E-STORE INDIA PRIVATE LIMITED

Activity: Trading in Telangana.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51221TG2005PTC045040 		ROC
RoC-Hyderabad 		Incorporation Date
04-01-2005
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
045040 		Registration Date
04-01-2005 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
30-09-2009
Last Balance Sheet Date
31-03-2009



Financials
Authorized Capital
Rs. 1650,00,000
Paid Up Capital
Rs. 450,00,000



Contact Information
E-Mail Address
datlaassociates@gmail.com
Registered Address
FLATNO.202, 2ND FLOOR, JAMUNAPLAZA MAIN ROAD HIMAYATNAGAR, HYDERABAD - 500 029. HYDERABAD - 500 029. Hyderabad TG 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to E-STORE INDIA PRIVATE LIMITED

Last Checked Past / Closed Litigation On 19-01-2021 21:59
01-10-2020 M/s. Kashmir Wine & Provision Store Versus Union Territory of J&K & Others High Court of Jammu and Kashmir
27-04-2020 Commercial Taxes Officer Versus M/s. Bombay Machinery Store Supreme Court of India
14-02-2020 National Insurance Company Ltd. Through Its Duly Constituted Attorney Manager, National Insurance Company Ltd., New Delhi Versus M/s. Ganpati Timber Store, By Proprietor Sh. Rajesh Khadariya & Another National Consumer Disputes Redressal Commission NCDRC
21-01-2020 M/s. Ganesh Grain Store, Raniganj Bazar Ballia Versus State of U.P. & others High Court Of Judicature At Allahabad Lucknow Bench
04-11-2019 S. Jayaraman Versus Properirtor/Manager, Sri Kannan Departmental Store (P) Ltd. National Consumer Disputes Redressal Commission NCDRC
04-11-2019 State of Kerala, Represented by The Secretary to Government, Water Resources (Ground Water) Department, Government Secretariat, Thiruvananthapuram & Another Versus Rajendran, Store in Charge, Office of Assistant Executive Engineer, Central Workshop & Stores, Ground Water Department, Kureepuzha, Kollam High Court of Kerala
18-10-2019 The Management of Coimbatore District Consumers Cooperative Wholesale Store Limited, Rep. by its Personnel Officer Incharge, Coimbatore Versus The Presiding Officer, Labour Court, Coimbatore & Another High Court of Judicature at Madras
10-10-2019 M/s. Goutam Shoe Store & Another Versus Relaxo Footwear Ltd. High Court of Delhi
30-09-2019 Saraswati Iron Store & Another Versus Dewan Chand Dhanpat Rai Bhatia Mill & Others High Court of Punjab and Haryana
08-08-2019 Nike India Private Limited & Others Versus My Store Private Limited High Court of Madhya Pradesh
05-08-2019 Tata Sia Airlines Limited Versus M/s Pilot18 Aviation Book Store & Another High Court of Delhi
15-07-2019 Store One Retail India Ltd. (Now known as Soril Infra Resources Ltd.) Versus I.T.C. Limited High Court of Judicature at Bombay
13-06-2019 M/s. R.A. Samy Trading Pvt. Ltd., (Shanmuga Store) rep by its Director R. Arumugasamy & Another Versus The Authorized Officer, United Bank of India, Chennai & Another High Court of Judicature at Madras
31-05-2019 Joginder Singh Versus Sharma Shuttering Store High Court of Himachal Pradesh
19-12-2018 Netra Hardware Store Versus SBI Genreal Insurance Company Ltd. & Others Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
18-09-2018 Mobile Store Versus Subal Saha & Another Tripura State Consumer Disputes Redressal Commission Agartala
27-08-2018 Bharmal Medical Store Civil Hospital Badnagar & Others Versus State of Madhya Pradesh & Others Supreme Court of India
27-07-2018 M/s. Jain Medical Store & Another Drugs Inspector, Udhampur & Others High Court of Jammu and Kashmir
04-05-2018 Mega Computers (Mega-E-Store) Versus Lalit Thukral & Another High Court of Delhi
27-02-2018 N. Sivan Kurup, Store Assistant, The Dist. Transport Officer, Cherthala Versus Kerala State Road Transport Corporation, Rep. by Chairman & Managing Director, Trivandrum & Others High Court of Kerala
31-01-2018 Executive Manager (Purchase/Store) & Authorized Disciplinary Versus Sirajuddin High Court of Rajasthan Jaipur Bench
18-01-2018 Bhago Devi Versus M/s. Dashmesh General Cycle Store High Court of Himachal Pradesh
12-01-2018 M/s. Aero Club Through Its Managaer Woodland Store DLF Centre Versus Ravinder Singh Dhanju National Consumer Disputes Redressal Commission NCDRC
20-12-2017 M/s. Pawan Auto Store Versus New India Assurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
01-12-2017 M/s. Anuj General Store & Others Versus State of U.P. & Others High Court of Judicature at Allahabad
24-04-2017 M/s Harry Hyper Store Versus Employees Provident Fund Appellate Tribunal & Another High Court of Punjab and Haryana
04-04-2017 M/s. Joshi Iron Store, Through Its Proprietor Dinesh Kumar Versus State of Rajasthan Through District Collector, Hanumangarh & Others High Court of Rajasthan Jodhpur Bench
04-04-2017 M/s. Joshi Iron Store, Through Its Proprietor Dinesh Kumar, District- Hanumangarh Versus State of Rajasthan Through District Collector, Hanumangarh & Others High Court of Rajasthan Jodhpur Bench
29-03-2017 Ramadhar Singh Partner, M/s. New Automobile Store & Another Versus Raj Mangal Singh & Another High Court of Judicature at Patna
24-03-2017 K. Ponnappan, Owner of Provision Store, Alappuzha Versus G. Chakrapani, Owner of Kavitha Engineering, Alappuzha High Court of Kerala
21-03-2017 Nike India Private Limited, Rep. Herein by its Company Secretary & Authorized Representative Prateek Hiremath Versus My Store Private Limited, Herein Represented by its Director Saurabh Garg High Court of Karnataka
06-03-2017 General Secretary of Pradhan, Employees Union Central Cooperative Consumer Store, Shimla Versus K.C. Chaman High Court of Himachal Pradesh
17-02-2017 M/s. Saravana Store, represented by its Partner T. Ellappan, Chennai Versus Renganathan, Proprietor, Sendur Caterers, Chennai High Court of Judicature at Madras
10-01-2017 Store One Retail India Ltd. Versus Waterfall Infra Pvt. Ltd. High Court of Judicature at Bombay
03-01-2017 M/s. Indian Oil Corporation Ltd. & Another Versus M/s. Punjab Motors Store National Consumer Disputes Redressal Commission NCDRC
03-01-2017 M/s. Punjab Motors Store Versus M/s. Indian Oil Corporation Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
13-12-2016 Chander Mohan, Prop. M/s. Gupta Glass & Plywood Store Versus New India Assurance Co. Ltd, Through its Manager & Another National Consumer Disputes Redressal Commission NCDRC
16-11-2016 Baba Shiva Cold Store Versus Amanpreet Singh National Consumer Disputes Redressal Commission NCDRC
16-11-2016 Baba Shiva Cold Store Versus Amanpreet Singh National Consumer Disputes Redressal Commission NCDRC
11-08-2016 The Comedy Store Versus Horseshoe Entertainment & Hospitality Pvt. Ltd. High Court of Judicature at Bombay
04-08-2016 The United India Insurance Company Limited., Versus M/s. Jalpa General Store, Village & Post Office Bhaguri, Tehsil Kasauli, Sub Tehsil Krishangarh, District Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
27-05-2016 The Mobile Store Pvt. Ltd. Versus Vijay Chaudhary Union Territory Consumer Disputes Redressal Commission UT Chandigarh
18-05-2016 Minu Choudhary W/o Mithlesh Choudhary, Proprietor of M/s Shree Devi Store Versus United India Insurance Co. Ltd. Through The Divisional Manager & Another National Consumer Disputes Redressal Commission NCDRC
13-05-2016 M/s Lucky Shoes Store Versus Sushma Sankhyan & Others High Court of Himachal Pradesh
31-03-2016 Vinod Kumar Sharma Versus The Delhi Consumers Cooperative Wholesale Store Limited High Court of Delhi
15-03-2016 Kamboj Cold Store Versus Deen Dayal National Consumer Disputes Redressal Commission NCDRC
10-03-2016 The Mobile Store Private Limited, Versus Ankit Gupta & Others Haryana State Consumer Disputes Redressal Commission Panchkula
26-02-2016 M/s Bharti Axa General Insurance Company Limited. Versus M/s Karni Paints & Hardware Store & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
16-02-2016 Messrs Ganesh Store Versus Messrs Panchoo Lal Narain Das High Court of Rajasthan Jaipur Bench
28-01-2016 M/s. Narang Medical Store Versus Union of India & Others High Court of Punjab and Haryana
15-01-2016 Anubhav Singla Versus Ware House, The Mobile Store Ltd. & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
08-09-2015 National Institute of Technology, Rep. by its Director Versus Md. Akbar, Store Assistant, Depot of Civil Engineering, National Institute of Technology, Warangal In the High Court of Judicature at Hyderabad
13-08-2015 M. Radhakrishnan, Assistant Salesman (Under Suspension), Maveli Store, Kerala State Civil Supplies Corporation, Thrissur Versus Kerala State Civil Supplies Corporation, represented by its Managing Director, Kochi & Another High Court of Kerala
30-06-2015 Dharam Raj Versus Delhi Consumer's Co-Op. Wholesale Store Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
28-05-2015 M/s. Naveen Kiryana Store Versus The Oriental Insurance Company Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
26-05-2015 A.C.T.O., F/S, Sirohi Versus M/s. Parashavnath Iron Store, Ajmer High Court of Rajasthan
16-04-2015 Sri Kanda Vilas Vibuthi Store, Rep. by its Proprietor, S. Naveen Vishnu Versus The Assistant Commissioner-II, Commercial Tax Department, Government of Tamil Nadu, Office of Commercial Taxes, Palani & Another Before the Madurai Bench of Madras High Court
06-04-2015 State of Gujarat Versus Kiran Kirana Store High Court of Gujarat At Ahmedabad
24-03-2015 United India Insurance Company Ltd. Versus Mohan General Store National Consumer Disputes Redressal Commission NCDRC
06-01-2015 Ravi Saran Versus The Cooperative Store Ltd., Super Bazar High Court of Delhi
10-12-2014 The Cooperative Store Limited Versus Ramesh Chander High Court of Delhi
01-12-2014 Yair Shimansky Versus Browns the Diamond Store Proprietary Limited Supreme Court of Appeal of South Africa
12-11-2014 Munni Devi Goyal Versus Ambika Mill Store (Rajasthan) High Court of Rajasthan
07-10-2014 Laduram Balkishan Kirana Store Bajaria, Sawaimadhopur, Rajasthan Through Proprietor Laduram & Others Versus State Bank of Bikaner & Jaipur Through Branch Manager, Indira Colony, Bajaria Sawai Madhopur & Others National Consumer Disputes Redressal Commission NCDRC
15-09-2014 Photoquip India Limited Versus Delhi Photo Store & Another High Court of Judicature at Bombay
21-08-2014 M/s. Romana Seeds & Pesticides Store Versus United India Insurance Co. Ltd. & Others Punjab State Consumer Disputes Redressal Commission Chandigarh
24-07-2014 Sepoy/Animal Store Handler D.S. Gopal Versus The Union of India, represented by its Secretary & Others Armed Forces Tribunal Regional Bench Koch
17-07-2014 M/s. Life Line Medical Store (Day & Night) Versus All India Institute of Medical Science High Court of Orissa
21-05-2014 M/s. V.K. Kariyana Store Through its Proprietor Sh. Virender Kumar Versus The Oriental Insurance Co. Ltd. Through its Branch Manager & Another National Consumer Disputes Redressal Commission NCDRC
20-05-2014 The Sonepat Urban Cooperative Bank Ltd. through its Branch Manager New Subzi Mandi Sonipat (Haryana) Versus M/s Saini Machinery Store, through its Proprietor Hari Parkash Saini Near Daya Ram Hospital National Consumer Disputes Redressal Commission NCDRC
24-04-2014 M/s. Credo Brands Marketing Pvt. Ltd. Versus Store One Retail India Ltd. High Court of Delhi
04-04-2014 Oriental Insurance Company Limited, Through its Senior Divisional Manager & Another Versus M/s. Lucky Shoe Store & Another Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
13-03-2014 Ernakulam Whole Sale District Co-Operative Store E 122, Kakkanad, Ernakulam Versus R. Subramanyam High Court of Kerala
18-02-2014 The New India Assurance Co. Ltd. Versus M/s. Oswal Machinery Store & Others High Court of Rajasthan
22-01-2014 M/s. Store One Retail India Ltd. (Formerly Known As India Bulls Retail Services Ltd. Versus M/s. TTK Prestige Ltd. High Court of Delhi
08-01-2014 Jagdamba Consumer Co-Op Store Ltd. (Through Its Secretary) Versus Govt. of NCT of Delhi & Others High Court of Delhi
20-12-2013 Vanita Versus The Himalaya Photo Store & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
20-12-2013 Mukhtiar Singh & Another Versus M/s. Rajpura Khad Beej Store, Sadul Sahar & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
31-10-2013 M/s. Vikas Sanitary and Hardware Store, Bhai Kanhaiya Sahib Chowk Versus The New India Assurance Co. Ltd. Opposite Madhu Cinema Yamuna Nagar through its Branch Manager & Another National Consumer Disputes Redressal Commission NCDRC
22-10-2013 M/s Garg General Store, through Prop. Gurbaskh Rai Garg Versus National Insurance Company Limited, through Divisional Manager & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
11-10-2013 Lavlesh Singh proprietor Lovely Provision Store Versus United India Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
01-08-2013 M/s. Josan Khad Store & Others Versus State of Punjab High Court of Punjab and Haryana
06-05-2013 Hemraj Nama Versus M/s. Goyal General Store High Court of Rajasthan
18-03-2013 The New India Assurance Co. Ltd. A Company incorporated under The Companies Act Versus M/s. Gausuddin Kirana Store, Namak Mandi & Another National Consumer Disputes Redressal Commission NCDRC
22-02-2013 M/s. Bagai Construction Thr. Its Proprietor Lalit Bagai Versus M/s. Gupta Building Material Store Supreme Court of India
03-12-2012 A.G.P.L. Cold Store Village Ghalumajra Versus Jagtar Singh National Consumer Disputes Redressal Commission NCDRC
15-11-2012 M/s. Mittal Store & Others Versus State of Assam & Others High Court of Gauhati
25-05-2012 Nagpur Golden Transport Co. Ltd. & Another Versus Vishwabharti Store National Consumer Disputes Redressal Commission NCDRC
02-05-2012 M/s. Choudhary Medical Store Versus State of Rajasthan & Another High Court of Rajasthan
24-04-2012 M/S. Swaran Oil Store & Service Station Versus Shivdev Singh & Others High Court of Punjab and Haryana
16-03-2012 M/s. Air Star Express Courier Versus M/s. Inder Medical Store, Through its Proprietor & Another National Consumer Disputes Redressal Commission NCDRC
22-02-2012 M/s. Mobile Store Ltd., rep. By its Manager (Finance & Accounts) & its Authorised signatory P. Venkatesh Versus The Deputy Commercial Tax Officer Roving Squad 1 Enforcement (South) High Court of Judicature at Madras
17-02-2012 Ramphal, Store Petty Officer Versus Union Of India & Others High Court of Delhi
13-01-2012 Pulkit General Store Janta Colony Versus National Insurance Co. Ltd. Through Dy. Manager Regional Office : Narain Singh Circle Jaipur National Consumer Disputes Redressal Commission NCDRC
06-01-2012 Ramesh Chandra Jaiswal Versus M/s. Shankar Fancy & Provision Store & Another High Court of Rajasthan
14-11-2011 Suresh Ration Store Versus Govt. Of NCT Of Delhi & Others High Court of Delhi
02-11-2011 Narasingha Choudhury Versus Neelakantham Departmental Store & Another National Consumer Disputes Redressal Commission NCDRC
14-07-2011 M/s Zamindara Oil Store Rampura Phool, Bathinda Versus State of Punjab & Others High Court of Punjab and Haryana
07-07-2011 M/S Jai Ambey Store Versus Govt. Of Nct Of Delhi & Others High Court of Delhi
22-01-2011 G. Pandian Versus The Joint Registrar/ Special Officer, Pandian Consumer Co-operative Wholesale Store & Another Before the Madurai Bench of Madras High Court



Directors
DIN Name Since
02554829 SRIDEVI KARVENDULA 04-01-2005
02130417 VIJAY KUMAR CHANAKYA KARVENDULA 04-01-2005

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