Department of Agriculture and Cooperation (Agriculture Commissioner, General Central Service, Group 'A') Recruitment Rules, 2007

for example: TATA AIG

for example: Indian Contract Act

for example: Ratan Tata

for example: Negotiable Instruments Act

	Section Title
	INTRODUCTION
1	Short title and commencement	View Judgements
2	Number of posts, its classification and scale of pay	View Judgements
3	Method of recruitment, age limit, qualifications etc	View Judgements
4	Disqualifications	View Judgements
5	Power to relax	View Judgements
6	Saving	View Judgements
	Omit Please

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