E AND E INVESTMENT OPPORTUNITIES PRIVATE LIMITEDActivity: Finance in Maharashtra.Active |
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CIN U65100MH2015PTC264176 |
ROC RoC-Mumbai |
Incorporation Date 08-05-2015 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 264176 |
Registration Date 08-05-2015 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 30-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address sunma1214@gmail.com |
Registered Address OFFICE NO 1, PLOT 24, GOODWILL CONSTRUCTIONS, SECTOR 15, KHARGHAR NAVI MUMBAI Raigarh MH 410210 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to E AND E INVESTMENT OPPORTUNITIES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 03-05-2022 19:12
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04-09-2019 | Piramal Investment Opportunities Fund, through its trustees Vistra ITCL India Limited Versus Assistant Commissioner of Income Tax-21(2) & Others | High Court of Judicature at Bombay |
Directors |
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DIN | Name | Since |
06568157 | ANJALI SUNNY | 08-05-2015 |
06568130 | AJINI SUNNY | 08-05-2015 |
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