w w w . L a w y e r S e r v i c e s . i n
Dr. Vijay Mallya v/s State Bank of India & Others
Company & Directors' Information:- BANK OF INDIA LIMITED [Active] CIN = U99999MH1906PLC000243
Company & Directors' Information:- DR I T M LIMITED [Active] CIN = U67120CH1999PLC022651
Company & Directors' Information:- VIJAY INDIA PRIVATE LIMITED [Active] CIN = U25199DL1998PTC096860
Company & Directors' Information:- MALLYA PVT LTD [Active] CIN = U51909WB1947PTC016023
Company & Directors' Information:- VIJAY J AND K PRIVATE LIMITED [Strike Off] CIN = U52100GJ1974PTC002504
Company & Directors' Information:- N BANK LTD [Strike Off] CIN = U65191WB1924PLC000442
Company & Directors' Information:- P N N BANK LIMITED [Strike Off] CIN = U65921TZ1948PLC000153
Company & Directors' Information:- CORPORATION BANK LIMITED [Strike Off] CIN = U99999KA1972PLC001067
Company & Directors' Information:- K AND C BANK LIMITED [Dissolved] CIN = U65191KL1928PLC000529
Company & Directors' Information:- D VIJAY AND COMPANY LIMITED [Dissolved] CIN = U99999MH1933PTC002056
Company & Directors' Information:- CORPORATION BANK LIMITED [Not available for efiling] CIN = U99999MH1936PTC002552
Company & Directors' Information:- DR I T M LIMITED [Active] CIN = U67120CH1999PLC022651
Company & Directors' Information:- VIJAY INDIA PRIVATE LIMITED [Active] CIN = U25199DL1998PTC096860
Company & Directors' Information:- MALLYA PVT LTD [Active] CIN = U51909WB1947PTC016023
Company & Directors' Information:- VIJAY J AND K PRIVATE LIMITED [Strike Off] CIN = U52100GJ1974PTC002504
Company & Directors' Information:- N BANK LTD [Strike Off] CIN = U65191WB1924PLC000442
Company & Directors' Information:- P N N BANK LIMITED [Strike Off] CIN = U65921TZ1948PLC000153
Company & Directors' Information:- CORPORATION BANK LIMITED [Strike Off] CIN = U99999KA1972PLC001067
Company & Directors' Information:- K AND C BANK LIMITED [Dissolved] CIN = U65191KL1928PLC000529
Company & Directors' Information:- D VIJAY AND COMPANY LIMITED [Dissolved] CIN = U99999MH1933PTC002056
Company & Directors' Information:- CORPORATION BANK LIMITED [Not available for efiling] CIN = U99999MH1936PTC002552
R.P.(C) No. 2175-2178 of 2018 in Conmt.Pet.(C) No. 421-424 of 2016 In SLP(C) No. 6828-6831 of 2016
Decided On, 16 June 2020
At, Supreme Court of India
By, THE HONOURABLE MR. JUSTICE UDAY UMESH LALIT & THE HONOURABLE MR. JUSTICE ASHOK BHUSHAN
Judgment Text
This Review Petition is directed against the Judgment and Order dated 09.05.2017 passed by this Court. As per office report on limitation the Review Petition was filed in time.
According to the record, placed before us, the Review Petition was not listed before the Court for last three years.
Before we deal with the submissions raised in the Review Petition, we direct the Registry to explain why the Review Petition was not listed before the concerned Court for last three years.
The Registry to furnish all the details including names of the officials who had dealt with the file concerning the Review Petition for last three years.
Let the explanation be furnished within two weeks
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. The Review Petition shall, thereafter, be considered on merits.