Some PAST Judgements / Case Laws similar to EAST WEST AND CO PVT LTD
Last Checked Past / Closed Litigation On 18-04-2021 17:15
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20-12-2019 |
Samarendra Das, IFS, East Agartala, West Tripura Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Environment & Forests, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
23-05-2019 |
In Re: Mr. Kuntal Chowdhary 3, West Bengal, India Versus Macleods Pharmaceuticals Limited Atlanta Arcade, Near Leela Hotel, Andheri, Kurla Road, Andheri (East), Mumbai Maharashtra, India & Others |
Competition Commission of India |
08-01-2019 |
East West Freight Carriers Ltd. Versus C.C (General), Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
23-10-2017 |
Neeta N. Mohnani and Others V/S East & West Builders |
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI |
06-02-2017 |
B. Sharon, East Godavari Dist & Others Versus P. Rani, West Godavari Dist. & Others |
In the High Court of Judicature at Hyderabad |
25-02-2014 |
Sankari Chakraborty, Resident of East Shibnagar West Tripura Versus Shiba Prasad Chakraborty |
High Court of Tripura |
07-05-2012 |
East West Freight Carriers Pvt. Ltd. & Others Versus Commissioner of Customs (Import) Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
30-03-2012 |
Pooja V. Shah & Another Versus East & West Builders & Others |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
18-08-2010 |
West Bengal Surface Transport Corporation Ltd. Versus Howrah East West Mini Bus Association |
High Court of Judicature at Calcutta |
09-03-2010 |
Personnel and Establishment (CHA Section) Versus M/s East & West Shipping Agency (CHA No.11/633) |
High Court of Judicature at Bombay |
09-03-2010 |
Union of India through the Commissioner of Customs (General)Personnel and Establishment (CHA Section), New Customs House Versus M/s. East & West Shipping Agency |
High Court of Judicature at Bombay |
08-03-2010 |
Union of India Through Secretary Ministry of Urban Development, New Delhi & Another Versus Savitri Devi (Deceased) Through East West Rescue (Pvt.) Ltd. |
High Court of Delhi |
15-06-2009 |
Sandeep Manohar Desai, Shloka Missionaries, Goregaon(East), Mumbai & Others Versus Shri Ram Shankar, General Manger, Goregaon (West), Mumbai & Others |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
03-04-2009 |
East India Pharmaceutical Works Ltd. Versus State of West Bengal & Another |
High Court of Judicature at Calcutta |
08-08-2008 |
East West Rescue Pvt. Ltd. Versus Narender Singh |
High Court of Delhi |
18-01-2008 |
M/s. East West Hotels Ltd., Versus The Deputy Commissioner Of Income Tax
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High Court of Karnataka |
03-07-2007 |
Obsurge Biotech Ltd. Versus East West Pharma |
Intellectual Property Appellate Board |
10-10-2006 |
Supreme Telecommunications Ltd. Versus East West Movers Pvt. Ltd.
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High Court of Delhi |
17-11-2004 |
KEYA International Versus East West Freigth Carriers Pvt. Ltd. |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
15-10-2003 |
East West Opticians Versus Rajiv Gupta |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
03-04-2003 |
Bellevue Clinic, East Diagnostics, Research Centre Versus State of West Bengal |
High Court of Judicature at Calcutta |
24-02-2003 |
Patricia Dfurlong Versus Managing Director, East West Airlines |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
13-08-1999 |
Hindustan Coca Cola Bottling South West Private Limited Versus Bharat Coca-Cola Bottling South East Private Limited (BCCSE) |
High Court of Delhi |
23-02-1999 |
M/s. Far East Tanning Company, by its partner N.M. Sadhathulla Versus The Superintending Engineer, (West) Vellore Electricity System, Gandhi Nagar, Vellore & Another |
High Court of Judicature at Madras |
01-02-1999 |
East West Couriers Pvt. Ltd. & Another Versus Ajay Kumar Verma |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
22-04-1998 |
East India Pharmaceutical Works Ltd. Versus State of West Bengal |
High Court of Judicature at Calcutta |
04-02-1998 |
M/s. GIRI Trading Agency Versus M/s. East West Airlines |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
11-03-1997 |
Messrs East India Pharmaceutical Works Limited Versus Commissioner of Income Tax. West Bengal
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Supreme Court of India |
11-03-1997 |
First Security Bank of Utah Versus East West Travel and Trade Links Limited |
High Court of Delhi |
12-01-1996 |
C. Paul Das & Another Versus East West Travels & Trade Links & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
27-03-1995 |
Custodian Versus East West Travel & Trade Links Ltd.
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High Court of Judicature at Bombay |
28-11-1994 |
East West Freight Carriers Private Limited Versus Collector of Customs, Madras
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High Court of Judicature at Madras |
29-04-1993 |
East West Exporters Versus Assistant Collector of Customs
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High Court of Judicature at Madras |
14-09-1992 |
Commissioner Of Income Tax, West Bengal-II, Calcutta Versus East India Hotels Ltd., Calcutta |
High Court of Judicature at Calcutta |
08-08-1990 |
East India Clinic Limited Versus State of West Bengal |
High Court of Judicature at Calcutta |
12-07-1990 |
East India Hotels and Another Versus State of West Bengal and Others
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Supreme Court of India |
08-02-1989 |
Commissioner of Income Tax, New Delhi (now Rajasthan) Versus East West Import and Export Private Limited
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Supreme Court of India |
06-12-1988 |
East India Clinic Ltd Versus State of West Bengal |
High Court of Judicature at Calcutta |
29-04-1986 |
Knoll AG, Ludwigshafen, West Germany Versus Phar-East Labortories, Bombay |
Registrar of Trade Marks Bombay |
21-09-1984 |
EAST WEST HOTELS LTD. VERSUS REGIONAL DIRECTOR, E. S. I. CORPORATION.
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High Court of Karnataka |
02-04-1979 |
PALM JAGGERY, MANUFACTURING CO-OP. SOCIETY, EAST GODAVAR I- 830, ZADHAVARAM VERSUS EXCISE SUPERINTENDENT, WEST GODAVARI DISTRICT, ELURU |
High Court of Andhra Pradesh |
31-07-1978 |
East India Hotels Ltd. Versus State of West Bengal |
High Court of Judicature at Calcutta |
11-10-1966 |
Commissioner of Income Tax, West Bengal Versus East Coast Commercial Company Limited
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Supreme Court of India |
02-11-1960 |
East India Housing and Land Development Trust Limited Versus Commissioner of Income Tax, West Bengal
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Supreme Court of India |
03-06-1960 |
East Asiatic Co. (India) Private Ltd. Versus Fourth Industrial Tribunal, West Bengal |
High Court of Judicature at Calcutta |
03-05-1960 |
East and West Steamship Company, George Town, Madras Versus S. K. Ramalingam Chettiar. (And Connected Appeal)
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Supreme Court of India |
13-02-1956 |
EAST AND WEST INSURANCE CO. LTD. VERSUS KAMALA JAYANTILAL MEHTA
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High Court of Judicature at Bombay |
24-02-1944 |
East and West Life Insurance Company Limited Versus Kolla Venkiah and Others
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High Court of Judicature at Madras |
03-04-1884 |
Arthur Hill Versus The East And West India Dock Company |
House of Lords |