Law Firm
Corporate
mark
My
IP
myLawyer
Public Search
Search with Google...
Log In Here
×
LawyerServices Members' Log In
Companies
Indian Laws
Directors
Judgements
/ Case Laws
TradeMarks
CopyRights
Govt-Data
Dangerous Machines (Regulation) Rules, 1984
w w w .
L
a w y e r
S
e r v i c e s . i n
Section
Section Title
INTRODUCTION
1
Short title and commencement
View Judgements
2
Definitions
View Judgements
3
Form of licence issued under Section 9
View Judgements
4
Standard and specifications of power threshers
View Judgements
5
Modifications of existing dangerous machines how to be made
View Judgements
#LawyerServices #Act #Law #Statute #IndianLaw #Kanoon