DR MANUFACTURING PRIVATE LIMITEDActivity: Manufacturing (Others) in Karnataka.Active |
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GST Number(s) 29AAFCD5025L2ZF |
PAN No AAFCD5025L |
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CIN U36102KA2015PTC083769 |
ROC RoC-Bangalore |
Incorporation Date 29-10-2015 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 083769 |
Registration Date 29-10-2015 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 260,00,000 |
Paid Up Capital Rs. 181,36,240 |
Contact Information |
E-Mail Address cs@skptricor.com |
Registered Address Sy No. 34/17, Mahimapura Village Tumkur Road, Thyamagondlu Hobli, Nelamangala Taluk Bangalore Bangalore KA 562111 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DR MANUFACTURING PRIVATE LIMITEDLast Checked Past / Closed Litigation On 24-05-2022 11:44
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14-02-2014 | The Godrej Boyce Manufacturing Co. Ltd. & Service Centre Versus Dr. Rajesh Kannan & Another | Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
GST Number(s) for DR MANUFACTURING PRIVATE LIMITED |
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KARNATAKA | 29AAFCD5025L2ZF |
Directors |
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DIN | Name | Since |
00558595 | KARTHIKEYAN | 29-10-2015 |
01878017 | PINNALA WATHAGEDON HISANTHA TYRON VENISIOUS | 29-10-2015 |
01889519 | RAMANAYAKE PATHIRENNEHELAGE DAMITHA RAMANAYAKE | 29-10-2015 |
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