E TAX SERVICES PRIVATE LIMITED

Activity: Community, personal & Social Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
27AADCE2479D1ZQ 		PAN No
AADCE2479D
CIN
U93030MH2012PTC238948 		ROC
RoC-Mumbai 		Incorporation Date
19-12-2012
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
238948 		Registration Date
19-12-2012 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
rijainca@gmail.com
Registered Address
B-701, BLDG NO.29, BUENA VISTA NEAR CENTRAL BANK, KHER NAGAR, BANDRA (EAST) MUMBAI MH 400051 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to E TAX SERVICES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 06-10-2020 12:15
19-08-2020 The Commissioner of Income Tax, Corporate Circle-3, Chennai Versus Visual Graphics Computing Services India Private Limited, Chennai High Court of Judicature at Madras
02-07-2020 BSA Citi Courier Pvt. Ltd. Versus Commissioner of Central Goods & Services Tax Delhi West & Another High Court of Delhi
25-06-2020 Pro Interactive Services India Pvt. Ltd. Versus Commisioner of Central Goods & Services Tax Delhi South & Another High Court of Delhi
04-06-2020 Goods & Services Tax Network, New Delhi & Others Versus M/s. Leo Distributors, Thrissur & Others High Court of Kerala
21-04-2020 State Bank of India, A Government of India Undertaking Rep by its DGM and Branch Head Stressed Asset Management Branch, Hyderabad Versus The Union of India, Ministry of Finance Rep by its Secretary Services Tax Wing, South Block, New Delhi & Others High Court of for the State of Telangana
21-04-2020 Mahadeo Construction Co. at Chhatarpur, Palamau Through its partner Anil Kumar Singh Versus The Union of India through the Commissioner, Central Goods & Services Tax, Ranchi & Others High Court of Jharkhand
10-01-2020 M/s. Kotec Automative Services India Pvt. Ltd., Rep. by its Director, Chung Lee Yoon, Sriperumbudur Versus The Commissioner of Service Tax Chennai & Another High Court of Judicature at Madras
06-01-2020 M/s. Prime Gold International Limited, Represented by its Director Achin Aggarwal & Another Versus The Additional Director General, The Directorate General of Goods and Services Tax Intelligence Coimbatore Zonal Unit, Coimbatore & Others High Court of Judicature at Madras
01-11-2019 Subhashish Paul, Superintendent, Office of the Assistant Commissioner, Central Goods & Services Tax (CGST), Dibrugarh Versus Union of India, Represented by the Secretary to the Government of India, Department of Revenue, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
12-09-2019 Nirmal Kanti Mitra, Superintendent, Office of the Assistant Commissioner, Central Goods & Services Tax (CGST), Dibrugarh Versus Union of India, Represented by the Secretary to the Government of India, Department of Revenue, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
27-08-2019 Jatinder Manro Versus Directorate General of Goods & Services Tax Intelligence High Court of Punjab and Haryana
01-07-2019 Pramod Kumar Savita, Inspector of Central Goods & Services Tax & Central Excise Air Customs, Airport, Thiruvananthapuram & Others Versus Union of India, Represented by Secretary, Department of Revenue, New Delhi & Others High Court of Kerala
29-05-2019 M/s. Spencers Travel Services Ltd., Chennai Versus The Commercial Tax Officer, Anna Salai III Assessment Circle, Chennai High Court of Judicature at Madras
03-05-2019 The Principal Commissioner of Income Tax 4 Versus M/s. GVK Project & Technical Services Ltd. Supreme Court of India
12-04-2019 Director Of Income Tax International Taxation Versus M/s. Schlumberger Asia Services Ltd. High Court of Uttarakhand
03-04-2019 Commissioner of Income Tax, Coimbatore Versus M/s. Chettinad Lignite Transport Services Private Limited, Coimbatore High Court of Judicature at Madras
03-04-2019 Commissioner of Income Tax, Coimbatore Versus M/s. Chettinad Lignite Transport Services Private Limited, Coimbatore High Court of Judicature at Madras
25-03-2019 Principal Commissioner of Income Tax-10 Versus J.P. Morgan Services India Pvt. Ltd. High Court of Judicature at Bombay
12-03-2019 The Commissioner of Income-tax I, Coimbatore Versus M/s. Chettinad Lignite Transport Services Private Limited High Court of Judicature at Madras
06-03-2019 The Commissioner of Income Tax, Coimbatore Versus M/s. Chettinad Lignite Transport Services Private Limited, Coimbatore High Court of Judicature at Madras
16-01-2019 Gamya Infrastructure Services Versus Income Tax Officer, Ward-2(2) Income Tax Appellate Tribunal Hyderabad
16-01-2019 Gamya Infrastructure Services Versus Income Tax Officer, Ward-2(2) Income Tax Appellate Tribunal Hyderabad
03-01-2019 M/s. Force I Guarding Services Pvt. Ltd., Chennai Versus The Commissioner of Service Tax, Chennai High Court of Judicature at Madras
17-12-2018 Pr. Commissioner of Income Tax-24 Versus M/s. Paramount Financial Services High Court of Judicature at Bombay
14-12-2018 Commissioner of Central Excise Service Tax & Customs Versus M/s. Tandem Integrated Services High Court of Kerala
03-12-2018 Pr Commissioner of Income Tax Versus Vodafone Mobile Services Ltd. High Court of Delhi
27-11-2018 Pr. Commissioner of Income Tax-12 Versus Business Match Services (I) Pvt. Ltd. High Court of Judicature at Bombay
14-11-2018 M/s. FCI Technologies Services Limited, Cochin Versus THE Assistant Commissioner Of Income Tax, Ernakulam High Court of Kerala
23-10-2018 M/s. Unifac Management Services (India) Private Ltd., Rep. by its Managing Director, R. Saravanan Versus The Deputy Commissioner of Income Tax, Corporation Circle 3(2), Office of the Deputy Commissioner of Income Tax, Nungambakkam, Chennai High Court of Judicature at Madras
23-10-2018 M/s. Polaris Consulting & Services Ltd, Formerly known as M/s. Polaris Software Lab Limited), Chennai Versus The Deputy Commissioner of Income Tax, Chennai High Court of Judicature at Madras
04-10-2018 The Commissioner of Income Tax, Cochin Versus Norasia Lines (Malta) Ltd., Agent Trans Asian Shipping Services Ltd. High Court of Kerala
17-09-2018 The Commissioner of Income Tax-1 Versus M/s. Dedicated Healthcare Services (TPA) India Pvt. Ltd. High Court of Judicature at Bombay
06-09-2018 Preet Financial Services Pvt. Ltd. Versus C.S.T. Service Tax Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
20-08-2018 Dy. Commissioner of Income Tax, (1)(1) V/S Capri Global Advisory Services Pvt. Ltd. Income Tax Appellate Tribunal ITAT Bombay
20-08-2018 Pr. Commissioner of Income Tax, Delhi ? 1 Versus At & T Global Network Services (India) Pvt. Ltd. High Court of Delhi
23-07-2018 Fidelity Business Services India Pvt Ltd. Versus Assistant Commissioner of Income-Tax, BMTC Building High Court of Karnataka
18-07-2018 The Commissioner of Income-Tax, Bangalore & Another Versus M/s. Capital One Services India Pvt. Ltd., Bangalore High Court of Karnataka
17-07-2018 The Commissioner of Income Tax Versus Steag Energy Services GMBH High Court of Delhi
06-07-2018 Green Channel Travel Services Pvt. Ltd V/S C.S.T., Service Tax-Ahmedabad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
02-07-2018 Sainik Mining & Allied Services Ltd V/S CST, Service Tax, Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
28-06-2018 Dusters Total Solutions Services Pvt. Ltd V/S Commissioner of Service Tax, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
20-06-2018 M/s. Mail Related Services Versus Commissioner of Service Tax, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
23-04-2018 M/s. Sundaram Finance Limited (Formerly M/s.Sundaram Finance Services Ltd.,) Chennai Versus The Assistant Commissioner of Income Tax Company Circle VI (4), Chennai High Court of Judicature at Madras
03-04-2018 M/s. Sterling Holiday Financial Services Ltd. Versus Assistant Commissioner of Income Tax, Company Circle VI (4) High Court of Judicature at Madras
07-03-2018 Dharmnath Shares & Services Pvt. Ltd. Versus Asst. Commissioner of Income Tax High Court of Gujarat At Ahmedabad
08-02-2018 Swayam Shipping Services Pvt. Ltd V/S Commissioner of Central Excise & Service Tax, Rajkot Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
07-02-2018 Commissioner of Income Tax-XVII, Delhi Versus M/s. Doordarshan Commercial Services Supreme Court of India
18-01-2018 National Travel Services Versus Commissioner of Income Tax, Delhi, VIII Supreme Court of India
11-01-2018 Income Tax Officer Petitioner Versus M/s. Canyon Financial Services Ltd. Supreme Court of India
04-01-2018 Pr. Commissioner of Income Tax-6, New Delhi Versus National Informatics Centre Services Inc. High Court of Delhi
08-12-2017 Principal Commissioner of Income Tax Central 1, Chennai Versus M/s. Twenty First Century, Management Services Ltd., Chennai High Court of Judicature at Madras
17-11-2017 ABS Professional Services India Pvt. Ltd V/S Commissioner of Service Tax-I, Pune Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
17-11-2017 Popular Vehicles and Services Ltd V/S Commissioner of Central Excise, Customs and Service Tax, Trivandrum Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
07-11-2017 Dell International Services India Pvt. Ltd V/S Commissioner of Central Excise, Customs and Service Tax, Bangalore-LTU Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
27-10-2017 Microtrol Sterilisation Services V/S Commissioner of Service Tax Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
25-10-2017 Xerox Business Services India Pvt. Ltd V/S Commissioner of Central Excise, Customs and Service Tax Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
24-10-2017 Commissioner of Central Tax, Bangalore North V/S SLK Global BPO Services Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
16-10-2017 Viteos Capital Market Services Ltd V/S Commissioner of Central Excise, Service Tax and Customs Custom Excise and Gold Control Appellate Tribunal South Zonal Bench Bangalore
13-10-2017 Deputy Commissioner of Income Tax Versus KPMG Advisory Services (P.) Ltd. Income Tax Appellate Tribunal Mumbai
26-09-2017 Alok Mittal Prop. of Mittal Financial Services, Durgapur Versus Deputy Commissioner of Income Tax, Durgapur Income Tax Appellate Tribunal Kolkata
12-09-2017 Convergys India Services Pvt. Ltd V/S Commissioner of Service Tax Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
28-08-2017 Plaza Maintenance and Services Ltd V/S Commissioner of Service Tax, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
17-08-2017 Willis Processing Services (India) Pvt. Ltd V/S Commissioner of Service Tax-VII, Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
17-08-2017 Microtrol Sterilisation Services V/S Commissioner of Service Tax, Mumbai I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
16-08-2017 Commissioner of Service Tax, Mumbai V/S Click for Steel Services Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
31-07-2017 Vodafone Mobile Services Ltd V/S Commissioner of Service Tax, Pune I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
21-07-2017 Unitech Hospitality Services Limited Versus Assistant Commissioner of Income Tax (For Admission) Supreme Court of India
06-07-2017 Maersk Global Services Centres (India) P. Ltd V/S Commissioner of Service Tax Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
30-05-2017 Reliance Global Services V/S Commissioner of Central Excise, Customs and Service Tax Hyderabad-II Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
26-05-2017 Commissioner of Service Tax, New Delhi V/S Air Charter Services P. Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
25-05-2017 Commissioner of Service Tax V/S Sar Aviation Services P. Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
04-04-2017 Deeplok Financial Services Ltd. Versus Commissioner of Income Tax-II, Kolkata High Court of Judicature at Calcutta
27-03-2017 Commissioner of Income-Tax Versus J.P. Morgan Services India Pvt. Ltd. Supreme Court of India
15-03-2017 Vodafone India Services (P.) Ltd. Versus Deputy Commissioner of Income-Tax Income Tax Appellate Tribunal Ahmedabad
08-03-2017 Principal Commissioner of Income Tax, Chennai Versus M/s. Managed Information Services Pvt. Ltd., Chennai High Court of Judicature at Madras
22-02-2017 Fidelity Business Services India Pvt. Ltd. Versus Asst. Commissioner of Income Tax Income Tax Appellate Tribunal Bangalore
10-02-2017 Star Den Media Services Pvt. Ltd V/S Commissioner of Service Tax Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
02-02-2017 STP Services (P) Ltd V/S Commissioner of Service Tax, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
09-01-2017 The Commissioner, Commercial Tax Versus S/S Jai Mata Di Cargo Services Pvt. Ltd. High Court of Judicature at Allahabad
02-01-2017 M/s. Skin Institute & Public Services Charitable Trust Versus Commissioner of Income Tax (Exemption) High Court of Delhi
23-12-2016 Zuari Management Services Limited, through its Authorized representative Shri Anandu Vithal Nayak Versus Commissioner of Income Tax In the High Court of Bombay at Goa
07-12-2016 Sun Pharmaceuticals Industries Ltd. Versus Commissioner of Central Excise & Services Tax High Court of Gujarat At Ahmedabad
31-10-2016 Agilisys IT Services India (P.) Ltd. Versus Income-tax Officer-9(2)(3), Mumbai Income Tax Appellate Tribunal Mumbai
19-09-2016 Prolific Consultancy Services (P.) Ltd. Versus Income-tax Officer, Ward 8 (2) (4), Mumbai Income Tax Appellate Tribunal Mumbai
28-06-2016 Transcend MT Services (P.) Ltd. Versus Assistant Commissioner of Income-tax, Circle 16(1), New Delhi Income Tax Appellate Tribunal Delhi
19-05-2016 B.J. Services Co. Middle East Ltd. Versus Assistant Commissioner of Income-tax, (O.S.D.) Range-1, Dehradun High Court of Uttarakhand
18-03-2016 Vodafone India Services (P.) Ltd. Versus Deputy Commissioner of Income-tax, Circle-3(3)(2), Mumbai Income Tax Appellate Tribunal Mumbai
29-02-2016 Gulf Energy Maritime Services (P.) Ltd. Versus Income-tax Officer, Ward - (8)(1)(4), Mumbai Income Tax Appellate Tribunal Mumbai
29-02-2016 Capgemini Business Services (India) Ltd. Versus Assistant Commissioner of Income-tax-1(2) Income Tax Appellate Tribunal Mumbai
11-02-2016 Headstrong Services India (P.) Ltd. Versus Deputy Commissioner of Income-tax, Circle -12(1), New Delhi Income Tax Appellate Tribunal Delhi
03-02-2016 Dell International Services India P. Ltd. (formerly known as Dell Computers (I) P. Ltd.) Versus Assistant Commissioner of Income-Tax High Court of Karnataka
10-12-2015 Deputy Director of Income-tax, Circle -2(2), New Delhi Versus Western Union Financial Services Inc. Income Tax Appellate Tribunal Delhi
01-12-2015 Commissioner of Income-tax Versus Taurus Shipping Services High Court of Gujarat At Ahmedabad
19-11-2015 Triune Energy Services Private Limited & Another Versus Deputy Commissioner of Income Tax & Another High Court of Delhi
04-11-2015 Deputy Commissioner of Income-tax, Centre-1, Mumbai Versus Tata Consultancy Services Ltd. Income Tax Appellate Tribunal Mumbai
21-10-2015 Inventurus Knowledge Services (P.) Ltd. Versus Income-tax Officer, 5(2)(1), Mumbai Income Tax Appellate Tribunal Mumbai
20-10-2015 Commissioner of Income Tax -Central I Versus Indo Arab Air Services & Another High Court of Delhi
16-10-2015 GE Capital Business Process Management Services (P.) Ltd. Versus Assistant Commissioner of Income-tax, Circle 12 (1), New Delhi Income Tax Appellate Tribunal Delhi
07-09-2015 M/s. Geojit Investment Services Limited V/S The Assistant Commissioner of Income-tax, Circle-1(2), Kochi. Income Tax Appellate Tribunal Cochin
05-08-2015 Deputy Commissioner of Income-tax, Circle-49(1), New Delhi Versus Consulting Engineering Services (India) (P.) Ltd. Income Tax Appellate Tribunal Delhi



GST Number(s) for E TAX SERVICES PRIVATE LIMITED
MAHARASHTRA 27AADCE2479D1ZQ  



Directors
DIN Name Since
00171051 SHYAMASHIS RAMANATH BHATTACHARYA 19-12-2012
00064674 RAJENDRAKUMAR INDARCHAND JAIN 19-12-2012

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