Some PAST Judgements / Case Laws similar to DURGAPUR CORPORATION PRIVATE LIMITED
Last Checked Past / Closed Litigation On 21-06-2022 00:25
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01-03-2022 |
Ashok Kumar Sureka Versus Assistant Commissioner, State Tax, Durgapur Range, Government of West Bengal |
High Court of Judicature at Calcutta |
24-07-2019 |
BLA Projects Pvt. Ltd. Versus Asansol Durgapur Development Authority |
High Court of Judicature at Calcutta |
24-06-2019 |
Chairperson, Managing Committee of the Assembly of God Church School Versus Regional Provident Fund Commissioner, Durgapur & Others |
High Court of Judicature at Calcutta |
04-04-2019 |
The Managing Committee of Durgapur & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
02-08-2018 |
Damodar Valley Corporation Versus Acit, (TDS) Cir-4, Durgapur |
Income Tax Appellate Tribunal Kolkata |
31-01-2018 |
Pathak Construction V/S Commr. of Central Excise & Service Tax-Durgapur |
Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata |
16-01-2018 |
M/s. Sail & Another Versus Commissioner of Central Excise & S.T, Durgapur & Another |
Customs Excise Service Tax Appellate Tribunal East Regional Bench Kolkata |
26-09-2017 |
Alok Mittal Prop. of Mittal Financial Services, Durgapur Versus Deputy Commissioner of Income Tax, Durgapur |
Income Tax Appellate Tribunal Kolkata |
29-06-2017 |
Commissioner of Income Tax, Durgapur Versus Shib Sankar Das |
High Court of Judicature at Calcutta |
03-05-2017 |
Mahendra Sigh, Durgapur Versus ITO, Ward-1(2), Durgapur |
Income Tax Appellate Tribunal Kolkata |
15-12-2016 |
Sen Brothers, Engineers & Contractors Versus Durgapur Municipal Corporation |
High Court of Judicature at Calcutta |
23-08-2016 |
Central Board of Trustees EPF Versus St. Michaels School Durgapur |
High Court of Delhi |
04-08-2016 |
Amit Kumar Singh & Another Versus Durgapur Municipal Corporation & Others |
High Court of Judicature at Calcutta |
15-07-2016 |
M/s. Sova Solar Ltd. & Another Versus The Commissioner of Customs, Central Excise & Service Tax, Durgapur Commissionerate & Others |
High Court of Judicature at Calcutta |
23-02-2016 |
Commissioner of Central Excise and Service Tax, Durgapur Commissionerate Versus Ankit Metal & Power Ltd. & Others |
High Court of Judicature at Calcutta |
28-07-2015 |
Mayurakshi Cotton Mills Employees? Union & Another Versus The 9th Industrial Tribunal, Durgapur & Others |
High Court of Judicature at Calcutta |
14-07-2015 |
The Governing Body, Durgapur Institute of Advance Technology & Management & Others Versus Subhangshuman De & Others |
High Court of Judicature at Calcutta |
19-06-2015 |
M/s. Shyam Steel Industries & Another Versus Deputy Commissioner of Central Excise and Service Tax, Durgapur Div-I & Others |
High Court of Judicature at Calcutta |
29-01-2015 |
Asima Lahiri Versus National Institute of Technology (University), Durgapur & Others |
High Court of Judicature at Calcutta |
09-12-2014 |
Durgapur Casual Workers Union & Others Versus Food Corporation Of India & Others |
Supreme Court of India |
13-01-2014 |
Bhuvan Kapoor Versus National Institute of Technology, Durgapur |
High Court of Judicature at Calcutta |
05-12-2013 |
G.S. Fertilizers Private Limited Versus Durgapur Steels Limited & Another |
High Court of Judicature at Calcutta |
29-07-2013 |
M/s. Durgapur Chemical Ltd. Versus Chandan Mondal & Others |
High Court of Judicature at Calcutta |
26-07-2013 |
In Re: Durgapur Steels Ltd |
High Court of Judicature at Calcutta |
07-05-2013 |
M/s. Aka Logistic Pvt. Ltd. Versus Durgapur Projects Ltd. & Others |
High Court of Judicature at Calcutta |
22-02-2013 |
Durgapur Project Ltd. & Others Versus Purnima Bhui & Others |
High Court of Judicature at Calcutta |
12-07-2012 |
AKA Logistic Pvt. Ltd. & Another Versus The Durgapur Projects Limited & Others |
High Court of Judicature at Calcutta |
28-03-2012 |
Sriniketan Fashions Pvt. Ltd. Versus Durgapur Sriniketan & Others |
High Court of Judicature at Calcutta |
21-12-2011 |
Visa Steel Ltd. Versus Durgapur Projects Ltd. |
High Court of Judicature at Calcutta |
15-07-2011 |
West Bengal State Consumer Co-operative Federation Ltd. Versus Tax Recovery Officer-2, Durgapur & Others |
High Court of Judicature at Calcutta |
07-12-2010 |
Dipankar Bandopadhyay Versus Durgapur Chemicals Limited & Others |
High Court of Judicature at Calcutta |
04-10-2010 |
The Durgapur Projects Ltd. Versus Abl International Ltd |
High Court of Judicature at Calcutta |
15-06-2009 |
ABL International Ltd Versus Durgapur Projects Limited |
High Court of Judicature at Calcutta |
16-04-2009 |
Nabarun Chitramandir Versus Learned Certificate Officer, Durgapur |
High Court of Judicature at Calcutta |
19-08-2008 |
Asansol Durgapur Development Authority Versus Tapas Banerjee |
High Court of Judicature at Calcutta |
03-04-2006 |
M/s. Shivamoni Steel Tubes Limited Versus Durgapur Steel Plant
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High Court of Karnataka |
22-12-2005 |
Khama Sundar Gayen Versus Additional Digp Group Centre Central Reserve Police Force, Durgapur |
High Court of Judicature at Calcutta |
16-08-2005 |
Tata Iron and Steel Co. Ltd Versus Durgapur Project Ltd |
High Court of Judicature at Calcutta |
01-04-2004 |
Employees' State Insurance Corporation, Calcutta Versus Steel Authority of India Ltd., Durgapur Steel Plant, Durgapur |
High Court of Judicature at Calcutta |
10-02-2003 |
Allied Electricals and Switch Fuses Versus Assistant Provident Fund Commissioner, Employees Provident Fund Organisation, Durgapur |
High Court of Judicature at Calcutta |
02-09-2002 |
Panchra Mayurakshi Cotton Mills Mazdoor Union Versus Ninth Industrial Tribunal, Durgapur |
High Court of Judicature at Calcutta |
20-06-2001 |
Durgapur Chemicals Ltd Versus Ninth Industrial Tribunal, West Bengal |
High Court of Judicature at Calcutta |
16-01-2001 |
Bibhuti Bhushan Kundagrami Versus Durgapur Notified Area Authority |
High Court of Judicature at Calcutta |
09-01-2000 |
Bibhuti Bhusan Kundagrami Versus Durgapur Notified Area Authority |
High Court of Judicature at Calcutta |
25-11-1999 |
Durgapur Steel Plant Versus Kisan Jawanjal |
High Court of Judicature at Calcutta |
27-08-1999 |
Graphite India Ltd. Versus Durgapur Projects Ltd.
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Supreme Court of India |
13-04-1999 |
ABL Ltd., Durgapur, Burdwan Versus Radha Gobinda Ghatak |
High Court of Judicature at Calcutta |
03-06-1998 |
Durgapur Projects Ltd. Versus Graphite India Ltd. |
High Court of Judicature at Calcutta |
07-01-1998 |
Rajeswar Das Versus Durgapur State Transport Corporation |
High Court of Judicature at Calcutta |
17-11-1995 |
Durgapur Projects Ltd Versus State of West Bengal |
High Court of Judicature at Calcutta |
11-03-1994 |
Durgapur Projects Limited Versus State of West Bengal |
High Court of Judicature at Calcutta |
09-11-1992 |
Niranjan Ghosh Versus Managing Director Durgapur Steel Plant |
High Court of Judicature at Calcutta |
13-08-1991 |
Gouranga Lal Chatterjee Versus Chief Engineer, Durgapur |
High Court of Judicature at Calcutta |
30-01-1991 |
Durgapur Cinema Versus Industrial Tribunal, Durgapur |
High Court of Judicature at Calcutta |
05-06-1990 |
Durgapur Projects Sramik Union Versus State of West Bengal |
High Court of Judicature at Calcutta |
15-04-1988 |
Pradip Kumar Hazra Versus Managing Director, Durgapur State Transport Corporation Durgapur |
High Court of Judicature at Calcutta |
20-07-1987 |
Sankar Banerjee Versus Durgapur Projects Ltd |
High Court of Judicature at Calcutta |
23-07-1979 |
In Re: Durgapur Projects Ltd. Versus State of West Bengal |
High Court of Judicature at Calcutta |
05-04-1979 |
Durgapur Truck Owners Association Versus State of West Bengal |
High Court of Judicature at Calcutta |
24-08-1971 |
K.C. Chatterjee Versus Durgapur Projects Ltd. |
High Court of Judicature at Calcutta |