Disaster Management (Term of Office and Conditions of Service of Members of the National Authority and Payment of Allowances to Members of Advisory Committee) Rules, 2006

	Section Title
	Status : Active
1	Short title and Commencement	View Judgements
2	Definitions	View Judgements
3	Pay and service conditions	View Judgements
4	Disqualifications	View Judgements
5	Resignation	View Judgements
6	Vacancies	View Judgements
7	Allowances to be paid to a member of the Advisory Committee constituted by the National Authority	View Judgements

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