DWARKADAS COTTON COMPANY PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Maharashtra.Amalgamated |
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CIN U17100MH1987PTC044727 |
ROC RoC-Mumbai |
Incorporation Date 21-09-1987 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 044727 |
Registration Date 21-09-1987 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 20-08-2007 |
Last Balance Sheet Date 31-03-2007 |
Financials |
Authorized Capital Rs. 20,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address info@dwarkadas.com |
Registered Address 903 TULSIANI CHAMBERS 212BACKBAY RECLAMATION NARIMAN POINT MUMBAI MH 400021 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DWARKADAS COTTON COMPANY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 19-03-2023 10:20
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for DWARKADAS COTTON COMPANY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00214303 | ARUN BRIJMOHAN SEKHSARIA | 11-03-1989 |
01214907 | SULOCHANADEVI BRIJMOHAN SEKHSARIA | 11-09-1989 |
00214328 | KALPANADEVI ARUN SEKHSARIA | 21-09-1987 |
00214194 | BRIJMOHAN PARMESHWARLAL SEKHSARIA | 21-09-1987 |
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