DYSRE APPAREL PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Maharashtra.Active |
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CIN U18202MH2018PTC307540 |
ROC RoC-Mumbai |
Incorporation Date 05-04-2018 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 307540 |
Registration Date 05-04-2018 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address surya@globosportworld.com |
Registered Address 5TH FLOOR, ANAND-105, DR AMBEDKAR ROAD,BANDRA WEST, MUMBAI CITY Mumbai City MH 400050 IN |
TradeMarksTotal 1 marks found. |
Dysre, Class 25, Registered |
Some PAST Judgements / Case Laws similar to DYSRE APPAREL PRIVATE LIMITEDLast Checked Past / Closed Litigation On 01-04-2023 06:43
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for DYSRE APPAREL PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
08020447 | ESHA GUPTA | 08-08-2018 |
01603093 | MAHESH BHUPATHI | 05-04-2018 |
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