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Dhariwal Infrastructure Limited Mr. Subhransu Gupta, Chief Financial Officer CESE House Chowringhe Square Kolkata v/s Maharashtra Electricity Regulatory Commission & Others


Company & Directors' Information:- DHARIWAL INFRASTRUCTURE LIMITED [Active] CIN = U70109WB2006PLC111457

Company & Directors' Information:- GUPTA CORPORATION PRIVATE LIMITED [Active] CIN = U40100MH2005PTC154038

Company & Directors' Information:- A INFRASTRUCTURE LIMITED [Active] CIN = L25191RJ1980PLC002077

Company & Directors' Information:- K P INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45203GJ2004PTC043482

Company & Directors' Information:- C INFRASTRUCTURE CORPORATION LIMITED [Strike Off] CIN = U61100DL1982PLC013968

Company & Directors' Information:- B & G INFRASTRUCTURE COMPANY PRIVATE LIMITED [Active] CIN = U40105TN2001PTC047408

Company & Directors' Information:- K U INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45206TG2008PTC096209

Company & Directors' Information:- Y T INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45202MH2010PTC206409

Company & Directors' Information:- M R GUPTA AND COMPANY PRIVATE LIMITED [Active] CIN = U74899DL1992PTC051324

Company & Directors' Information:- R K D INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45209WB2009PTC131919

Company & Directors' Information:- B AND B INFRASTRUCTURE LIMITED [Active] CIN = U85110KA1987PLC008488

Company & Directors' Information:- M SQUARE CORPORATION PRIVATE LIMITED [Under Process of Striking Off] CIN = U70102MH2011PTC225282

Company & Directors' Information:- R L INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U70102UP2010PTC041755

Company & Directors' Information:- L K INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45400MH2010PTC203711

Company & Directors' Information:- B S R INFRASTRUCTURE PRIVATE LIMITED [Converted to LLP and Dissolved] CIN = U70101KA2006PTC038204

Company & Directors' Information:- K B A INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45202MH2009PTC194291

Company & Directors' Information:- V P M INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U45400TN2011PTC082368

Company & Directors' Information:- K INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45201GJ2009PTC056299

Company & Directors' Information:- D G INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45401MH2004PTC146369

Company & Directors' Information:- A & A INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U74899DL1976PTC008196

Company & Directors' Information:- C P INFRASTRUCTURE PVT LTD [Active] CIN = U45201DL2005PTC143865

Company & Directors' Information:- GUPTA INDIA PRIVATE LIMITED [Active] CIN = U51311DL1996PTC077255

Company & Directors' Information:- G. R. INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45200MH2005PTC152633

Company & Directors' Information:- R P INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45200MH2003PTC141340

Company & Directors' Information:- GUPTA AND COMPANY PRIVATE LIMITED [Active] CIN = U52110DL1974PTC007339

Company & Directors' Information:- B S Y INFRASTRUCTURE PRIVATE LIMITED. [Active] CIN = U70101HR2006PTC064456

Company & Directors' Information:- M AND S INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U45400TN2011PTC083038

Company & Directors' Information:- A V INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45203WB2006PTC111599

Company & Directors' Information:- S. J. INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45200DL2006PTC155904

Company & Directors' Information:- GUPTA AND GUPTA PRIVATE LIMITED [Active] CIN = U55204DL1954PTC002390

Company & Directors' Information:- MR INDIA PRIVATE LIMITED [Active] CIN = U15122TG2011PTC076407

Company & Directors' Information:- K S INFRASTRUCTURE PRIVATE LIMITED. [Active] CIN = U70101MP2006PTC020722

Company & Directors' Information:- K B S INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U70101DL2005PTC136641

Company & Directors' Information:- G. V. INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45400DL2012PTC234078

Company & Directors' Information:- S A P INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45201DL2005PTC141285

Company & Directors' Information:- N P L INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45400CH2009PTC031638

Company & Directors' Information:- K. G. GUPTA INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45201MP2009PTC021775

Company & Directors' Information:- P A S INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45200DL2006PTC155015

Company & Directors' Information:- S K GUPTA PRIVATE LIMITED [Active] CIN = U26900MH1973PTC016294

Company & Directors' Information:- P J INFRASTRUCTURE PVT LTD [Active] CIN = U45200MH2006PTC159217

Company & Directors' Information:- S B M INFRASTRUCTURE LIMITED [Active] CIN = U70102CH1992PLC012381

Company & Directors' Information:- R. K. GUPTA AND COMPANY INDIA PRIVATE LIMITED [Active] CIN = U74899DL1993PTC052138

Company & Directors' Information:- A V C INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U70102TG2007PTC056671

Company & Directors' Information:- V D INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45400WB2008PTC122820

Company & Directors' Information:- B R GUPTA AND COMPANY PRIVATE LIMITED [Active] CIN = U63013DL2000PTC107343

Company & Directors' Information:- T N GUPTA PVT LTD [Active] CIN = U02005WB1951PTC020141

Company & Directors' Information:- I V M INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45209TG2011PTC073968

Company & Directors' Information:- U S INFRASTRUCTURE INDIA PRIVATE LIMITED [Strike Off] CIN = U74999DL2002PTC117525

Company & Directors' Information:- N. R. INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45202GJ2006PTC049520

Company & Directors' Information:- K. G. R INFRASTRUCTURE PRIVATE LIMITED. [Strike Off] CIN = U70102DL2008PTC177822

Company & Directors' Information:- A L INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45200MH2008PTC184347

Company & Directors' Information:- N B INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45201OR2008PTC009989

Company & Directors' Information:- C. I. INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45203MP2005PTC018149

Company & Directors' Information:- ON THE HOUSE PRIVATE LIMITED [Active] CIN = U70101WB2000PTC091842

Company & Directors' Information:- S G INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45201RJ1999PTC015467

Company & Directors' Information:- C D HOUSE INDIA PRIVATE LIMITED [Strike Off] CIN = U74899DL1995PTC068483

Company & Directors' Information:- K C INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45200PB2008PTC032011

Company & Directors' Information:- C C I INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45201TN2007PTC063617

Company & Directors' Information:- A B INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45200MH2004PTC144994

Company & Directors' Information:- S H A INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U45400UP2012PTC049795

Company & Directors' Information:- L V S INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45200TG2006PTC051289

Company & Directors' Information:- V H B INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U45400DL2008PTC172682

Company & Directors' Information:- S & I INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45400HR2007PTC037191

Company & Directors' Information:- V V S INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U70100KA2015PTC084214

Company & Directors' Information:- D L INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45201CT2018PTC008919

Company & Directors' Information:- G. H. INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45309UP2020PTC126090

Company & Directors' Information:- L R INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45402TN2007PTC064029

Company & Directors' Information:- V SQUARE CORPORATION LIMITED [Active] CIN = U45200PN2012PLC142866

Company & Directors' Information:- G. D. INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U45209MH2010PTC208011

Company & Directors' Information:- G N R INFRASTRUCTURE (INDIA) LIMITED [Strike Off] CIN = U45200TG2009PLC065140

Company & Directors' Information:- H. H. HOUSE PRIVATE LIMITED [Converted to LLP] CIN = U45201DL1981PTC012646

Company & Directors' Information:- B K INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U45201DL2005PTC136992

Company & Directors' Information:- R A INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U74899DL2005PTC143884

Company & Directors' Information:- A V GUPTA AND COMPANY PRIVATE LIMITED [Converted to LLP] CIN = U24239DL1999PTC102248

Company & Directors' Information:- C M INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45201DL2003PTC122794

Company & Directors' Information:- M C B HOUSE PRIVATE LIMITED [Active] CIN = U52335DL1999PTC099967

Company & Directors' Information:- Y P GUPTA AND COMPANY PVT LTD [Under Process of Striking Off] CIN = U74899DL1983PTC016661

Company & Directors' Information:- C D E INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45201MH2012PTC235483

Company & Directors' Information:- V & B INFRASTRUCTURE (I) PRIVATE LIMITED [Under Process of Striking Off] CIN = U45400MH2010PTC206803

Company & Directors' Information:- C & C INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U74210PN2008PTC133179

Company & Directors' Information:- S C N INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U67200TG1995PTC021606

Company & Directors' Information:- J S GUPTA AND CO PVT LTD [Strike Off] CIN = U20211UP1975PTC004078

Company & Directors' Information:- M K GUPTA AND CO PRIVATE LTD [Strike Off] CIN = U74999DL1979PTC009517

Company & Directors' Information:- J V INFRASTRUCTURE PRIVATE LIMITED [Under Process of Striking Off] CIN = U45201DL2005PTC139686

Company & Directors' Information:- A S INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U70109DL1996PTC084029

Company & Directors' Information:- P G INFRASTRUCTURE PRIVATE LIMITED [Converted to LLP] CIN = U70109DL1996PTC084030

Company & Directors' Information:- B S INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U70109DL1996PTC084031

Company & Directors' Information:- M S INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U70109DL1996PTC084032

Company & Directors' Information:- Z M INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45200GJ2010PTC063179

Company & Directors' Information:- A J GUPTA AND CO PRIVATE LIMITED [Strike Off] CIN = U74210UP1980PTC004986

Company & Directors' Information:- M.R. AND COMPANY PRIVATE LIMITED [Strike Off] CIN = U74300DL1985PTC020952

Company & Directors' Information:- I I C INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U70109DL2006PTC152588

Company & Directors' Information:- AND INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U74999PY2016PTC008099

Company & Directors' Information:- A K HOUSE PRIVATE LIMITED [Strike Off] CIN = U70109WB1953PTC021083

Company & Directors' Information:- J INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U70200UR2012PTC000254

Company & Directors' Information:- T S INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U70100MP2008PTC021187

Company & Directors' Information:- G T INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U45200GJ2011PTC064637

Company & Directors' Information:- G L INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45201GJ2007PTC050660

Company & Directors' Information:- H C FINANCIAL LTD [Amalgamated] CIN = U65910GJ1982PLC004967

Company & Directors' Information:- M I J INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U45201DL2004PTC125213

Company & Directors' Information:- B T INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45202GJ2004PTC043463

Company & Directors' Information:- S & O INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45400MH2011PTC214034

Company & Directors' Information:- K-SQUARE F & B PRIVATE LIMITED [Strike Off] CIN = U15400MH2010PTC206018

Company & Directors' Information:- A G SQUARE PRIVATE LIMITED [Strike Off] CIN = U74999MH2012PTC230545

Company & Directors' Information:- G S V INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45209TG2008PTC059195

Company & Directors' Information:- M N C INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45209TG2011PTC077524

Company & Directors' Information:- V N INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45400DL2010PTC203928

Company & Directors' Information:- U R INFRASTRUCTURE COMPANY PRIVATE LIMITED [Active] CIN = U45201DL2004PTC127085

Company & Directors' Information:- I K INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45201DL2005PTC135711

Company & Directors' Information:- S S T INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U45201DL2005PTC137437

Company & Directors' Information:- D S INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45201DL2005PTC138026

Company & Directors' Information:- M R INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U45201DL2005PTC143565

Company & Directors' Information:- V INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U70200DL2009PTC191676

Company & Directors' Information:- R G FINANCIAL PRIVATE LIMITED [Strike Off] CIN = U65923DL1984PTC018552

Company & Directors' Information:- M.R. CORPORATION PRIVATE LIMITED [Strike Off] CIN = U15400DL2013PTC259339

Company & Directors' Information:- O SQUARE PRIVATE LIMITED [Active] CIN = U74900DL2015PTC282762

Company & Directors' Information:- K W INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U70102DL2011PTC224462

Company & Directors' Information:- M. A. INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U45200DL2007PTC158810

Company & Directors' Information:- H V INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45200DL2007PTC158234

Company & Directors' Information:- R. R. G INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45200DL2007PTC170567

Company & Directors' Information:- B H I INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U70101MP2012PTC029256

Company & Directors' Information:- S AND Y INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45200MP2013PTC031382

Company & Directors' Information:- P V R N INFRASTRUCTURE PRIVATE LIMITED [Active] CIN = U45400HR2010PTC040311

Company & Directors' Information:- C D INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U74900HR2007PTC037175

Company & Directors' Information:- B. R. INFRASTRUCTURE PRIVATE LIMITED [Strike Off] CIN = U45201GJ2008PTC054103

Company & Directors' Information:- D. R. GUPTA & COMPANY PRIVATE LIMITED [Strike Off] CIN = U74899DL1944PTC000794

Company & Directors' Information:- A AND H INFRASTRUCTURE LIMITED [Strike Off] CIN = U45203MH1998PLC117368

Company & Directors' Information:- S P GUPTA AND CO PVT LTD [Strike Off] CIN = U26932RJ1972PTC001459

    APL No. 363 of 2018

    Decided On, 27 February 2020

    At, Appellate Tribunal for Electricity Appellate Jurisdiction

    By, THE HONOURABLE MR. RAVINDRA KUMAR VERMA
    By, TECHNICAL MEMBER(ELECTRICITY) & THE HONOURABLE MR. JUSTICE R.K. GAUBA
    By, JUDICIAL MEMBER

    For the Appellant: Divya Chaturvedi, Advocate. For the Respondents: R1, Pulkit Tare, Udit Gupta, R2, Anup Jain, Advocates.



Judgment Text


R.K. Gauba, Judicial Member

Oral

1.The Appellant is a generator maintaining and operating two units of coal-fired thermal generation plants. For purposes of setting up the said units, the construction work started some time in 2011. It had entered into an arrangement with the second Respondent (Discom) for supply of electricity for purposes of start-up, its need continuing the first unit having been commissioned on 11.02.2014 followed by the second unit commissioned on 02.08.2015.

2. The Appellant was a consumer for start-up power for the period 01.09.2013 to 31.05.2015. By the billing raised for supply of such electricity in terms of the Supply Agreement dated 07.01.2013, the Respondent Discom treated it as a commercial consumer on the reasoning that it would fall in the residual category, referring in this context to the tariff schedule, in absence of any separate category for start-up power consumer being specified in tariff schedule.

3. The Appellant, however, claimed parity with another similar entity viz. Adani Power Maharashtra Limited (APML), which had been treated as industrial consumer for purpose of start-up power by the State Commission on 03.02.2014 in case No. 51 of 2013. The contentions of the Appellant in that regard were rejected by the State Commission by order dated 02.08.2018 in MERC case No. 67 of 2018 which is challenged before us by the present Appeal.

4. It is noted that in the Power Purchase Agreement (PPA) dated 08.09.2018 for start-up power in the case of APML, there was a specific stipulation (Article 11.9) to the effect that the payment for start-up power the liability of the consumers would be "at the then prevalent rate payable by such industrial consumers" and accepting the contention of APML, the State Commission by its order dated 03.02.2014 directed the Respondent Discom to charge APML for start-up power at industrial rates rather than treat it in the residual category wherein the liability would be that of a commercial consumer.

5. The supply agreement dated 07.01.2013 entered upon by the Appellant with the Respondent Discom, however, did not specify the category in which charges were to be paid for the start-up power. Its Clause 5.1 would only refer to "tariff schedule" which, as already observed, does not specify the category of the start-up power consumer.

6. At the hearing, it came out that the Respondent Discom has accepted the ruling of the State Commission in case of APML for general application and has treated the Appellant also as an industrial consumer for purpose of start-up power for the period 03.02.2014 to 31.05.2015. It, however, refuses to treat it similarly for the preceding period i.e. 01.09.2013 to 02.02.2014 on the reasoning that the ruling in APML could not have a retrospective effect.

7. Having heard the parties on both sides, we are of the considered view that creating an artificial compartment for purpose of the same consumer is inappropriate. The Appellant remained consumer of start-up power for the entire period i.e. 01.09.2013 to 31.05.2015. There was no clarity either in the Supply Agreement or in the tariff schedule, or for that matter, in the prevalent tariff regulations as to the category in which such consumer would fall. The decision of the State Commission rendered in the case of APML brought about some clarity. The Respondent Discom, by applying the same principle as was decided upon in APML to the case of the similarly placed other consumers, particularly the Appellant, has actually acquiesced into the applicability of the said principle without any demur. The declaration of the category by the ruling of State Commission in case of APML by decision dated 03.02.2014 does not mean that it would have only a prospective effect. The consumer, in fact, stands categorised as an industrial consumer for purpose of start-up power for which liability began on 01.09.2013.

8. For the foregoing reasons, we find the approach of the State Commission in the impugned order to be erroneous. The said order, to the extent thereby the benefit of categorization of an industrial consumer for the period 01.09.2013 to 02.09.

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2014 was declined, is set aside. 9. Needless to add that the Respondent Discom will be obliged to revise and appropriately correct the accounts for the above mentioned period and refund the tariff difference to the Appellant along with interest in accordance with relevant tariff regulations. The compliance shall be made with the above directions within six weeks. 10. The Appeal and applications, if any pending, stand disposed of in above terms.
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20-05-2020 P.S. Shamon Versus The Station House Officer, Kondotty Police Station, Malappuram & Others High Court of Kerala
19-05-2020 Tvl.M.R. Motor Company, Represented by its Managing Partner, N. Rajagopal Versus The Assistant Commissioner (CT), (FAC), Salem Town (South) Circle, Salem High Court of Judicature at Madras
19-05-2020 Vishwas Mulki & Another Versus M/s. Upakarma Infrastructure Private Limited Rep. by its Director Shilpa Rau High Court of for the State of Telangana
18-05-2020 Vibhutee Kumar Gupta Versus State of Odisha High Court of Orissa
15-05-2020 M.R. Bhat & Others Versus India Awake for Transparency, Rep. by P. Sadanand Goud & Others High Court of Karnataka
15-05-2020 PKSS Infrastructure Private Ltd. Versus South Delhi Municipal Corporation & Others High Court of Delhi
14-05-2020 Ifran @ Badan Versus The State of Karnataka, Represented by the Station House Officer High Court of Karnataka
13-05-2020 Anil Kumar @ Anil Versus State by Kodigehalli Police Station, Rep. by its Station House Officer High Court of Karnataka
12-05-2020 Dr. R.S. Gupta Versus Govt of NCT of Delhi & Others High Court of Delhi
08-05-2020 O.P. Gupta Versus Union of India & Another High Court of Delhi
05-05-2020 V4 Infrastructure Pvt Ltd. Versus Jindal Biochem Pvt Ltd. High Court of Delhi
30-04-2020 Kashish Gupta Versus The Central Board of Secondary Education, Represented by its Secretary, Delhi & Others High Court of Kerala
30-04-2020 For the Petitioner: Suo Moto, Deba Siddiqui, Swetashwa Agarwal, Advocates. For the Respondent: G.A., Manish Singh, Rajrshi Gupta, Advocates. High Court of Judicature at Allahabad
30-04-2020 Ajay Gupta Versus Sonia Gupta High Court of Delhi
29-04-2020 Neelam Gupta Versus Mahipal Sharan Gupta & Another Supreme Court of India
27-04-2020 PKSS Infrastructure Private Ltd. Versus South Delhi Municipal Corporation & Others High Court of Delhi
08-04-2020 N. Rajagopal Versus The Union of India, Represented by the Secretary, Department of Financial Services, New Delhi & Others High Court of Judicature at Madras
07-04-2020 Nilanjan Bhattacharya Versus The Station House Officer & Others High Court of Karnataka
23-03-2020 Raghav Gupta Versus State & Another High Court of Delhi
23-03-2020 Damyanti Devi Versus Vipul Infrastructure Developers Ltd. & Others High Court of Delhi
20-03-2020 M/s. Tina Developer A Proprietorship Firm, Represented, By Its Prop. Mr. Sanjay Palangdar Versus Tapas Ray & Others National Consumer Disputes Redressal Commission NCDRC
20-03-2020 Mohan Gupta Versus State of M.P. High Court of Madhya Pradesh Bench at Gwailor
20-03-2020 Pawan Kumar Gupta Versus State of NCT of Delhi Supreme Court of India
20-03-2020 D.K. Gupta Versus M/s. Escort Heart Institute & Research Center, (Through its Medical Superintendent of M/s. EHIRC,Sarai Julaena, New Delhi) & Others Delhi State Consumer Disputes Redressal Commission New Delhi
19-03-2020 Pawan Kumar Gupta & Others Versus State High Court of Delhi
19-03-2020 Pawan Kumar Gupta Versus State of N.C.T. of Delhi Supreme Court of India
18-03-2020 Pushpak Infrastructure Pvt. Ltd. Versus Goutam Saha & Others National Consumer Disputes Redressal Commission NCDRC
18-03-2020 Praveen Kumar Versus M/s. RPS Infrastructure Limited, New Delhi National Consumer Disputes Redressal Commission NCDRC
17-03-2020 Rajesh Gupta Versus Union of India Through its Secretary, Ministry of Home Affairs, New Delhi & Another Central Administrative Tribunal Principal Bench New Delhi
17-03-2020 Rajat Gupta Versus NCB Lucknow High Court of Judicature at Allahabad
16-03-2020 Anjeli Vaid Versus Sanjay Gupta & Others High Court of Delhi
13-03-2020 Chirag Sundarlal Gupta Versus The State of Maharashtra (through Kurar Village Police Station High Court of Judicature at Bombay
13-03-2020 Gurmukh Singh Lehal Versus Ajanta Coop. House Building (1st) Society Ltd., Chandigarh & Another National Consumer Disputes Redressal Commission NCDRC
11-03-2020 Kasim Versus State, Rep. by Inspector of Police, D3 Ice House Police Station, Chennai High Court of Judicature at Madras
11-03-2020 South Delhi Municipal Corporation of Delhi Through its Commissioner, Delhi Versus M/s. Sawhney Export House Pvt. Ltd. Through its Managing Director, New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
11-03-2020 Arun Bhardwaj Versus T.D.I. Infrastructure Private Limited Delhi State Consumer Disputes Redressal Commission New Delhi
09-03-2020 Citi-financial Retail Services India Ltd., Rep. by its Assistant Manager-Collections J. Srikumar Versus Dove Finance Ltd., Chennai & Another High Court of Judicature at Madras
06-03-2020 Om Prakash Swami Versus Haryana State Industrial And Infrastructure Development Corporation Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
06-03-2020 Sudha Gupta V/S PNB Housing Finance Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
06-03-2020 Tirunelveli Solar Project Pvt. Ltd., Rep. by Mr.P.Elavarasu, Asst. General Manager – Project, Rajasthan Versus Tamil Nadu Generation & Distribution Corporation Limited (TANGEDCO), Rep. by its Chairman, Chennai & Others High Court of Judicature at Madras