E R AUTO PRIVATE LIMITED

Activity: Manufacturing (Machinery & Equipments) in Haryana.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U34300HR2002PTC035002 		ROC
RoC-Delhi 		Incorporation Date
02-12-2002
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
035002 		Registration Date
02-12-2002 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 850,00,000
Paid Up Capital
Rs. 823,10,000



Contact Information
E-Mail Address
csabhinavgoel.agk@gmail.com
Registered Address
PLOT NO-183, SECTOR-3 IMT, MANESAR Gurgaon HR 122001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to E R AUTO PRIVATE LIMITED

Last Checked Past / Closed Litigation On 15-06-2022 01:30
09-08-2019 M/s. Dulichand Auto Sales Pvt. Ltd. Versus M/s. Sree Howrah Stores, partnership firm, represented by its partner, Ashok Kumar & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
17-07-2019 M/s. Aditya Auto Products & Engineering India Pvt. Ltd., Represented by its Head-HR Ramesh Pai Versus M/s. Aditya Auto Products (NTTF), Rep. by its Secretary & Others High Court of Karnataka
25-06-2019 The Manager, Amma's Auto Tech (Tata Motors), Authorized Service Centre, V.V. Nagar, Cheruvathur Versus Dineshan Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
29-05-2019 Popular Auto Spares Kallarkutty, Rep.by the Managing Partner, Joy.P.U, Pallickal House, Adimali Versus The Branch Manager, State Bank of India, Adimali.P.O. Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
15-03-2019 General Manager, M/s. Jaikrishnaa Auto Sales Pvt. Ltd., Coimbatore Versus S. Thangamani & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
13-02-2019 Corporation Bank Vs Amtek Auto Ltd & Others with The Committee of Creditors of Amtek Auto Limited, through Corporation Bank Vs 1. Liberty House Group Pte Ltd & 2. Mr. Dinkar T. Venkatasubramanian wih Liberty House Group Pte Ltd Vs 1. Dinkar T. Venkatasubramanian & 2. Committee of Creditors of Amtek Auto Limited National Company Law Tribunal Chandigarh
24-01-2019 Prem Arora Versus Partap Auto India Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
05-12-2018 Aditya Auto Products & Engineering India Pvt Ltd. Versus Aditya Auto Products (Nttf) Employees Union High Court of Karnataka
04-12-2018 M/s. Indian Auto Gas Company Ltd., Rep. by its Chief Executive Officer, S.M. Antony Thomas Versus K. Radha Lakshmi & Others High Court of Judicature at Madras
12-11-2018 M/s Jamna Auto Industries Ltd. Versus CCE & ST, Ujjain Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
23-10-2018 Bajaj Allianz General Insurance Co. Ltd., Rep. by its Branch Manager, Susee Auto Sales & Service Pvt. Ltd., Madurai Versus V. Dukkaiammal & Others Before the Madurai Bench of Madras High Court
14-09-2018 Jiviben Purushottambhai Dave Versus Mehta Cycle & Auto Stores High Court of Gujarat At Ahmedabad
31-08-2018 Rajeev Raj Kumar (Company Secretary), M/s. Amtek Auto Ltd. & Others Versus The State of Maharashtra & Another In the High Court of Bombay at Aurangabad
14-08-2018 M/s. Modular Auto Limited, Ambattur, Chennai Versus Commissioner of Central Excise, Chennai ? North Commissioner ate, Chennai High Court of Judicature at Madras
06-08-2018 Tejashree Auto Authorised Dealer Ashok Layland, Nagpur Versus Shashikant Madhavrao Mangale & Others Maharshtra State Consumer Disputes Redressal Commission Nagpur
31-07-2018 Khimji Auto Riders Pvt. Ltd. Versus ITO, Ward-1(1), Bhubaneswar Income Tax Appellate Tribunal Cuttack
17-07-2018 Babu @ Farook Batcha @ Auto Babu Versus State by Inspector of Police, Coimbatore High Court of Judicature at Madras
16-07-2018 M/s. Citizen Auto Service, Represented by Partner N. Sirajudeen Versus M/s. Indian Oil Corporation Ltd., Represented by its General Manager & Another High Court of Judicature at Madras
13-07-2018 M/s. Continental Auto Services Versus The Secretary-Labour & Another High Court of Delhi
15-06-2018 Standard Auto Agencies V/S CGST & CE, Bhopal Customs Excise Service Tax Appellate Tribunal New Delhi
14-06-2018 N. Dorai Kannan Versus The General Manager Kun Hyundai (Kun Auto Co.Pvt. Ltd.) Service & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
13-06-2018 Roots Auto Products Pvt. Ltd V/S CCE, Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
23-05-2018 HAR Auto Pvt. Ltd., Har Avenue, Kannothumchal, Kannur, Represented by the Managing Director Versus P. Mukundan Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
07-05-2018 Auto Links Enterprises (I) Pvt. Ltd V/S CCE, Delhi-I Customs Excise Service Tax Appellate Tribunal New Delhi
27-04-2018 Manja @ Auto Manja & Others Versus State by Konanur Police, Represented by SPP, High Court of Karnataka & Others High Court of Karnataka
25-04-2018 OK Play Auto Pvt. Ltd. Versus Indian Commerce & Industries Co. Pvt. Ltd. High Court of Delhi
05-04-2018 Dev Narayan Versus The MGMT. of M/s. Auto Precision High Court of Delhi
21-03-2018 Dongala Srinivas Versus The Managing Director M/s. Laxmi Ganapathi Auto Mobiles Pvt Ltd. & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
14-03-2018 Krishan Kumar Sethi Proprieter of Sethi Auto Centre Versus Commissioner of Income Tax-XX & Another High Court of Delhi
08-03-2018 Ramya Auto Agency, Rep. by its Proprietor, P. Muthusamy Versus TVS Motor Company Ltd. Chennai & Another High Court of Judicature at Madras
23-02-2018 Bajaj Auto Finance Ltd. Versus Commissioner of Income Tax, Pune High Court of Judicature at Bombay
20-02-2018 Bajaj Auto Finance Ltd. & Others Versus Sudhakar Debnath & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
15-02-2018 Auto Cars Versus Trimurti Cargo Movers Pvt. Ltd. & Others Supreme Court of India
31-01-2018 Bajaj Auto Limited Versus State of Maharashtra & Others In the High Court of Bombay at Aurangabad
19-01-2018 Sayaji & Others Versus Bajaj Auto Limited & Others In the High Court of Bombay at Aurangabad
19-01-2018 Skoda Auto India Pvt. Ltd. Shendra, Aurangabad, Represented by its Company Secretary & Head of GRC Versus M/s. St. Antony's Trading Company, A Partnership Firm Represented By Its Managing Partner Mehar Reynolds & Others High Court of Kerala
17-01-2018 In the matter of: Shri Sandeep P. Agarwal Versus Skoda Auto India Pvt.Ltd. & Another Delhi State Consumer Disputes Redressal Commission New Delhi
08-01-2018 Messrs Auto Hirers & Another Versus Commerce Centre Co-operative Society Ltd. High Court of Judicature at Bombay
20-12-2017 M/s. Pawan Auto Store Versus New India Assurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
15-12-2017 Ajay Ramchandra Pimparkar & Others Versus M/s. Saraswati Auto Components, Through its Managing Director, Dilip N. Dharurkar In the High Court of Bombay at Aurangabad
15-12-2017 Bajaj Auto Limited, Pune Versus TVS Motor Company Limited, Chennai High Court of Judicature at Madras
14-12-2017 Toyoto Jidosha Kabushiki Kaisha Versus M/s. Prius Auto Industries Ltd. & Others Supreme Court of India
08-12-2017 Puduvai Pradesh Auto, Ottunargal Matrum Urimaiyalargal Sangam, Rep. by its General Secretary, G. Sinouvassane Versus The Ministry of Road Transport and Highways, Rep. by its Secretary, Government of India, New Delhi & Others High Court of Judicature at Madras
07-12-2017 K.M. Gopal Versus Mookambigai Auto Financiers, Gudiyattm, Rep. by its Partner, Gudiyattam & Others High Court of Judicature at Madras
07-12-2017 Sunbeam Auto Private Limited Versus Pr. Commissioner of Income Tax High Court of Delhi
01-11-2017 The Commissioner of Income Tax Versus M/s. Auto Mobile Corporation of Goa Ltd. In the High Court of Bombay at Goa
03-10-2017 Vinayakrao Shankarrao Borse Versus M/s. Wasan Auto Sales Pvt. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
08-09-2017 Yutaka Auto Parts India Pvt. Ltd V/S CCE & S.T., Alwar Customs Excise Service Tax Appellate Tribunal New Delhi
17-08-2017 M/s. Napa Auto Forge Pvt. Ltd. Versus Appellate Authority High Court of Punjab and Haryana
02-08-2017 Berry's Auto Ancillaries Pvt. Ltd V/S Commissioner of C. Ex., Lucknow Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
31-07-2017 Jamna Auto Industries Ltd V/S CCE, Indore Customs Excise Service Tax Appellate Tribunal New Delhi
20-07-2017 M/s. Ajmer Auto Agency Private Limited Versus Nirmala Sharma & Others National Consumer Disputes Redressal Commission NCDRC
13-07-2017 Ram Singh Versus Kunal TVS Auto Center & Others National Consumer Disputes Redressal Commission NCDRC
29-06-2017 Wichitra Auto Ltd. and Others V/S CCE, Chennai-II Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
29-06-2017 Aztec Auto Ltd. and Others V/S CCE, Madurai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
09-06-2017 S. Rajendran Versus M/s. Kannapiran Auto Finance, Represented by its Working Partner R. Kathiresan Before the Madurai Bench of Madras High Court
06-06-2017 N. Puttaswamy @ Auto Puttaswamy & Another Versus State of Karnataka by Saraswathipuram Police, Represented by Learned State Public Prosecutor High Court of Karnataka
26-05-2017 Skoda Auto India Pvt. Ltd V/S Commissioner of Central Excise, Aurangabad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
17-04-2017 Workmen of Dynamatic Technologies (JKM Auto) Limited, Rep. by its General Secretary D. Christopher, Chennai Versus The Government of Tamil Nadu Rep. by its Secretary Department of Labour & Employment, Chennai & Another High Court of Judicature at Madras
07-04-2017 Vimko Auto Industries Ltd V/S Commr. of C. Ex. & S.T., Ludhiana Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
05-04-2017 C.M Auto Sales (P) Ltd. Versus Nav Kiran Dhaliwal daughter of Baldev Singh Dhaliwal & Others Punjab State Consumer Disputes Redressal Commission Chandigarh
29-03-2017 Kolhapur Auto Works V/S Commissioner of Central Excise, Kolhapur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
03-03-2017 Indian Commerce & Industries Co. Private Limited, Chennai rep. by its Director C. Ravindran Versus OK Play Auto Private Limited, New Delhi High Court of Judicature at Madras
14-02-2017 Auto Risk Management Services P Ltd V/S Commissioner of Central Excise & ST, Delhi-I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
09-02-2017 Perfect Auto Spares and Others V/S CC-N. Delhi-I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
09-02-2017 M.H. Basheer Versus Wheels Auto Finance, Represented by V.A. Sabu & Another High Court of Kerala
06-02-2017 Vega Auto Accessories Pvt. Ltd V/S C.C.E. & S.T. Meerut-II and Others. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
24-01-2017 Steer Overseas Pvt. Ltd. & Another Versus Skoda Auto a.s. Vaclava Klementa & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
06-01-2017 Bajaj auto Finance Ltd. & Others Versus Kalipada Saha West Bengal State Consumer Disputes Redressal Commission Kolkata
04-01-2017 AR.A.S.Auto Private Limited, Madurai Versus The Regional Provident Fund Commissioner, EPF Organization, Madurai & Another Before the Madurai Bench of Madras High Court
02-01-2017 Auto Hangar India Pvt. Ltd. Rajan House, Mumbai Versus Harsh Lambah & Another National Consumer Disputes Redressal Commission NCDRC
27-12-2016 The Oriental Insurance Co. Ltd. Versus M/s. Venus Auto Batteries & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
19-12-2016 M/s. Poomkudy Auto Service (p) Ltd. Versus Parshanth Raghuvaran & Another High Court of Kerala
21-11-2016 M/s. Auto Creaters Versus Union of India & Others High Court of Judicature at Bombay
30-09-2016 Atul Auto Limited Versus Devidas & Another National Consumer Disputes Redressal Commission NCDRC
29-09-2016 Daon Auto Parts (India) Pvt. Ltd. Versus The Assistant Commissioner High Court of Judicature at Madras
26-09-2016 M/s. Pravi Auto Swing Pvt Ltd. Versus Ashok Kisan More & Others High Court of Judicature at Bombay
12-09-2016 M/s.Shana Auto Laser Pvt. Ltd. Versus The Presiding Officer Debts Recovery Tribunal-III Spencers Plaza Anna Salai, Chennai & Others High Court of Judicature at Madras
24-08-2016 M/s Orange Auto Pvt., Ltd., Rep. by its Managing Director Versus H. Suresh Arun & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
18-08-2016 M/s Trimurti Cargo Movers Pvt. Ltd. Versus Auto Cars & Others High Court of Judicature at Calcutta
08-08-2016 Budhia Auto Associate Pvt. Ltd. Versus None High Court of Chhattisgarh
29-07-2016 M/s. Auto Craft Engineers Versus Akshar Automobiles Agencies Private Limited High Court of Judicature at Bombay
29-07-2016 HAR Auto Pvt. Ltd., Har Avenue, Kannothumchal, Kannur ? Rep: by the Managing Director Versus K. Abdulla Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
24-06-2016 Shankar Auto Service & Another Versus Indian Oil Corporation Ltd. & Others High Court of Judicature at Calcutta
26-05-2016 M/s. Tirumph Auto Pvt. Ltd Versus Mukesh Sharma & Another Haryana State Consumer Disputes Redressal Commission Panchkula
13-05-2016 M/s. R.D.S. Project Ltd. Versus Scoda Auto India Private Ltd. & Another Delhi State Consumer Disputes Redressal Commission New Delhi
05-05-2016 Ghanshyam Sukhdeo Gaikwad & Others Versus Bajaj Auto Ltd. & Others Supreme Court of India
28-04-2016 Ludhiana Auto Rickshaw Association (Regd.) Versus State of Punjab & Others High Court of Punjab and Haryana
31-03-2016 Balraj Versus ORIX Auto and Business Solutions Limited, Haryana State Consumer Disputes Redressal Commission Panchkula
28-03-2016 M/s. Bajaj Auto Limited Bombay Pune Road Akurdi Versus M/s. TVS Motor Company Limited Jayalakshmi Estates Haddows Road Chennai High Court of Judicature at Madras
17-03-2016 Eidelco Infrastructure & Prop. Ltd. Versus Continental Auto Service & Others Delhi State Consumer Disputes Redressal Commission New Delhi
17-03-2016 G. Krishna Kumar & Another Versus Har Auto Pvt. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
04-03-2016 M/s. Mangalam Auto Mobiles, through Prop Versus The Authorised Officer UCO Bank, Zonal Office & Another High Court of Judicature at Patna
29-02-2016 M/s. Classic Omega Auto (P) Ltd., Punkunnam, Thrissur, R/by its Director & Another Versus M.D. Rajesh Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
08-02-2016 Phooltas Harsco Rail Solutions Private Limited Versus Auto Components Private Limited & Others High Court of Judicature at Calcutta
25-01-2016 Bajaj Auto Finance c/o Bajaj Auto Ltd. Versus Balbir Singh & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
07-01-2016 Ram Dia Soni Versus Mahabalaji Auto Service Pvt. Limited Haryana State Consumer Disputes Redressal Commission Panchkula
06-01-2016 Super Auto Forge (P.) Ltd. Versus Assistant Commissioner of Income tax, Co. Circle-VI(4), Chennai Income Tax Appellate Tribunal Chennai
10-12-2015 M/s. Bellsonica Auto Component India Pvt. Ltd. Versus State of Haryana & Others High Court of Punjab and Haryana
25-11-2015 P.K. Reji, Zonal Manager, Bajaj Auto Finance Company Ltd. & Another Versus State of Kerala, Represented by the Public Prosecutor & Another High Court of Kerala



Directors
DIN Name Since
05158863 NAMAN ARORA 24-07-2018
03428566 ASHOK KUMAR 15-01-2018
08055995 RASHMI 15-01-2018
BBHPK6299J Kashish 11-04-2019

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