DURGAPUR (DEVELOPMENT AND CONTROL OF BUILDING OPERATIONS) ACT, 1958


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Section
 Section Title
  INTRODUCTION
  1 Short title, extent and commencement. View Judgements
  2 Definitions. View Judgements
  3 Constitution of Durgapur Development Authority. View Judgements
  4 Power to issue directions. View Judgements
  5 Control of development and building operations. View Judgements
  6 Application for permission. View Judgements
  7 Power to demolish building. View Judgements
  8 Power to demolish building erected before the Act. View Judgements
  9 Power to lay down gas pipes and payment of compensation for damage View Judgements
  10 Reference to District Judge. View Judgements
  11 Penalty, jurisdiction and previous sanction. View Judgements
  12 General power to acquire land for public purpose. View Judgements
  13 Power to make regulations. View Judgements
  INTRODUCTION
  1 Short title, extent and commencement. View Judgements
  2 Definitions. View Judgements
  3 Constitution of Durgapur Development Authority. View Judgements
  4 Power to issue directions. View Judgements
  5 Control of development and building operations. View Judgements
  6 Application for permission. View Judgements
  7 Power to demolish building. View Judgements
  8 Power to demolish building erected before the Act. View Judgements
  9 Power to lay down gas pipes and payment of compensation for damage View Judgements
  10 Reference to District Judge. View Judgements
  11 Penalty, jurisdiction and previous sanction. View Judgements
  12 General power to acquire land for public purpose. View Judgements
  13 Power to make regulations. View Judgements



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