawal & Others Versus State of Chhattisgarh Through State Economic Offences Investigation Bureau, Raipur, Chhattisgarh High Court of Chhattisgarh
24-10-2016 Khanhaiya Ramchand Thawrani Versus State of Maharashtra, through Dy. Commissioner of Police, Economic Offence Wing, Nagpur In the High Court of Bombay at Nagpur
27-09-2016 State Bank of India Versus EDC Ltd. formerly known as Economic Development Corporation of Goa & Others In the High Court of Bombay at Goa
19-08-2016 Thanjai Chezian Versus State by The Inspector of Police, Central Bureau of Investigation, Economic Offence Wing, Chennai High Court of Judicature at Madras
04-08-2016 Sengoda Gounder & Another Versus The Inspector of Police, Economic offence wing ? II, Plot No.158, 4th North Cross Street, Anna Nagar, Madurai & Another Before the Madurai Bench of Madras High Court
28-07-2016 M/s. Datafield India Private Limited Versus The Development Commissioner, Ministry of Commerce & Industries, Department of Commerce MEPZ Special Economic Zone High Court of Judicature at Madras
22-06-2016 Imtiyaz Hussain Versus The Central Government Secretary, Government of India, Ministry of Finance Department of Revenue Central Economic Intelligence Bureau & Another In the High Court of Bombay at Goa
16-06-2016 Sheik Abdulla Versus The Chief Director, represented for Tamil Nadu Minorities Economic Development Corporation, Chennai & Others Before the Madurai Bench of Madras High Court
08-04-2016 Gerald Waters Versus Ministry Of Economic Development Court of Appeal of New Zealand
07-04-2016 T.J. Abraham Versus M/s. Nandi Economic Corridor Enterprises Limited, Bangalore & Others High Court of Karnataka
30-03-2016 M/s Hospira Health Care India Pvt Ltd, represented by the Deputy General Manager Versus Development Commissioner MEPZ Special Economic Zone & HEOUs High Court of Judicature at Madras
23-10-2015 Gujarat Women Economic Development Corporation Ltd. Versus Dineshkumar Jashbhai Patel High Court of Gujarat At Ahmedabad
11-08-2015 Teesta Setalvad & Another Versus Central Bureau of Investigation, Economic Offences Wing & Another High Court of Judicature at Bombay
16-07-2015 Sudhir Kumar Bhole & Others Versus State of Chhattisgarh, Through P.S. State Economic Offence Investigation Bureau & Others High Court of Chhattisgarh



Directors
DIN Name Since

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification



































DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.