EASTERN CORPN PVT LTD

Activity: Trading in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51109WB1936PTC008577 		ROC
RoC-Kolkata 		Incorporation Date
15-04-1936
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
008577 		Registration Date
15-04-1936 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
7, RED CROSS PLACE KOLKATA WB 700001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to EASTERN CORPN PVT LTD

Last Checked Past / Closed Litigation On 21-06-2022 14:46
21-04-2022 Vishram Varu & Co. Versus Union of India, represented by the General Manager, South Eastern Railway, Kolkata Supreme Court of India
25-03-2022 North Eastern Indira Gandhi Regional Institution of Health and Medical Sciences & Another Versus Bisakha Goenka High Court of Meghalaya
16-03-2022 Narbheram Vishram & Another Versus Chief Commercial Manager, South Eastern Railway & Others High Court of Judicature at Calcutta
15-03-2022 India Power Corporation Limited Versus Eastern Coalfields Limited Supreme Court of India
15-02-2022 Shobha Parida & Another Versus South Eastern Coalfields Limited, through Chairman-cum-Managing Director, Bilaspur (C.G.) & Others High Court of Chhattisgarh
10-02-2022 Union of India, South Eastern Railway, Represented by the Deputy Chief Commercial Manager (Claims), Kolkata Versus M/s. Muva Industries Ltd. Corporate Office, Kolkata & Others High Court of Jharkhand
25-01-2022 Mamni Pradhan Versus South Eastern Coalfields Limited & Others High Court of Chhattisgarh
16-12-2021 M/s. Clean Coal Enterprises Private Limited Having its Registered Office At, Through its Authorized Signatory, Sanjay Agrawal, Chhattisgarh & Others Versus South Eastern Coalfields Limited Through Its Chairman & Managing Director, Chhattisgarh & Others High Court of Chhattisgarh
16-12-2021 Beauty Panja Versus The General Manager, Eastern Railway & Others High Court of Judicature at Calcutta
25-11-2021 The Great Eastern Shipping Company Limited Versus K.C. Naredi, Additional Commissioner of Income Tax & Others High Court of Judicature at Bombay
17-11-2021 South Eastern Coalfields Limited, Through The Chairman Cum Managing Director, Chhattisgarh & Others Versus M/s. Sri Balaji Metals & Minerals Pvt. Ltd., through Raghav Lakhotia, Kolkata High Court of Chhattisgarh
22-10-2021 South Eastern Coalfields Limited (SECL) & Another Versus Sadbhav Engineering Ltd. & Another High Court of Chhattisgarh
21-10-2021 M/s. S.B. Industries, Assam & Others Versus M/s. Eastern Infratech, Represented By One Of Its Partners Sri Pawan Kumar Siotia High Court of Gauhati
07-09-2021 South Eastern Coal Fields Limited, through R.S. Singh General Manager (legal) & Power of attorney holder of South Eastern Coal Fields Limited, Bilaspur (C.G.) Versus M.S. Nainam High Court of Chhattisgarh
24-08-2021 Jayant Jha Versus South Eastern Coalfields Limited Through Chief General Manager, S E C L, Chhattisgarh & Others High Court of Chhattisgarh
17-08-2021 Eastern Track Udyog Pvt Ltd., Represented by its Director – Jyoti Kedia, Kolkata Versus The Southern Railway, Represented by the Principal Chief Manager, Chennai High Court of Judicature at Madras
11-08-2021 Dharmendra Kumar Dwivedi Versus South Eastern Coal Field Limited through the Chairman cum Managing Director, (C.G.) & Others High Court of Chhattisgarh
04-08-2021 Ramdhani Shukla Versus South Eastern Coalfields Limited, through Chairman-cum-Managing Director, Chhattisgarh & Others High Court of Chhattisgarh
28-07-2021 Dr. Dilli Ram Dahal Presently working as HoD & Assistant Professor, Eastern Himalayan Studies (EHS) (Adhoc) at Government College, Rungdung & Another Versus State of Sikkim, Represented by and through the Secretary, Human Resource & Development Department, Government of Sikkim, East Sikkim & Others High Court of Sikkim
26-07-2021 Sri Binay Kumar Singh Versus The Union of India Rep. By The Secy., Ministry Of Development Of North Eastern Region (Mdoner), New Delhi & Others High Court of Gauhati
23-07-2021 South Eastern Coalfields Limited & Others Versus M/s. S. Kumar's Associates Akm (JV) Supreme Court of India
23-07-2021 Eastern Coalfields Ltd. Versus Anadinath Banerjee(D) & Others Supreme Court of India
15-07-2021 Buby Hela Versus Union of India, Through the General Manager, Eastern Railway, Kolkata & Others Central Administrative Tribunal Calcutta Bench
14-06-2021 Assam Power Distribution Company Ltd., Rep. By Its Managing Director Versus Eastern India Powertech Ltd., Haryana High Court of Gauhati
10-06-2021 Chettan Sukhdeo Tekam Versus Deputy Inspector General (Prisons), (Eastern Region), Nagpur & Another In the High Court of Bombay at Nagpur
22-03-2021 Niraj Kumar Sinha, Assistant Accounts Officer, Institute of Govt. Accounts & Finance (INGAF), North Eastern Region Ministry of Finance, Department of Expenditure, Mizoram & Another Versus The Union of India, Represented by the Secretary to the Department of Posts, Government of India, Ministry of Finance, Department of Expenditure, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
17-03-2021 Indian Oil Corporation Ltd. Versus The Great Eastern Shipping Co. Ltd. & Another High Court of Delhi
17-03-2021 North Eastern Children's Home Versus The State Bank of India & Others High Court of Manipur
10-03-2021 Indrajit Singh Versus Eastern Coal Fields Limited & Others High Court of Judicature at Calcutta
04-03-2021 Rabindra Kumar Bharti Versus Eastern Coalfields Limited & Others High Court of Judicature at Calcutta
18-02-2021 South Eastern Central Railway Through Chief Personnel Officer, Headquarter Personnel Department, Chhattisgarh Versus P. Gopal Naidu Krishna High Court of Chhattisgarh
16-02-2021 M/s Jai Ambey Roadlines, through its proprietor Jogendra Singh Versus South Eastern Coalfields Limited through its Charmian cum Managing Director, Chhattisgarh & Another High Court of Chhattisgarh
12-02-2021 M/s. SBJ Projects (P) Ltd., Through its Director, Amit Kumar Bansal, Chhattisgarh Versus South Eastern Coalfields Limited, through its Chairman-cum-Managing Director, Chhattisgarh & Another High Court of Chhattisgarh
12-02-2021 Pranab Kumar Layek Versus Eastern Coalfields Limited & Others High Court of Judicature at Calcutta
09-02-2021 North Eastern Hill University Teachers' Association & Others Versus Union of India & Others High Court of Meghalaya
08-02-2021 Sheikh Mohammad Rahim & Others Versus Union of India, Through the General Manager, South Eastern Railway, Kolkata High Court of Jharkhand
05-02-2021 Gajanan Haridas Gavrane (C-5391) Versus State of Maharashtra through Deputy Inspector of Prison (Eastern Region), Nagpur & Another In the High Court of Bombay at Nagpur
01-02-2021 Turtan Samad Versus Union of India through the General Manager, Eastern Railway, Kolkata High Court of Jharkhand
13-01-2021 Eastern Coalfields Ltd. Versus Lachman Bhuiya & Others High Court of Judicature at Calcutta
13-01-2021 M/s. Salzgitter Hydrolics Private Limited Versus Eastern Coalfields Limited High Court of Judicature at Calcutta
12-01-2021 Mahabali Techno Engineers Versus Eastern Coalfields Limited & Others High Court of Judicature at Calcutta
03-12-2020 Surendra Singh Versus South Eastern Coalfields Limited Through Chief General Manager, S.E.C.L. Chhattisgarh & Others High Court of Chhattisgarh
04-09-2020 D.B. Power Ltd., District Janjgir Champa (CG) Versus South Eastern Coalfields Limited (SECL) Through its Chairman-cum-Managing Director, District Bilaspur Chhattisgarh & Others High Court of Chhattisgarh
07-08-2020 Eastern Coalfields Limited Versus Basanti Mukherjee & Others High Court of Jharkhand
17-07-2020 South Eastern Coalfields Ltd., Through the Chief General Manager, Chhattisgarh & Another Versus State of Chhattisgarh, Through Secretary, Ministry, D.K.S. Bhawan, Raipur, Chhattisgarh & Others High Court of Chhattisgarh
01-07-2020 Eastern Tyre Corporation Versus Registering Authority, Public Vehicles Department & Another High Court of Judicature at Calcutta
30-06-2020 Andhra Pradesh Eastern Power Distribution Company Ltd., AP. & Others Versus Kimudu Monu & Others National Consumer Disputes Redressal Commission NCDRC
25-06-2020 Continental & Eastern Agencies Pvt. Ltd., Through its Director Krishan Verma Versus The New India Assurance Co. Ltd., Through its concerned Director Delhi State Consumer Disputes Redressal Commission New Delhi
18-06-2020 M/s. CSK Technologies, Hydrabad (Telangana) Versus South Eastern Coalfields Limited, Chhattisgarh & Another High Court of Chhattisgarh
17-06-2020 Shankar Saran Versus Chairman & Managing Director Eastern Power Distribution Co. of A.P. National Consumer Disputes Redressal Commission NCDRC
09-06-2020 Indu Eastern Province Projects Private Ltd., represented by its Director Versus Telangana Housing Board (Formerly Andhra Pradesh Housing Board), represented by its Vice Chairman and Housing Commissioner High Court of for the State of Telangana
22-05-2020 Patel Engineering Ltd. Versus North Eastern Electric Power Corporation Ltd. (Neepco) Supreme Court of India
23-03-2020 Kerala Bottled Water Manufacturers Association (KBWA), Represented by Its President, Eastern Corporate Office, Kohi & Another Versus State of Kerala, Represented by Secretary, Environment Department, Secretariat, Thiruvananthapuram & Another High Court of Kerala
20-03-2020 Sanjib Dhar Versus North Eastern Electric Power Corporation Ltd. & Another High Court of Meghalaya
06-03-2020 South Eastern Coalfields Limited Versus Ashok Kumar Thakur High Court of Chhattisgarh
28-02-2020 Abhiraj Associates Private Limited Srivastava Kothi V/S Eastern Railways, Kolkata Competition Commission of India
12-02-2020 J.B. Construction Company Versus South Eastern Central Railway & Others High Court of Chhattisgarh
06-02-2020 South Eastern Coalfield Limited, Chhattisgarh & Versus Anil Kumar, Chhattisgarh High Court of Chhattisgarh
29-01-2020 Eastern India Powertech Limited Versus Assam Electricity Regulatory Commission & Another Appellate Tribunal for Electricity Appellate Jurisdiction
16-01-2020 Sudarshan & Others Versus South Eastern Coalfields Limited Through Chairman-Cum- Managing Director SECL, Chhattisgarh & Others High Court of Chhattisgarh
30-12-2019 Revu Raju Versus The Vice Admiral, Chief of Personnel, Eastern Naval Command, Visakhapatnam & Others High Court of Andhra Pradesh
24-12-2019 Ashoke Kumar Chatterjee Versus M/s. Eastern Coalfields Ltd. & Others High Court of Judicature at Calcutta
19-12-2019 Chairman-Cum-Managing Director, Eastern Coalfields Ltd. Versus Sadhan Chandra Mondal & Others High Court of Judicature at Calcutta
12-12-2019 Tularam @ Khamman Sai Versus South Eastern Coalfields Limited, through its Chairman-cum-Managing Director, Seepat Road, Bilaspur (CG) & Others High Court of Chhattisgarh
04-12-2019 Great Eastern Shipping Co. Ltd. Versus State of Karnataka & Others Supreme Court of India
30-09-2019 Jai Narain Tiwari Versus U.O.I. Thru. G.M. North Eastern Railway Gorakhpur & Others High Court Of Judicature At Allahabad Lucknow Bench
14-09-2019 Directorate of Enforcement (PMLA) through its Assistant Director, Kolkata Versus Eastern Institute for Integrated Learning in Management University, East Sikkim High Court of Sikkim
29-08-2019 Diesel Pump Engineers Versus Eastern Coalfields Ltd. & Others High Court of Judicature at Calcutta
06-08-2019 Sudhamoy Goutam & Another Versus General Manager, South Eastern Railway West Bengal State Consumer Disputes Redressal Commission Kolkata
31-07-2019 United India Insurance Company Limited Versus Eastern Bulk Company Limited High Court of Judicature at Bombay
25-07-2019 M/s Shivam Coal Carriers Private Limited, New Delhi Versus South Eastern Coalfields Limited, Chhattisgarh & Others High Court of Chhattisgarh
22-07-2019 Ajit Kumar Chatterjee Versus Eastern Coalfields Ltd. & Others High Court of Judicature at Calcutta
19-06-2019 The Management of North Eastern Regional Agricultural Marketing Corporation Limited Neramac, Assam Versus The Workmen Represented By The President & Another High Court of Gauhati
27-05-2019 Eastern Coalfields Ltd. & Others Versus Ram Samugh Yadav & Others Supreme Court of India
24-05-2019 Eastern Coalfields Ltd & Others Versus Kusodhaj Chakraborty & Another High Court of Judicature at Calcutta
18-05-2019 Sayyad Yasin Versus South Eastern Coalfields Limited Through Chairman-Cum-Managing Director, Chhattisgarh & Others High Court of Chhattisgarh
07-05-2019 Rafiq Qureshi Versus Narcotic Control Bureau Eastern Zonal Unit Supreme Court of India
18-03-2019 North Eastern Electric Power Corporation Versus Principal Commissioner of Income Tax & Another High Court of Meghalaya
27-02-2019 The North Eastern Region Community Resource Management Society, Represented by its Administrative Officer & Others Versus Thongam Ongbi Bimola Devi & Others High Court of Manipur
22-02-2019 Regional Director (Eastern Region), Ministry of Corporate Affairs Versus Camden Industries Ltd. & Others National Company Law Appellate Tribunal
05-12-2018 Kiran Shankar Rawool & Others Versus Eastern International Hotel & Others High Court of Judicature at Bombay
28-11-2018 India Power Corporation Limited & Another Versus Eastern Railway & Others High Court of Judicature at Calcutta
30-10-2018 Kalpanath Yadav Versus The North Eastern Frontier Railway, Rep. by the General Manager, Northeast Frontier Railway & Others Central Administrative Tribunal Guwahati Bench Guwahati
29-10-2018 The Manager, Great Eastern Appliances Pvt. Ltd. Versus Aditi Sarkar & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
23-10-2018 North Eastern Electric Power Corporation Limited & Another Commissioner of Income Tax & Another High Court of Meghalaya
23-10-2018 North Eastern Electric Power Corporation Limited & Another Versus Commissioner of Income Tax & Another High Court of Meghalaya
22-10-2018 South Eastern Railway & Others Versus Swapna Mukherjee & Another National Consumer Disputes Redressal Commission NCDRC
10-10-2018 Eastern Traders Versus Union of India High Court of Judicature at Calcutta
27-08-2018 Andhra Pradesh Eastern Power Distribution Co. Ltd. (Apepdcl) Versus Nallabelli Uma Kumari & Others National Consumer Disputes Redressal Commission NCDRC
06-07-2018 M/s Kaytin Transport Pvt. Ltd. Aundh Camp Pune Maharashtra Versus M/s South Eastern Coal Fields Limited SECL Gevra And Sohagpur Areas Through Hod Legal, Chhattisgarh High Court of Chhattisgarh
04-07-2018 Eastern Coalfields Ltd. Versus Sudhamoy Gorai & Others High Court of Judicature at Calcutta
27-06-2018 Manju Devi & Others Versus The Union of India through G.M. Eastern Railway & Others High Court of Judicature at Patna
25-05-2018 Great Eastern Trading Co. Versus Soumya Adhya & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
16-05-2018 Eastern Coalfields Ltd. Versus Madan Prasad Sinha & Others High Court of Judicature at Calcutta
15-05-2018 Eastern Railway & Another Versus Kakali Das & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
11-05-2018 Kashi Nath & Another Versus Union of India, through The General Manager, Eastern Railway & Others Central Administrative Tribunal Calcutta Bench
13-04-2018 Pulak Kumar Moitra & Another Versus Union of India, through The General Manager, South Eastern Railway & Others Central Administrative Tribunal Calcutta Bench
03-04-2018 Dalia Dutta Versus Union of India, through The General Manager, South Eastern Railway & Others Central Administrative Tribunal Calcutta Bench
06-03-2018 Kumar Akhilesh Versus Union of India, through The General Manager, Eastern Railway & Others Central Administrative Tribunal Calcutta Bench
28-02-2018 Shell Eastern Petroleum Ltd. and Others V/S Union of India/DA Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi



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