E V J FISHERIES PVT LTD

Activity: Agriculture and Allied Activities in Kerala.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U05000KL1980PTC003234 		ROC
RoC-Ernakulam 		Incorporation Date
21-08-1980
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
003234 		Registration Date
21-08-1980 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
IX/170, VELI, FORT COCHIN,COCHIN-1 Idukki KL 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to E V J FISHERIES PVT LTD

Last Checked Past / Closed Litigation On 27-03-2021 06:34
12-03-2021 S. Kumar Versus State of Tamil Nadu, Rep.by its Secretary to Government, Animal Husbandry Dairying and Fisheries Department, Chennai & Others High Court of Judicature at Madras
23-02-2021 Kaluvoy Fishermen Cooperative Society, rep. by its president Vajrala Srinivasulu & Others Versus The State of Andhra Pradesh rep. by its Principal Secretary to Animal Husbandry, Diary Development and Fisheries Department, Velgapudi, Guntur District & Others High Court of Andhra Pradesh
19-02-2021 Dr. Renju Ravi Versus The National Institute of Fisheries Post-Harvest Technology & Training, Represented by its Director, Cochin & Another Central Administrative Tribunal Ernakulam Bench
02-02-2021 K.R. Selvakumar Versus The State of Tamil Nadu, Rep. by its Secretary, Animal Husbandry, Dairy and Fisheries (FS-3) Department, Chennai & Others High Court of Judicature at Madras
17-11-2020 Sukumar Chandra Haldar Versus Assam Fisheries Development Corporation Limited & Others Rep. By Its Chairman, Mother Teressa Road, Ghy & Others High Court of Gauhati
05-11-2020 Jelastin Babu Versus The Assistant Director of Fisheries, Fisheries Department, Vadasery, Nagarcoil, Kanyakumari District & Others Before the Madurai Bench of Madras High Court
04-11-2020 S. Sridhar & Others Versus The State of Tamil Nadu, Represented by Secretary, Animal Husbandry & Fisheries Department, Chennai & Others High Court of Judicature at Madras
29-09-2020 Dr. Sunil Bhandekar Versus Union of India, Rep. by its Secretary, Ministry of Fisheries, New Delhi & Another Central Administrative Tribunal Bangalore Bench
31-08-2020 S.T. Mani Versus The Director of Fisheries, Fisheries Department, Chennai & Others Before the Madurai Bench of Madras High Court
25-08-2020 Fishermen Cooperative Society, Jaikesaram, Yadadri-Bhongir District Versus The State of Telangana, Rep. by Principal Secretary, Department of Animal Husbandry & Fisheries & Others High Court of for the State of Telangana
05-08-2020 Sudhindra Das Versus Assam Fisheries Development Corporation Ltd & Others High Court of Gauhati
27-05-2020 Union of India, Rep. by the Secretary, Department of Animal Husbandry, Dairying & Fisheries, Government of India, New Delhi & Another High Court of Judicature at Madras
15-05-2020 The State of Maharashtra through Secretary, Agriculture, Animal Hubandary, Dairy Development & Fisheries Department, Mantralaya & Another Versus Madhukar Suryabhan Ingale In the High Court of Bombay at Aurangabad
23-03-2020 Chennai Goods Transport Owners Service Industrial Cooperative Society Limited., Rep. by its President, R. Padmanaghan & Another Versus The Government of Tamil Nadu, Rep by the Secretary to the Government, Department of Animal Husbandry, Dairy Development & Fisheries, Chennai & Others High Court of Judicature at Madras
02-03-2020 S.K. Subbaiah Versus Government of Tamil Nadu, Rep. by Secretary to Government, Animal Husbandry, Dairying & Fisheries Department, Chennai & Another High Court of Judicature at Madras
28-02-2020 K.R. Selvakumar, Prop: Fishermen Corporative Oil Dealers V/S The State of Tamil Nadu Rep. by its Secretary, Animal Husbandry Dairy & Fisheries (FS-3) Department, Chennai & Others High Court of Judicature at Madras
28-02-2020 K.R. Selvakumar, Prop: Fishermen Corporative Oil Dealers V/S The State of Tamil Nadu Rep. by its Secretary, Animal Husbandry Dairy & Fisheries (FS-3) Department, Chennai & Others High Court of Judicature at Madras
27-02-2020 N. Urban Jeevaraj & Others V/S The Director of Fisheries, Department of Fisheries, Chennai & Another High Court of Judicature at Madras
20-02-2020 State of Tamil Nadu, Represented by its Secretary, Animal Husbandry Dairying & Fisheries (FS-6) Department, Chennai & Others Versus P.K. Dhanapalan & Another Before the Madurai Bench of Madras High Court
21-01-2020 M/s. P. Stellamary Fish Seed Supplie Versus The Assistant Director of Fisheries, Cuddalore District & Others High Court of Judicature at Madras
19-12-2019 Dr. B. Sugumaran Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Animal Husband Dairying & Fisheries (AH.1) Department, Chennai & Another High Court of Judicature at Madras
06-12-2019 G. Viswanathan Versus The Government of Tamil Nadu, Rep. by its Secretary to Government, Animal Husbandry, Dairying & Fisheries Department, Chennai & Others High Court of Judicature at Madras
22-10-2019 S. Vadivel & Others Versus State of Tamil Nadu rep. by its Secretary, Fisheries (AH.6) Department, Chennai & Others High Court of Judicature at Madras
29-08-2019 M. Selvaraj Versus The Director, Central Marine Fisheries Research Institute, Kochi & Another Before the Madurai Bench of Madras High Court
29-08-2019 K. Rajendran & Others Versus The Secretary to Government Fisheries and Animal Husbandries Department Chennai & Others High Court of Judicature at Madras
19-08-2019 N. Urban Jeevaraj & Others Versus The Director of Fisheries, Department of Fisheries & Another High Court of Judicature at Madras
02-08-2019 Waghamay Mahila Machchimar Sahakari Sanstha Maryadit Versus The Commissioner of Fisheries, Taraporevala Aquarium & Others In the High Court of Bombay at Nagpur
21-06-2019 The Managing Director, Tamil Nadu Fisheries Development Corporation Limited, Chennai & Others Versus K. Subramanian High Court of Judicature at Madras
08-05-2019 M/s. Abad Fisheries, Cochin Versus The Assistant Commissioner of Kochangadi, Income-Tax, Circle-3(1), Kochi-2 Income Tax Appellate Tribunal Cochin
27-04-2019 R. Divandh & Others Versus The Secretary to Government of Tamil Nadu, Animal Husbandry Dairying and Fisheries Department Secretariat, Chennai & Others High Court of Judicature at Madras
22-02-2019 Fisheries Director, Vikas Bhavan, Thiruvananthapuram & Another Versus S. Salveena Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
08-02-2019 The Director of Fisheries, Fisheries Department(Inland) Administrative Building, Chennai & Others Versus V. Murugan Before the Madurai Bench of Madras High Court
25-01-2019 K.P. Syed Mohammed Versus Union of India Represented by Secretary, Government of India, Dairying & Fisheries, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
10-01-2019 Tamilselvi Versus The Member Coordinator, Assistant Director, Fisheries, District Level Committee, Villupuram & Others High Court of Judicature at Madras
07-12-2018 Umeshwar Singh & Another Versus State Of Chhattisgarh Through The Principal Secretary Fisheries Department, Chhattisgarh & Others High Court of Chhattisgarh
22-11-2018 Dr. A. Xavier Remigius Versus Government of Tamil Nadu, Rep.by its Secretary Animal Husbandry, Dairy and Fisheries Department, Chennai & Another High Court of Judicature at Madras
30-10-2018 L. Gopalakrishnan Versus The Government of Tamil Nadu, Rep. by its the Secretary, Animal Husbandry, Dairying & Fisheries (AH6) Department, Chennai & Others High Court of Judicature at Madras
26-10-2018 R. Manickam Versus The Government of Tamil Nadu, Rep. by its the Secretary, Animal Husbandry, Dairying & Fisheries (AH6) Department, Chennai & Others High Court of Judicature at Madras
10-09-2018 C. Aloy W. Fernando, Colombo 5 Versus Anton Reginald Atapattu, Director, Department of Fisheries and Aquatic Resources, Maligawatta Secretariat, Colombo 10 & Others Supreme Court of Sri Lanka
28-08-2018 V. Sasikumar, Junior Assistant, Veterinary Polyclinic, Animal Husbandry Department, Madurai Versus The Secretary, Animal Husbandry, Dairying & Fisheries (AH&) Department, Chennai & Others Before the Madurai Bench of Madras High Court
18-07-2018 The State of West Bengal represented by the Secretary, Department of Fisheries & Another Versus M/s. Bansilal Leisure Parks Ltd. & Another High Court of Judicature at Calcutta
13-07-2018 K. Shanmugam Versus The Secretary to Government, Animal Husbandry & Fisheries Department, Chennai & Others High Court of Judicature at Madras
11-07-2018 Department of Fisheries V/S Commissioner of Central Excise & Service Tax, Jaipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
05-07-2018 The State of Tamil Nadu, Rep. by its Secretary to Government Animal Husbandry, Dairying & Fisheries Department, Fort St. George, Chennai & Others Versus R. Panneerselvam High Court of Judicature at Madras
19-06-2018 Dr. Gijo Ittoop, Ernakulam Versus The Kerala University of Fisheries & Ocean Studies, Kochi & Others High Court of Kerala
07-06-2018 S. Ilayaraja, Director/Board Member, Theni Versus The Secretary, Animal Husbandry, Dairying & Fisheries Department, Chennai & Others Before the Madurai Bench of Madras High Court
01-06-2018 Malibongwe David Gongqose & Others Versus Minister of Agriculture, Forestry & Fisheries & Others Supreme Court of Appeal of South Africa
04-05-2018 Kishor & Others Versus The State of Maharashtra, through the Principal Secretary, Agricultural, Animal Husbandry, Dairy Development & Fisheries Department & Others In the High Court of Bombay at Aurangabad
26-03-2018 H.D. Kote Taluk Meenugarara Sahakara Sangha, Represented by its Secretary Versus The Assistant Director (Grade 2), Department of Fisheries, Government of Karnataka, Mysore & Others High Court of Karnataka
16-03-2018 State of Kerala, Represented by Its Principal Secretary, Department of Fisheries & Port & Others Versus M/S. Meka Dredging Co. Pvt Ltd., Mumbai, Represented by Its Power of Attorney Holder, K.S. Sandhya & Others High Court of Kerala
15-02-2018 B. Mayandi Versus The Director, Directorate of Fisheries Administrative Office Buildings, Chennai & Others Before the Madurai Bench of Madras High Court
03-02-2018 Dr. K. Mathivanan, Farm Superintendent, Central Cattle Breeding Farm, Hessarghatta Versus The Union of India Represented by the Secretary, Ministry of Agriculture Department of Animal Husbandry, Dairying & Fisheries, New Delhi & Others Central Administrative Tribunal Bangalore Bench
01-02-2018 State of Tamil Nadu Rep by Secretary to Government, Animal Husbandry & Fisheries (AH) Department, Chennai & Another Versus Dr. Ali Asker Riaz High Court of Judicature at Madras
10-01-2018 State of Kerala, Represented by The Secretary to Government, Fisheries & Ports Department, Government Secretariat & Another Versus R. Cicilet High Court of Kerala
09-01-2018 Dr. T. Rajendran Versus The State of Tamil Nadu Represented by Secretary to Government, Animal Husbandry Dairying & Fisheries Department, Secretariat, Chennai & Others High Court of Judicature at Madras
12-12-2017 Rameshh @ Video Ramesh Versus The State of Tamil Nadu, Rep. by its Secretary, Department of Animal Husbandry Dairying & Fisheries, Chennai & Others High Court of Judicature at Madras
11-12-2017 Dr. D. Mohammed Mubarak Versus The State of Tamil Nadu, Represented by the Secretary to Government, Animal Husbandry and Fisheries Department, Fort St. George, Chennai & Another High Court of Judicature at Madras
28-11-2017 P. Murali Versus The Registrar, Tamil Nadu Fisheries University, Nagapattinam District & Others High Court of Judicature at Madras
20-11-2017 R. Haridoss Versus The Government of Tamil Nadu, Rep. by its Secretary to Government, Animal Husbandry, Dairying and Fisheries Department & Others High Court of Judicature at Madras
20-09-2017 M/s. V. Link Systems (P) Ltd., Rep by its Director R. Venkat Ramakrishnan, Chennai Versus The Commissioner of Fisheries, Administrative Building, Chennai & Others High Court of Judicature at Madras
07-09-2017 Deepak Chandra Singh Versus Union of India through its Director (P), Ministry of Agriculture, Department of Animal Husbandry, Dairying and Fisheries, Krishi Bhawan, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
29-06-2017 V. Gandhimani Versus The Managing Director, Tamil Nadu Fisheries Development Corporation Ltd., Chennai High Court of Judicature at Madras
27-06-2017 Mhaske Raosaheb Dadarao & Others Versus State of Maharashtra Through: Secretary, Milk and Fisheries Development Department & Others In the High Court of Bombay at Aurangabad
05-04-2017 Gangamathasthra Meenugarara Sahakara Sangha, (Regd.,), Represented by its Secretary, Jindappa Versus The State of Karnataka, Represented by its Under Secretary, Animal Husbandry & Fisheries Department & Others High Court of Karnataka Circuit Bench OF Kalaburagi
13-03-2017 T. Munirathnam Versus Union of India, Rep. by the Secretary to Government Ministry of Agriculture Departmental of Animal Husbandry Dairying & Fisheries & Others High Court of Judicature at Madras
23-02-2017 B. Justin & Another Versus State of Kerala, represented by The Secretary To Government, Fisheries Department & Others High Court of Kerala
23-02-2017 Meenugaarara Sahakara Versus Government of Karnataka Department of Animal Husbandry & Fisheries represented by its Secretary Vidhana Soudha, Bengaluru & Others High Court of Karnataka
21-02-2017 Terna Matsyavyavsai Sahakari Sanstha Ltd. Versus The State Minister (Fisheries) Government of Maharashtra & Others In the High Court of Bombay at Aurangabad
15-02-2017 D. Jailese & Others Versus The Deputy Director of Fisheries, Kanyakumari Division, Kanyakumari & Others Before the Madurai Bench of Madras High Court
14-02-2017 P. Karmegam Versus The Director, Director of Fisheries Department (Marine Wealth) Chennai & Others Before the Madurai Bench of Madras High Court
31-01-2017 V. Dinakaran, Ex. M.L.A., Chairman, Managing Committee Versus The Registrar, Fisheries Co-Operative Societies & Others High Court of Kerala
09-01-2017 The Secretary to Government, Animal Husbandry and Fisheries Department, & Another Versus G. Shanmugasundaram High Court of Judicature at Madras
08-12-2016 M/s. Welcome Fisheries Limited rep. by Director Versus The Commissioner of Customs (Appeals II), Customs House & Others High Court of Judicature at Madras
05-12-2016 Balamurugan Versus The Director of Fisheries, Teynampet, Chennai & Others Before the Madurai Bench of Madras High Court
01-12-2016 Dr. B. Manivannan Versus The Secretary to Government, Animal Husbandry Dairying & Fisheries Dept., Chennai & Another Before the Madurai Bench of Madras High Court
25-10-2016 R. Sethuraman Versus The Commissioner of Fisheries, O/o. The Commissioner of Fisheries, Chennai & Others Before the Madurai Bench of Madras High Court
21-09-2016 M/s. Bansilal Leisure Parks Ltd. Versus The State Fisheries Development Corporation Ltd. & Others High Court of Judicature at Calcutta
09-09-2016 The Director of Fisheries, Fisheries Department (Inland), Chennai & Others Versus P. Appanraj Before the Madurai Bench of Madras High Court
07-09-2016 The State of Kerala, Represented by The Secretary, Fisheries & Ports (D) Department Secretariat & Others High Court of Kerala
17-08-2016 Baburajan K. Versus Union of India Represented by the Secretary, Government of India, Department of Animal Husbandry Dairying and Fisheries, Krishi Bhavan, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
17-08-2016 M. Damodharan Versus Union of India Represented by the Secretary, Government of India, Ministry of Agriculture, Department of Animal Husbandary, Dairying & Fisheries, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
08-08-2016 P.J. Antony Versus Union of India represented by its Secretary, Ministry of Agriculture, Animal Husbandry, Dairying & Fisheries, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
13-07-2016 Ananta & Another Versus The Registrar, Maharashtra Animal and Fisheries Science University In the High Court of Bombay at Aurangabad
07-06-2016 R. Sethuraman Versus The Director of Fisheries, Fisheries Department, Chennai & Others Before the Madurai Bench of Madras High Court
06-05-2016 Karnataka Fisheries Development Corporation Ltd., & Others Versus The Deputy Secretary, Bangalore Development Authority, Bangalore & Another High Court of Karnataka
03-05-2016 Octavia Albuquerque Through wife of the late Cyril Albuquerque & Others Versus Union of India, Department of Animal Husbandry, Dairying and Fisheries, Ministry of Agriculture & Others National Green Tribunal Principal Bench New Delhi
10-03-2016 Kanyakumari District Planters Association, Nagarcoil rep., by its Secretary & Others Versus The State of Tamil Nadu, rep., by the Commissioner & Secretary to Government, Forests & Fisheries Department, Chennai & Others High Court of Judicature at Madras
08-03-2016 Commissioner of Fisheries Versus Jitendra Shantilal Pathak High Court of Gujarat At Ahmedabad
15-02-2016 P.K. Harikumar Versus The Director, Central Marine Fisheries Research Institute, Kochi & Others Central Administrative Tribunal Ernakulam Bench
18-01-2016 G. Ramamoorthy Versus The Commissioner of Fisheries, Administrative Office Buildings, Teynampet Before the Madurai Bench of Madras High Court
04-12-2015 B. Ashok Fernando Versus T. Abraham I.A.S., The Director of Fisheries, Chennai Before the Madurai Bench of Madras High Court
24-11-2015 V. Jeyaraj Versus The Assistant Director of Fisheries, Fisheries Department, Theni District & Another Before the Madurai Bench of Madras High Court
18-11-2015 Dr. Jogendra Nath Bora Versus Secretary Poultry & Fisheries Govt. of India Department of Animal Husbandry Dairying & Fisheries, Ministry of Agriculture Krishi Bhawan, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
29-10-2015 Dr. Ramdas Laxmanrao Khesar & Others Versus The State of Maharashtra, Through the Secretary, Agriculture, Animal Husbandry, Dairy Development & Fisheries Department & Others In the High Court of Bombay at Aurangabad
07-10-2015 The State of Tamil Nadu, represented by the Secretary to Government, Animal Husbandry & Fisheries Department, Chennai & Others Versus S. Nagaraj & Others High Court of Judicature at Madras
29-09-2015 G. Samuel Sunil Dhass Versus The Director of Fisheries, DMS Compound, Chennai & Another Before the Madurai Bench of Madras High Court
02-09-2015 N.K. Selventhiran Versus The Director of Fisheries, Fisheries Department (Inland) & Another Before the Madurai Bench of Madras High Court
25-08-2015 Dr. Alfred Ponnudasan Versus The State of Tamil Nadu, Rep. by the Secretary, Animal Husbandry and Fisheries (AH-1) Department, Fort St. George, Chennai High Court of Judicature at Madras
12-08-2015 K. Madhava Krishna Versus Govt of A.P., reptd by its Principal Secretary (Fisheries) & Others In the High Court of Judicature at Hyderabad
12-08-2015 Balakrishnan Versus The Director of Fisheries, Inland Fisheries, DMS Compound, Teynampet, Chennai & Others Before the Madurai Bench of Madras High Court



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