Some PAST Judgements / Case Laws similar to E C A PRODUCTS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 07-04-2021 20:59
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| 26-02-2021 |
M/s. T.A.V. Products Private Ltd., Tondiarpet Versus The Deputy Director, Employees State Insurance Corporation, Chennai |
High Court of Judicature at Madras |
| 28-01-2021 |
Ispat Industries Ltd. (Now JSW Steel Coated Products Ltd. Versus Maharashtra Airport Development Company Limited (MADC) acting through its Managing Director/Joint Managing Director |
In the High Court of Bombay at Nagpur |
| 08-01-2021 |
M/s. Amity Rock Products, Ranni, Represented by Its Managing Director, Abraham K. Thomas Versus The District Collector Kottayam & Another |
High Court of Kerala |
| 05-01-2021 |
J.M. Imran Khan Versus G.R. Apparaj, President, Chintadripet Fish & Perishable Products Traders Society, Chennai & Others |
High Court of Judicature at Madras |
| 23-12-2020 |
M/s. Roca Bathroom Products Private Limited, Rep. by its Managing Director, K.E. Ranganahan Versus The Dispute Resolution Panel-2, Bangalore & Others |
High Court of Judicature at Madras |
| 24-11-2020 |
Pranathmaka Ayurvedics Pvt. Ltd., Pathanamthitta, Represented by Its CEO, Bismi Aji & Others Versus Cocosath Health Products, Ernakulam, Represented by Its Managing Partner, Kuriachan Chacko & Others |
High Court of Kerala |
| 20-11-2020 |
N. Palpandi Versus The Managing Director, A.1254, Theni Agricultural Products Producers, Cooperative Sales Society, Theni & Others |
Before the Madurai Bench of Madras High Court |
| 02-11-2020 |
India Furniture Products Limited, represented herein by its Whole Time Director Pervesh Kumar Gandhi Versus The Commissioner of Income Tax, Aaykar Bhavan, Patto, Panaji, Goa |
In the High Court of Bombay at Goa |
| 01-10-2020 |
Parthasarathy Versus M/s. Souther Pins and Products Pvt. Ltd., Rep. by its Director A. Venkataramani |
High Court of Judicature at Madras |
| 29-09-2020 |
M/s. VA Tech Wabag Ltd., Through Power of Attorney holder of S. Varadarajan, Director & Chief Growth Officer, Chennai Versus M/s. Travancore Titanium Products Ltd., Through Its Managing Director, Thiruvananthapuram |
High Court of Kerala |
| 18-09-2020 |
Sagufa Ahmed & Others Versus Upper Assam Plywood Products Pvt. Ltd. & Others |
Supreme Court of India |
| 02-09-2020 |
M/s. National Asphalt Products and Construction Company, Chennai Versus The State of Tamil Nadu, Represented by the Secretary to Government, Department of Commercial Taxes and Religious Endowments, Chennai & Another |
High Court of Judicature at Madras |
| 31-08-2020 |
Dujodwala Products Ltd Versus National Insurance Co. Ltd |
National Consumer Disputes Redressal Commission NCDRC |
| 17-08-2020 |
National Urban Cooperative Bank Ltd., Uttar Pardesh & Another Versus M/s. Khandelwal Rubber Products Pvt. Ltd., Uttar Pradesh & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 31-07-2020 |
National Insurance Co. Ltd. Through Rajesh Kumar Dy. Manager, New Delhi Versus Biking Food Products (P) Ltd., Telangana |
National Consumer Disputes Redressal Commission NCDRC |
| 26-06-2020 |
Bismi Aquatic Products, Rep by its Partner, M. Ashraf Ali Versus The Superintending Engineer, Ramanathapuram Electricity Distribution Circle, TANGEDCO, Ramanathapuram & Another |
Before the Madurai Bench of Madras High Court |
| 18-05-2020 |
Mohan Products Pvt. Ltd & Others Versus State Bank of India, Stressed Assets Recovery Branch, Raipur & Another |
High Court of Chhattisgarh |
| 14-05-2020 |
Horlicks Limited & Another Versus Zydus Wellness Products Limited |
High Court of Delhi |
| 13-03-2020 |
Sheetal Medicare Products Pvt. Ltd., Maharashtra Versus New India Assurance Co. Ltd., Maharashtra & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 05-03-2020 |
Bimalkumar Manubhai Savalia Shareholder and Director of M/s Radheshyam Agro Products Pvt. Ltd, At-Sajiyavadar, Taluka: Amreli District: Amreli Versus Bank of India, Gujarat & Others |
National Company Law Appellate Tribunal |
| 02-03-2020 |
In The Matter of:Living Consumer Products Private Limited Through its duly Authorized Signatory Jaideep Hotha Versus Play Games 24x7 Private Limited Through its duly Authorized Signatory Prabhu Vijayakumar |
National Company Law Appellate Tribunal |
| 27-02-2020 |
Prosound Products Partnership Firm, Rep. by its Partner Pradeep Ahuja & Another Versus John Enterprises, Chennai |
High Court of Judicature at Madras |
| 24-02-2020 |
Roche Products (India) Private Limited & Others Versus Cadila Healthcare Limited & Others |
High Court of Delhi |
| 17-02-2020 |
Steelbird HI-Tech India Ltd. Versus Asia Fibre Glass Products & Another |
High Court of Delhi |
| 14-02-2020 |
Universal Air Products Private Limited, Represented by its Managing Director Versus Bangalore Electricity Supply Company Limited, Represented by its Managing Director & Another |
High Court of Karnataka |
| 13-02-2020 |
Commissioner, Commercial Taxes U.P. Lucknow Versus M/s. Narain Vegetable Products Sitapur |
High Court Of Judicature At Allahabad Lucknow Bench |
| 12-02-2020 |
M/s. Sharadha Terry Products Ltd., Coimbatore Versus Tamil Nadu Sales Tax Appellate Tribunal (Additional Bench), Commercial Taxes Buildings, Coimbatore & Another |
High Court of Judicature at Madras |
| 10-02-2020 |
John Enterprises, Madurai V/S Prosound Products, Rep. by its Partner Pradeep Ahuja, Mumbai & Another |
High Court of Judicature at Madras |
| 10-02-2020 |
M/s. Purple Products Private Limited, Mumbai Versus The Commissioner of Customs (Sea Port), Chennai & Others |
High Court of Judicature at Madras |
| 05-02-2020 |
State Bank of India V/S Suvarnasari Venkateshwara Food Products and Others. |
Debts Recovery Tribunal Nagpur |
| 04-02-2020 |
Sameera @ ParutheekuzhiyilSameera, Proprietor Versus Reghu, Proprietor, Metro Paper Products, Athanikkal, Malappuram now Proprietor, Malappuram |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 24-01-2020 |
M/s. C.C.L. Products (India) Ltd., Rep., by its Executive Chairman, Challarajendra Prasad & Others Versus The State of Andhra Pradesh, Rep., by its Public Prosecutor & Another |
High Court of Andhra Pradesh |
| 22-01-2020 |
V.B. Muraleedharan, Proprietor, Amrutha Oil Products, Shoranur V/S The Assistant Commissioner of Food Safety, Office of the Food Safety Commissioner, Kasaragod & Others |
High Court of Kerala |
| 22-01-2020 |
V.B. Muraleedharan, Proprietor, Amrutha Oil Products, Shoranur V/S The Assistant Commissioner of Food Safety, Office of the Food Safety Commissioner, Kasaragod & Others |
High Court of Kerala |
| 21-01-2020 |
Municipal Corporation of Greater Bombay Versus Pre-Stress Products (India) |
High Court of Judicature at Bombay |
| 17-01-2020 |
Morzaria Products LLP Versus Marvel Omega Builders Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
| 10-01-2020 |
Actis Consumer Grooming Products Ltd. Versus Tigaksha Metallics Private Limited & Others |
High Court of Himachal Pradesh |
| 19-12-2019 |
The Management of Roca Bathroom Products Private Limited Ranipet Versus Ranipet Labour Union Rep. by its Secretary, S. Nagarajan Ranipet Vellore District & Another |
High Court of Judicature at Madras |
| 02-12-2019 |
Karnataka State Agro Corn Products Ltd., by its Managing Director Versus M/s. Kerala Agro Seeds, Represented by its Proprietor, Martin Paul |
High Court of Karnataka |
| 21-11-2019 |
S. Kannan Versus The Management, Hatson Agro Products Limited, Chennai & Another |
High Court of Judicature at Madras |
| 21-11-2019 |
Punjab & Sind Bank Versus M/s. Indo Foreign Commercial Agency Products Private Limited & Others |
High Court of Delhi |
| 18-11-2019 |
M/s. Renowned Auto Products Manufacturers Limited., now known as M/s. Tenneco Automotive India Pvt., Ltd., Rep. by its Director, J. Ambrose, Hosur & Another Versus The Presiding Officer, Labour Court, Salem & Others |
High Court of Judicature at Madras |
| 13-11-2019 |
M/s. Renowned Auto Products Manufacturers Ltd., Now known as M/s.Tenneco Automotive India Pvt. Ltd., Rep., by its Director, Ambrose, Tamil Nadu Versus The Presiding Officer, Labour Court, Salem & Another |
High Court of Judicature at Madras |
| 13-11-2019 |
Shaji B. John, Kings International Ltd., Quilon & Others Versus The Marine Products Exports Development Authority, Cochin, Represented by Its Secretary, Dr. G. Santhanakrishnan |
High Court of Kerala |
| 01-11-2019 |
Premier Marine Products, Represented by its Authoritsed Signatory, Abdul Razzak Ganj Versus The Assistant Commissioner (CT) (Additional), Thiruvanmiyur Assessment Circle, Chennai |
High Court of Judicature at Madras |
| 25-10-2019 |
The Management of Roca Bathroom Products Private Limited, Rep., by its Factory Manager, Ranipet, Vellore District Versus Ranipet Labour Union, Rep., by its Secretary, Shri S.Nagarajan, Ranipet, Vellore District & Another |
High Court of Judicature at Madras |
| 21-10-2019 |
S. Ravi & Others Versus Dev Anand Vijayan, Executive Director, The Management of Sri Karthikeya Spinning & Weaving Mills Pvt. Ltd., Formerly known as Perur Engineering Products, Coimbatore |
High Court of Judicature at Madras |
| 14-10-2019 |
Inspira IT Products Pvt. Ltd. Versus Tata Consultancy Services Ltd. |
High Court of Judicature at Bombay |
| 10-10-2019 |
Manipal Soubhagya Nidhi Ltd. & Others Versus Ramesh Prabhu Through Polymer Products & Others |
High Court of Judicature at Bombay |
| 24-09-2019 |
M/s. I.N. Agrovet Products & Another Versus The State of Telangana, Rep. by its Member Secretary, Pollution Control Board, Sanath Nagar, Hyderabad & Others |
High Court of for the State of Telangana |
| 20-09-2019 |
Dr. Writer's Food Products Pvt. Ltd. & Others Versus The Cosmos Co-operative Bank Limited |
High Court of Judicature at Bombay |
| 20-09-2019 |
M/s. Citrex Products Ltd., Anna Nagar, Chennai & Others Versus V. Rajendran & Others |
High Court of Judicature at Madras |
| 16-09-2019 |
Pentafour Products Limited, Valasaravakkam, Represented by its Chairman & Managing Director, V. Ramakrishnan Versus The Assistant Commissioner of Labour, Chennai & Others |
High Court of Judicature at Madras |
| 30-08-2019 |
Vishwas Concrete Products Private Limited, Represented by its Managing Director B.R. Vishwas Versus Srinivas Enterprises Private Limited, Represented by its Directors Prabhakar Reddy & Thyagaraj Gurava Reddy & Others |
High Court of Karnataka |
| 28-08-2019 |
Vesta Building Products Pvt. Ltd. Versus Balasaeb Kashinath Rasal & Others |
High Court of Judicature at Bombay |
| 28-08-2019 |
S. Selvam Versus The Managing Director, Vellore T.V. Malai Co-operative Milk Products Union Ltd., Sathuvachari, Vellore & Others |
High Court of Judicature at Madras |
| 22-08-2019 |
Union of India & Others Versus BGP Products Operations GMBH And Hagene Immermatt Weg. & Others |
Supreme Court of India |
| 25-07-2019 |
M/s. KOG - KTV Food products (India) Pvt. Ltd. & Others Versus The Registrar of Companies, Chennai |
National Company Law Tribunal Chennai |
| 17-07-2019 |
M/s. Aditya Auto Products & Engineering India Pvt. Ltd., Represented by its Head-HR Ramesh Pai Versus M/s. Aditya Auto Products (NTTF), Rep. by its Secretary & Others |
High Court of Karnataka |
| 31-05-2019 |
The District Single Window Clearance Board, The District Industries Centre, Palakkad, Represented by Its Convenor Versus M/s. Gayathri Rock Products, Palakkad, Represented by Its Managing Partner P.P. Vincent & Others |
High Court of Kerala |
| 29-05-2019 |
Riverview Jute Products Pvt. Ltd.(SSI Unit) Versus Universal Sompo General Insurance Co. Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 17-05-2019 |
M/s. Brandavan Food Products (A company incorporated under the Companies Act, 1956), Chhattisgarh & Others Versus Commissioner (Appeals), Central & State Goods and Service Tax Raipur Commissionerate Central GST Building, Chhattisgarh & Another |
High Court of Chhattisgarh |
| 16-05-2019 |
M/s National Printers, proprietor Apex Products Private Limited through its Director Sri Krishnan Kant Kedia Versus The State of Jharkhand, through its Principal Secretary, HRD-cum-State Project Director, Jharkhand Education Project Council & Others |
High Court of Jharkhand |
| 22-04-2019 |
Commissioner of Income Tax Kolkata - III Versus Ambo Agro Products Pvt. Ltd. |
Supreme Court of India |
| 02-04-2019 |
M/s. Swastika Steel & Allied Products Pvt. Ltd. Versus CCE, Kol-II |
Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata |
| 29-03-2019 |
The Management of Godrej Consumer Products Ltd, Kolkata & Another Versus The State of Assam Others |
High Court of Gauhati |
| 14-03-2019 |
Amrit Food Products Represented by its Partners Sunit Kr Jalan And Sushil Kumar Jalan Versus Assam State Electricity Board, Represented by its Chairman |
High Court of Gauhati |
| 12-03-2019 |
In the Matter of: M/s. Midas Safety Products Private Limited & Others |
National Company Law Tribunal Chennai |
| 21-02-2019 |
Appu Food Products rep. by its Authorised Signatory P. Uma Maheshwari & Others Versus The State of Tamil Nadu, represented by the Principal Secretary to Government, Social Welfare and Nutritious Meal Programme (SW.4-3) Dept., Fort St. George, Chennai & Others |
High Court of Judicature at Madras |
| 06-02-2019 |
Kurlon Ltd. Versus Panama Poly Products Pvt Ltd. |
High Court of Delhi |
| 01-02-2019 |
M/s. Manidhari Air Products Versus Maharashtra State Electricity Distribution Company Ltd. & Another |
In the High Court of Bombay at Nagpur |
| 30-01-2019 |
M/s. Ashodaya Cement Products, Rep. by its Partner G. Harish & Others Versus Bangalore Electricity Supply Company Ltd., Rep. by Managing Director & Others |
High Court of Karnataka |
| 28-01-2019 |
Pr. Commissioner of Income Tax Versus M/s. Security Products (P) Ltd. |
Supreme Court of India |
| 28-01-2019 |
Pr. Commissioner of Income Tax Versus M/s. Security Products (P) Ltd. |
Supreme Court of India |
| 21-01-2019 |
M/s. Active Char Products Pvt. Ltd. Versus M/s. United India Insurance Co. Ltd. & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 18-01-2019 |
Carista Herbal Products(P) Ltd, Represented by its Manager, Accounts Finance, Pondicherry Versus The Commissioner of Central Excise Beach Road, Pondicherry & Another |
High Court of Judicature at Madras |
| 16-01-2019 |
Tecumseh Products India Versus Acit, Circle-2(2), Hyd |
Income Tax Appellate Tribunal Hyderabad |
| 11-01-2019 |
BILT Graphic Paper Products Ltd. & Others Versus The State of Maharashtra, through Secretary, Department of Irrigation & Others |
In the High Court of Bombay at Nagpur |
| 03-01-2019 |
M/s. Krishna Modern Rice Mill, Pondicherry Versus Puducherry Agro Products & Another |
High Court of Judicature at Madras |
| 02-01-2019 |
Penguin Agro Products Pvt. Ltd. Versus Union of India & Another |
High Court of Judicature at Calcutta |
| 11-12-2018 |
Union of India, Rep. by its Secretary, Ministry of Railway, New Delhi & Others Versus M/s. Nellai Concrete Products, and Constructions Co. Pvt. Ltd., Rep. by its Managing Director, Chennai |
High Court of Judicature at Madras |
| 06-12-2018 |
M/s. Thirumala Milk Products (P) Ltd., Represented by its General Manager, Easwarababu Kolli Versus Ch. Kishore & Others |
High Court of Judicature at Madras |
| 05-12-2018 |
Aditya Auto Products & Engineering India Pvt Ltd. Versus Aditya Auto Products (Nttf) Employees Union |
High Court of Karnataka |
| 31-10-2018 |
Kwality Agro Products, rep. by its Proprietor K. Srinivasa Rao & Another Versus Canara Bank, rep. by its Branch Manager/Authorized Officer & Others |
In the High Court of Judicature at Hyderabad |
| 11-10-2018 |
M/s. Taruni Diary Products Pvt. Ltd. rep. by its Managing Director & Another Versus A.P. State Financial Corporation, Hyderabad & Another |
In the High Court of Judicature at Hyderabad |
| 05-10-2018 |
M/s. Kar Agro Products LLP Versus The Income Tax Officer |
Income Tax Appellate Tribunal Ahmedabad |
| 05-10-2018 |
The Dy.Cit., Circle-1(1) Versus Banco Products (India) Ltd |
Income Tax Appellate Tribunal Ahmedabad |
| 04-10-2018 |
Tamil Nadu Consumer Products Distributors Association - Informant Versus Fangs Technology Private Limited & Others |
Competition Commission of India |
| 18-09-2018 |
Tata Consultancy Services Ltd. Versus Inspira IT Products Pvt.Ltd. |
High Court of Judicature at Bombay |
| 14-09-2018 |
Prime Comfort Products Private Limited Versus Lal Bahadur Trading as Sulakshmi Enterprises |
High Court of Delhi |
| 14-09-2018 |
M/s. S.P.P. Foods Products Pvt. Ltd. Versus M/s. Hannu Marketing |
High Court of Delhi |
| 11-09-2018 |
M/s. A.K. Paper Products Pvt Ltd, Represented by its Director, Hyderabad Versus The Chairman, Central Board of Excise & Customs Department of Revenue, New Delhi & Others |
High Court of Judicature at Madras |
| 07-09-2018 |
Ghodawat Pan Masala Products (I) Pvt. Ltd. Versus Addl. Commissioner of Commercial Taxes |
High Court of Karnataka Circuit Bench At Dharwad |
| 06-09-2018 |
State of Kerala, Rep. by Deputy Commissioner (Law), Commercial Taxes, Ernakulam Versus Joemon Rajan, Mangaly Rock Products, Angamaly |
High Court of Kerala |
| 06-09-2018 |
M/s. Dia Health Foods Pvt. Ltd., State of Punjab & Others Versus M/s. Diabliss Consumer Products Pvt. Ltd., Rep by its Managing Director VR. Ramanathan |
High Court of Judicature at Madras |
| 10-08-2018 |
M/s. B.R. Fabrications Versus Shakti Food Products |
High Court of Delhi |
| 07-08-2018 |
M/s. Mukesh & Co. Tobacco Products Pvt. Ltd. Versus Divisional Manager, New India Assurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
| 07-08-2018 |
Kavveri Telecom Products Limited Versus C.C-Bangalore-CUS |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
| 02-08-2018 |
M/s. Sharada Flour Products Pvt. Ltd. Versus M/s. Dhanlaxmi Bank Ltd. |
High Court of Kerala |
| 24-07-2018 |
Vijay Prestressed Products Pvt. Ltd V/S CCT, Visakhapatnam - G.S.T. |
Customs Excise Service Tax Appellate Tribunal Regional Bench, Allahabad |
