DWARKADAS AND COMPANY PRIVATE LIMITED

Activity: Trading in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51900MH1948PTC006625
ROC
RoC-Mumbai
Incorporation Date
21-10-1948
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
006625
Registration Date
21-10-1948
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 25,00,000
Paid Up Capital
Rs. 10,00,000



Contact Information

E-Mail Address
info@dwarkadas.com
Registered Address
156, Jolly Maker Chamber 2, 225, Nariman Point, Mumbai Mumbai City MH 400021 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to DWARKADAS AND COMPANY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 15-03-2023 20:11
08-06-2022 M/s. Global Oil & Company, Rep. by its Partner Nilesh Dwarkadas Dhingra & Others Versus Assistant Commissioner of Customs - Imports Group I, Chennai – II, Commissionerate, Chennai & Others High Court of Judicature at Madras
12-03-2021 Dwarkadas & Others Versus The State of Maharashtra & Another In the High Court of Bombay at Aurangabad
30-09-2020 Goldie Sud, Proprietor of Jai Ambe & Ganesh Exports Versus Rajesh Dwarkadas Tulsiani & Others High Court of Judicature at Bombay
21-11-2017 Maheshprasad Dwarkadas Jaiswal and Others V/S The State of Maharashtra and Others. In the High Court of Bombay at Aurangabad
17-05-2017 M/s. Bharat Contracting Company Through Partner Mohandas, Through Legal Representative Rajesh Karna Versus Dwarkadas Agarwal High Court of Rajasthan Jaipur Bench
13-07-2015 Pandharinath J. Kasar (since deceased through his LRs.) & Others Versus Dwarkadas B. Agrawal High Court of Judicature at Bombay
10-03-2015 Vijaykumar Dwarkadas Sharma Versus Damodar Ramkrushna Kowale & Others In the High Court of Bombay at Nagpur
03-02-2015 Govind @ Dwarkadas Versus State of Maharashtra In the High Court of Bombay at Aurangabad
08-04-2013 Raymond Ltd. & Others V/S Rameshwar Das Dwarkadas P. Ltd. High Court of Delhi
14-12-2011 State of Maharashtra & Others Versus Satish Kumar s/o Dwarkadas Soni & Another In the High Court of Bombay at Aurangabad
08-11-2011 Sajni Bajaj d/o Shri Dwarkadas Bajaj Versus Indore Development Authority & Others High Court of Madhya Pradesh
16-05-2011 ICICI Bank Ltd V/S Dr. Ashok Dwarkadas Motiwala & Another. Debt Recovery Appellate Tribunal At Delhi
14-03-2011 State of Gujarat Versus : Dilipbhai Dwarkadas Raychura Vendor & Partner High Court of Gujarat At Ahmedabad
19-04-2010 Deepakkumar s/o Dwarkadas Agrawal Versus Ashokkumar s/o Brijmohan Dalmiya & Another In the High Court of Bombay at Nagpur
09-07-2009 Dwarkadas s/o Hukumchand Bhutada Versus The Chairman, Nanded District Central Cooperative Bank Ltd. & Another In the High Court of Bombay at Aurangabad
06-02-2009 Rameshkumar Dwarkadas Mundada Versus State of Maharashtra & Others In the High Court of Bombay at Aurangabad
09-01-2009 Parvatibai & Another Versus Shivpyari Dwarkadas Lahoti & Others Supreme Court of India
04-12-2008 Rajendra s/o Dwarkadas Raisoni & Others Versus Sunita w/o Ashokkumar Raisoni & Another In the High Court of Bombay at Aurangabad
11-09-2008 Dwarkadas Bandulal Agrawal R/o Bhusawal Dist-Jalgaon Versus The State of Maharashtra & Others In the High Court of Bombay at Aurangabad
09-07-2008 Dwarkadas Mhajan Versus State Of M P High Court of Madhya Pradesh
01-05-2008 Ashoka Mohan Dwarkadas Versus State High Court of Delhi
11-01-2008 Dwarkadas Prabhudas Patel Versus Thakore Laxmanji Dhulaji High Court of Gujarat At Ahmedabad
02-11-2007 Nandkishor Laxminarayan Mundhada & Others Versus Dwarkadas Murlidhar Mundhada & Another In the High Court of Bombay at Nagpur
02-11-2007 NANDKISHOR LAXMINARAYAN MUNDHADA VERSUS DWARKADAS MURLIDHAR MUNDHADA High Court of Judicature at Bombay
31-07-2007 MULRAJ DWARKADAS, MEENAKSHI MULRAJ DWARKADAS VERSUS MUNICIPAL CORPORATION OF GREATER BOMBAY High Court of Judicature at Bombay
04-05-2007 Maharashtra State Road Transport Corporation Through Its Divisional Controller, Amravati Versus Dwarkadas Nathmal Bharuka High Court of Judicature at Bombay
25-01-2007 Dwarkadas Hiralal Lahoti Deceased Through LRs. & Others Versus Kazi Mubarozuddin & Others High Court of Judicature at Bombay
25-01-2007 Dwarkadas Hiralal Lahoti Deceased through LRs. Versus Kazi Mubarozuddin In the High Court of Bombay at Aurangabad
08-03-2006 Prakash Dwarkadas Wadhwa Versus State of Maharashtra High Court of Judicature at Bombay
15-09-2004 Dwarkadas Tulsidas Dhokari Versus State of Maharashtra & Others High Court of Judicature at Bombay
25-02-2004 Vrajlal Dwarkadas Versus Girdharlal Kalidas Dhruve High Court of Gujarat At Ahmedabad
18-02-2003 Dwarkadas alias Dwarkaprasad Ramjeevan Agrawal (Deceased) through L.RS. Versus State of Maharashtra through Collectors Parbhani & Anr. High Court of Judicature at Bombay
13-02-2003 Chaturbhuj Dwarkadas Kapadia Versus Commissioner of Income-tax, Bombay City-VIII High Court of Judicature at Bombay
13-07-2001 Vijaysingh Gordhandas & Others Versus Dwarkadas Mulji High Court of Judicature at Bombay
02-05-2001 RAMESH DWARKADAS MEHRA VERSUS INDRAVATI DWARKADAS MEHRA High Court of Judicature at Bombay
09-03-2001 Patel Dwarkadas K Versus State High Court of Gujarat At Ahmedabad
07-03-2001 Dr. Dwarkadas Motilal Baheti & ors. Versus Pandurang Manikrao Kakde High Court of Judicature at Bombay
15-11-1999 Shayam Dwarkadas Chabria Versus Regional Passport Officer & Anr. High Court of Judicature at Bombay
09-06-1999 Sha Rikabdas Madaji and Company rep. by Partner Ganeshmal Rikabdas carrying on business at 97, Perumal Mudali Street, Sowcarpet, Madras -1 Versus Sree Gopaldas Dwarkadas Trust Estate Sreerangam, rep. by its Managing Trustee, High Court of Judicature at Madras
15-02-1999 Dwarkadas Rameshwar Paldiwal Versus Satyanarayan Makhanlal Gadodiya & Another High Court of Judicature at Bombay
10-02-1999 Kantilal s/o Dwarkadas Shah Versus Shri Sahakari Graha Nirman Sanstha and Anr. High Court of Judicature at Bombay
14-12-1998 RASHTRIYA UPBHOKTA SAHAKARI SANSTHA VERSUS JAYANTILAL DWARKADAS High Court of Judicature at Bombay
20-11-1998 Dwarkadas Gehanmal Versus State of Gujarat Supreme Court of India
15-07-1997 Pandharinath Mahadu Wani & Another Versus Dwarkadas Vanichand Shaha & Others High Court of Judicature at Bombay
18-06-1997 Zaveri and Sons Versus Dwarkadas Haridas & Others High Court of Judicature at Bombay
29-04-1997 P. Janaki Versus Dwarkadas Kishnanchand Jageshwar & Others High Court of Judicature at Bombay
24-02-1997 National Sports Club of India & others Versus Nandlal Dwarkadas Chhabria & others High Court of Judicature at Bombay
11-12-1995 Moreshwar Save Versus Dwarkadas Yashwantrao Pathrikar Supreme Court of India
10-10-1995 Commissioner of Income Tax Versus Seth Purushothamdas Dwarkadas High Court of Judicature at Madras
10-07-1995 Santokbai Narbheram Barot Versus Ramdas Dwarkadas High Court of Gujarat At Ahmedabad
30-09-1993 Patel Karshanbhai Dwarkadas Versus State High Court of Gujarat At Ahmedabad
30-04-1993 Anilbhai Dwarkadas Patel Versus State High Court of Gujarat At Ahmedabad
30-04-1991 Kishandas Parsram Ahuja Versus Bhagchand Dwarkadas Nagdev High Court of Madhya Pradesh
20-07-1990 SHANTILAL DWARKADAS SHAH VERSUS MANSINB KHIMJI High Court of Judicature at Bombay
27-04-1989 Messrs Dwarkadas Marfatia and Sons Versus Board of Trustees of The Port of Bombay Supreme Court of India
11-04-1989 Kailash Chandra s/o Dwarkadas Agrawal Versus National Textile Corporation High Court of Madhya Pradesh
22-09-1988 Harish Dwarkadas Gandhi Versus G.B. Yadav, Asst. Dir. D.R.I. & another High Court of Judicature at Bombay
05-04-1988 RAJARAM DWARKADAS CHHABRIA VERSUS UNION OF INDIA High Court of Judicature at Bombay
15-09-1987 Bharat Dwarkadas Thakkar Versus State of Maharashtra & another High Court of Judicature at Bombay
20-05-1987 Dwarkadas Raghiubir Prosad Choudhuri Versus State High Court of Judicature at Calcutta
30-09-1986 Additional Commissioner Of Income Tax Versus Dwarkadas Devkinandan High Court of Rajasthan Jaipur Bench
08-08-1985 Jayantilal Dwarkadas Patel Versus State High Court of Gujarat At Ahmedabad
17-11-1982 Dwarkadas Versus Dropadi High Court of Rajasthan
19-08-1982 Madhusudan Dwarkadas Vora Versus Superintendent of Stamps High Court of Judicature at Bombay
01-07-1982 Dwarkadas and Company Private Limited v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Bombay
29-04-1982 Madhavdas Dwarkadas Versus Jugal Kishore Saraf High Court of Judicature at Bombay
21-01-1982 Iswardas Dwarkadas Versus State Of Orissa High Court of Orissa
21-01-1982 Iswardas Dwarkadas Versus State of Orissa High Court of Orissa
29-05-1981 Nagar Palika, Maheshwar Versus Dwarkadas Mahajan High Court of Madhya Pradesh
16-04-1980 Dwarkadas Rameshwar Goenka Versus Commissioner of Income Tax, Madras High Court of Judicature at Madras
07-03-1980 Dwarkadas Mulji and Others V/S Shantilal Laxmidas Gandhi and Others. High Court of Judicature at Bombay
07-02-1980 Bhagwandas Dwarkadas v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Jabalpur Bench
12-10-1979 Virendra Dwarkadas Mehta Versus Rajkamal Foundry High Court of Gujarat At Ahmedabad
27-03-1979 Dwarkadas and Company Private Limited v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Bombay Single Bench
23-03-1979 Deepak Dwarkadas Patel Versus State High Court of Gujarat At Ahmedabad
07-12-1978 Natwarlal Pranbhai Thakkar & others Versus Dwarkadas B. Thakkar & others High Court of Judicature at Bombay
06-12-1978 Madhavdas Dwarkadas & another Versus Municipal Corporation of Greater Bombay & another High Court of Judicature at Bombay
09-09-1977 MUNICIPAL CORPORATION OF GREATER BOMBAY VERSUS BHAGWANDAS DWARKADAS High Court of Judicature at Bombay
14-10-1976 Ramniklal Dwarkadas Modi Versus Mohanlal Laxmichand High Court of Gujarat At Ahmedabad
17-12-1975 State of M.P. Versus Pehlajrai Dwarkadas High Court of Madhya Pradesh
03-12-1975 State of Madhya Pradesh Versus Bahadur Pehlajrai Dwarkadas High Court of Madhya Pradesh
15-03-1975 Chaturbhujdas Dwarkadas Agar Versus State of M.P High Court of Madhya Pradesh
18-07-1973 Income-Tax Officer, "G" Ward Versus Dwarkadas Shah Brothers (P.) Ltd. High Court of Judicature at Calcutta
05-02-1973 SHRINIWAS DWARKADAS AGARWAL VERSUS SUNDARBAL High Court of Judicature at Bombay
30-11-1972 Madhukantaben Wd/O Maganlal Dwarkadas Shah Versus State High Court of Gujarat At Ahmedabad
01-09-1971 Keshavsingh Dwarkadas Kapadia & Another Versus M/s. Indian Engineering Company Supreme Court of India
01-09-1971 Keshavsingh Dwarkadas Kapadia, Etc Versus Indian Engineering Company Supreme Court of India
19-04-1971 Patel Hathibhai Dwarkadas Versus Patel Khodabhai Hargovandas High Court of Gujarat At Ahmedabad
23-07-1969 Patel Prabhudas Dwarkadas Versus Dholasan Gram Panchayat, Dholasan High Court of Gujarat At Ahmedabad
16-01-1969 Mehta Keshaval Pragji Versus Bhatia Dwarkadas Gokaldas High Court of Gujarat At Ahmedabad
24-10-1968 Bai Champa Wd/O.Natvarlal Mohanlal Versus Dwarkadas Mohanlal High Court of Gujarat At Ahmedabad
17-10-1968 KESHAVSINGH DWARKADAS VERSUS INDIAN ENGINEERING High Court of Judicature at Bombay
20-03-1968 Ambalal Ajaykumar Dwarkadas Amin Versus Khembai D/O.Dharambhai Mulchand High Court of Gujarat At Ahmedabad
29-08-1967 Balkrishna Dwarkadas Vyas Versus Gujarat Housing Board High Court of Gujarat At Ahmedabad
15-03-1967 Devchand Shivram Patel Versus Bai Babu D/O Kashidas Dwarkadas Patel High Court of Gujarat At Ahmedabad
31-08-1965 Ramvallabh Tibrewalla Versus Dwarkadas and Company Supreme Court of India
20-11-1964 Ramkarandas Radhavallabh Versus Bhagwandas Dwarkadas Supreme Court of India
12-12-1962 S. C. Prashar And The Income Tax Officer, Market Ward, Bombay Vdersus Vasantsen Dwarkadas and Others Supreme Court of India
03-12-1962 DWARKADAS NATHAMAL VERSUS VIMAL ALIAS YAMUNA High Court of Judicature at Bombay
19-10-1962 Guru Estate Through Dwarkadas Guru and Others Versus Commissioner of Income Tax Bihar and Orissa Supreme Court of India



Directors

DIN Name Since
00184910 JAGMOHAN PARMESHWARLAL SEKHSARIA 28-03-1963
00214194 BRIJMOHAN PARMESHWARLAL SEKHSARIA 30-01-1961

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