w w w . L a w y e r S e r v i c e s . i n
Dipendra Chandra Dutta v/s The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & IT, Department of Posts, New Delhi & Others
Company & Directors' Information:- E N COMMUNICATION PRIVATE LIMITED [Active] CIN = U92132DL2005PTC143469
Company & Directors' Information:- T C COMMUNICATION PRIVATE LIMITED [Active] CIN = U74999DL2000PTC105354
Company & Directors' Information:- J J COMMUNICATION PRIVATE LIMITED [Active] CIN = U74300WB1997PTC085828
Company & Directors' Information:- P. K. COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U92141DL1984PTC017748
Company & Directors' Information:- THE INDIA COMPANY PRIVATE LIMITED [Active] CIN = U74999TN1919PTC000911
Company & Directors' Information:- T I COMMUNICATION PRIVATE LIMITED [Active] CIN = U51109HP2009PTC031079
Company & Directors' Information:- S B M COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64201WB2010PTC145582
Company & Directors' Information:- P N COMMUNICATION P. LTD. [Active] CIN = U32204DL2001PTC111327
Company & Directors' Information:- A B AND U COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U74300MH1997PTC107160
Company & Directors' Information:- H K DUTTA & COMPANY PVT LTD [Active] CIN = U36911WB1994PTC066006
Company & Directors' Information:- INDIA CORPORATION PRIVATE LIMITED [Active] CIN = U65990MH1941PTC003461
Company & Directors' Information:- K AND D COMMUNICATION LIMITED [Active] CIN = U64120GJ1997PLC031879
Company & Directors' Information:- R D DUTTA AND CO PRIVATE LIMITED [Active] CIN = U74899DL1982PTC014209
Company & Directors' Information:- P & G COMMUNICATION PRIVATE LIMITED [Active] CIN = U74140MH2013PTC251505
Company & Directors' Information:- P J COMMUNICATION PRIVATE LIMITED [Active] CIN = U72900DL2000PTC105416
Company & Directors' Information:- M K COMMUNICATION PVT LTD [Strike Off] CIN = U72900HP2006PTC030292
Company & Directors' Information:- H V COMMUNICATION PRIVATE LIMITED [Active] CIN = U52602DL2009PTC193309
Company & Directors' Information:- A AND A COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U92132DL2001PTC110975
Company & Directors' Information:- B. M. COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64100DL2012PTC244419
Company & Directors' Information:- H. K. COMMUNICATION PRIVATE LIMITED [Active] CIN = U64100DL2013PTC255831
Company & Directors' Information:- B R COMMUNICATION PRIVATE LIMITED [Active] CIN = U64203DL2002PTC114477
Company & Directors' Information:- N S N COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64100KA2014PTC073757
Company & Directors' Information:- N A COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U74120DL2008PTC182901
Company & Directors' Information:- G & D COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64200MP2007PTC019633
Company & Directors' Information:- G. DUTTA LTD. [Under Liquidation] CIN = U99999MH1949PLC007247
Company & Directors' Information:- T C COMMUNICATION PRIVATE LIMITED [Active] CIN = U74999DL2000PTC105354
Company & Directors' Information:- J J COMMUNICATION PRIVATE LIMITED [Active] CIN = U74300WB1997PTC085828
Company & Directors' Information:- P. K. COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U92141DL1984PTC017748
Company & Directors' Information:- THE INDIA COMPANY PRIVATE LIMITED [Active] CIN = U74999TN1919PTC000911
Company & Directors' Information:- T I COMMUNICATION PRIVATE LIMITED [Active] CIN = U51109HP2009PTC031079
Company & Directors' Information:- S B M COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64201WB2010PTC145582
Company & Directors' Information:- P N COMMUNICATION P. LTD. [Active] CIN = U32204DL2001PTC111327
Company & Directors' Information:- A B AND U COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U74300MH1997PTC107160
Company & Directors' Information:- H K DUTTA & COMPANY PVT LTD [Active] CIN = U36911WB1994PTC066006
Company & Directors' Information:- INDIA CORPORATION PRIVATE LIMITED [Active] CIN = U65990MH1941PTC003461
Company & Directors' Information:- K AND D COMMUNICATION LIMITED [Active] CIN = U64120GJ1997PLC031879
Company & Directors' Information:- R D DUTTA AND CO PRIVATE LIMITED [Active] CIN = U74899DL1982PTC014209
Company & Directors' Information:- P & G COMMUNICATION PRIVATE LIMITED [Active] CIN = U74140MH2013PTC251505
Company & Directors' Information:- P J COMMUNICATION PRIVATE LIMITED [Active] CIN = U72900DL2000PTC105416
Company & Directors' Information:- M K COMMUNICATION PVT LTD [Strike Off] CIN = U72900HP2006PTC030292
Company & Directors' Information:- H V COMMUNICATION PRIVATE LIMITED [Active] CIN = U52602DL2009PTC193309
Company & Directors' Information:- A AND A COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U92132DL2001PTC110975
Company & Directors' Information:- B. M. COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64100DL2012PTC244419
Company & Directors' Information:- H. K. COMMUNICATION PRIVATE LIMITED [Active] CIN = U64100DL2013PTC255831
Company & Directors' Information:- B R COMMUNICATION PRIVATE LIMITED [Active] CIN = U64203DL2002PTC114477
Company & Directors' Information:- N S N COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64100KA2014PTC073757
Company & Directors' Information:- N A COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U74120DL2008PTC182901
Company & Directors' Information:- G & D COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64200MP2007PTC019633
Company & Directors' Information:- G. DUTTA LTD. [Under Liquidation] CIN = U99999MH1949PLC007247
Original Application No. 040/00228 of 2018
Decided On, 18 July 2018
At, Central Administrative Tribunal Guwahati Bench Guwahati
By, THE HONOURABLE MRS. MANJULA DAS
By, JUDICIAL MEMBER
For the Applicant: D.N. Sharma & S. Nath, Advocates. For the Respondents: None.
Judgment Text
Oral Order:
1. At the outset of moving this OA, Mr.D.N.Sharma, learned counsel for the applicant submitted that against the OA. 040/00228/2018 penalty of recovery of Rs.1,00,000/- imposed vide memo no. F6-1(A)/2014-15/R-16/D Dutta dated 06.04.2018, the applicant has already preferred an appeal before the respondent no.2 on 01.05.2018 which is still pending for consideration. Learned counsel further submitted that the applicant is going to retire on 31.08.2018, therefore, a direction may be issued to the respondent no.2 to consider and dispose of the appeal within a time frame.
2. By accepting the prayer made by the learned counsel for the applicant and without going into the merits of the case, I direct the respondent no.2 to consider and dispose of the appeal dated 01.05.2018 filed by the applicant as per law. It is made clear that the decision to be arrived shall be reasoned and speaking and shall be communicated to the applicant
1. At the outset of moving this OA, Mr.D.N.Sharma, learned counsel for the applicant submitted that against the OA. 040/00228/2018 penalty of recovery of Rs.1,00,000/- imposed vide memo no. F6-1(A)/2014-15/R-16/D Dutta dated 06.04.2018, the applicant has already preferred an appeal before the respondent no.2 on 01.05.2018 which is still pending for consideration. Learned counsel further submitted that the applicant is going to retire on 31.08.2018, therefore, a direction may be issued to the respondent no.2 to consider and dispose of the appeal within a time frame.
2. By accepting the prayer made by the learned counsel for the applicant and without going into the merits of the case, I direct the respondent no.2 to consider and dispose of the appeal dated 01.05.2018 filed by the applicant as per law. It is made clear that the decision to be arrived shall be reasoned and speaking and shall be communicated to the applicant
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forthwith. 3. The OA is disposed of as above at the admission stage. No order as to costs.