DR I T M LIMITED

Activity: Finance in Chandigarh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U67120CH1999PLC022651 		ROC
RoC-Chandigarh 		Incorporation Date
07-06-1999
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
022651 		Registration Date
07-06-1999 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 40,00,000
Paid Up Capital
Rs. 23,50,000



Contact Information
E-Mail Address
mukesh.singh@drit.in
Registered Address
SCO 61MADHYA MARG SECTOR 26 CHANDIGARH UT CH 166019 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to DR I T M LIMITED

Last Checked Past / Closed Litigation On 19-04-2021 14:46
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30-03-2021 J. Vanaja & Another Versus Dr. S.V. Raveendra Sreedharan & Another High Court of Judicature at Madras
30-03-2021 Dr. M.H. Sadhwini & Others Versus State of Karnataka, Department of Health & Family Welfare, Represented by its Secretary, Bengaluru & Others High Court of Karnataka
25-03-2021 Dr. D. Senthilkumaran Versus Dr. R. Nikila Umadevi Before the Madurai Bench of Madras High Court
24-03-2021 Kunhitharuvai Memorial Charitable Trust Corporate Office, KMCT Medical College Campus, Manassery, Represented by Its Chairman & Managing Trustee, Dr. K. Moidu Versus Kerala University of Health Sciences, Thrissur, Represented by Its Registrar & Others High Court of Kerala
23-03-2021 Dr. G. Balasubramanian & Others Versus Prof. Dr. K. Ravindran & Others Before the Madurai Bench of Madras High Court
19-03-2021 Dr. T. Murugavel Versus The Principal Secretary to Government of Tamilnadu, Environment and Forest Department, Chennai & Others High Court of Judicature at Madras
16-03-2021 Dr. Duraisamy Baskaran Versus M/s. GAIL (India) Limited, rep. by its Chairman and Managing Director & Others High Court of for the State of Telangana
15-03-2021 Dr. B.R. Adyanthaya Versus Sayinath Keshav Gaonkar High Court of Karnataka Circuit Bench At Dharwad
12-03-2021 The State of Maharashtra Versus Dr. Mahesh Avinash Joshi & Others High Court of Judicature at Bombay
12-03-2021 Dr. S. Selvakumari, M.A., M.Ed., M.Phil (Tamil), M.Phil (Edn.), Ph.D., Assistant Professor (Retired), Tamil Department, Meston College of Education, Royapettah, Chennai Versus The Government of Tamil Nadu, Rep., by its Secretary to Government, Higher Education Department, Fort St., George, Chennai & Others High Court of Judicature at Madras
11-03-2021 Dr. Ratna Mutum Versus The Commissioner (Arts & Culture), Directorate of Arts and Culture, Manipur & Others High Court of Manipur
10-03-2021 Dr. Joy Anto Versus C.R. Jaison & Another High Court of Kerala
10-03-2021 Dr. Prannoy Roy Versus Securities and Exchange Board of India, SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
10-03-2021 Dr. K. Jyothish Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala High Court of Kerala
10-03-2021 Dr. P. Dananjayan Versus The Principal, Pondicherry Engineering College, Puducherry & Others High Court of Judicature at Madras
09-03-2021 Dr. Vaishali Naik Versus The State of Goa through its Chief Secretary, Secretariat, Porvorim, Goa & Others In the High Court of Bombay at Goa
08-03-2021 Dr. Kiran Gupta & Another Versus The University of Delhi & Others High Court of Delhi
05-03-2021 Dr. M. Reddi Bhaskar Reddy & Others Versus State of Andhra Pradesh, Rep. by its Principal Secretary Department of Higher Education, Amaravathi & Others High Court of Andhra Pradesh
05-03-2021 Bajaj Allianz General Insurance Company Limited, A Company Incorporated under the Companies Act, Represented by its Deputy Manager-Legal, Raneen B.R. Kumar Versus Puthen Modern Rice Mill, Kalady, Represented by Its Managing Partner, Dr. Ramesh Babu & Others High Court of Kerala
04-03-2021 Dr. Ashwani Kumar Versus Union of India & Others Supreme Court of India
03-03-2021 M.M. Shanmugam Versus Dr. A.K.D. Kumar & Others High Court of Judicature at Madras
02-03-2021 Vani Shamachar Versus Dr. B.K. Anupama Sundar High Court of Karnataka Circuit Bench At Dharwad
01-03-2021 M/s. Somnath Sawaran Lal Versus Dr. Shashi Pal Sood High Court of Himachal Pradesh
26-02-2021 B. Vijaya Kumar Versus Dr. Sreedhar Pulipati & Others High Court of for the State of Telangana
26-02-2021 Dr. Sandip Mrinmoy Chakrabarty Versus Reshita Sandip Chakrabarty High Court of Judicature at Bombay
26-02-2021 Dr. Irom Ablu Meite Versus Manipur University through the Registrar, Manipur University, Office at Canchipur, Manipur & Others High Court of Manipur
25-02-2021 Dr. Debashis Ghosh Versus State of Odisha & Another High Court of Orissa
25-02-2021 S. Gayathri & Another Versus Dr. S.N. Singh High Court of Karnataka
25-02-2021 Subramanian, Rep. by Power Agent Dr. Veeran Versus Ramachandran High Court of Judicature at Madras
23-02-2021 Dr. Keshav Kumar Agarwal Versus Central Bureau of Investigation (CBI) High Court of Delhi
22-02-2021 Dr. P.V. Varavara Rao & Another Versus National Investigation Agency, an Agency constituted under the National Investigation Agency, Act, 2008 & Others High Court of Judicature at Bombay
22-02-2021 Dr. Irengbam Ibohanbi Singh Versus The State of Manipur, Represented by the Principal Secretary, Imphal & Others High Court of Manipur
22-02-2021 University of Kerala, Represented by The Registrar, Office of The Kerala University, Thiruvananthapuram & Others Versus Dr. S. Ambeeshmon, Assistant Professor, Institute of Management In Kerala, Kariavattom Campus High Court of Kerala
19-02-2021 Dr. Renju Ravi Versus The National Institute of Fisheries Post-Harvest Technology & Training, Represented by its Director, Cochin & Another Central Administrative Tribunal Ernakulam Bench
19-02-2021 Dr. Rebika Soibam Chanu & Others Versus The State of Manipur, Represented by its Commissioner/ Secretary (DP & AR), Manipur & Others High Court of Manipur
19-02-2021 Dr. Rebika Soibam Chanu & Others Versus The State of Manipur, Represented by its Commissioner/ Secretary (DP & AR), Manipur & Others High Court of Manipur
18-02-2021 Dr. R. Praveen Versus Ignitious Rajkumar High Court of Judicature at Madras
18-02-2021 Dr. R. Sasikumar Versus State of Meghalaya & Another High Court of Meghalaya
17-02-2021 Dr. Sreekumaran Nair & Others Versus Union of India, Rep. by Its Secretary, Ministry of Finance, New Delhi & Others High Court of Kerala
16-02-2021 Dr. Vasundhara Menon, Proprietor, Green Earth Solutions, Ernakulam Others Versus The Union of India, Represented by Its Secretary, Ministry of Environment, Forest & Climate Change, New Delhi & Others High Court of Kerala
15-02-2021 Dr. Mohit Dhawan Versus Rakesh Asthana & Others High Court of Delhi
15-02-2021 Dr. Aji Raj & Others Versus Managing Director, Thiruvananthapuram Regional Co-Operative Milk Producers Union Ltd., Thiruvananthapuram & Others High Court of Kerala
10-02-2021 Dr. S.N. Sharma Versus Union of India & Others High Court of Delhi
10-02-2021 Dr. Prannoy Roy Versus Securities and Exchange Board of India & Others SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
02-02-2021 Rajendra Kumar Gupta Versus Dr. Virendra Swarup Public School, Uttar Pradesh & Another National Consumer Disputes Redressal Commission NCDRC
02-02-2021 R.S. Dr. Priyadarsini & Others Versus The State of Kerala & Others Supreme Court of India
02-02-2021 Dr. A. Nirmal Nesa Kumar Versus Corporation of Chennai, Rep by its Commissioner, Chennai & Others High Court of Judicature at Madras
01-02-2021 Dr. R. Johnson, Assistant Professor, Department of Psychology, University of Kerala, Thiruvananthapuram Versus University of Kerala Thiruvananthapuram, Represented by Its Registrar & Others High Court of Kerala
29-01-2021 Ravindranath GE Medical Associates Private Limited, Represented by its Chairman & Managing Director, Dr. Ravindranath Kancherla & Another Versus P. Raja Rao & Others High Court of Judicature at Madras
29-01-2021 Dr. R. Christian Ebenezer Versus The Church of South India, Kanyakumari Diocese, Rep by its Moderator & Bishop incharge, Kanyakumari & Others High Court of Judicature at Madras
29-01-2021 The State of Maharashtra, Through the Secretary, Medical Education & Drugs Department & Others Versus Dr. Ashok Ramchandra Anand High Court of Judicature at Bombay
29-01-2021 Dr. P.S. Malik Versus High Court of Delhi High Court of Delhi
29-01-2021 Dr. T. N. Parameswara Kurup & Another Versus State of Kerala, Represented by The Secretary to Department of Health & Family Welfare, Thiruvananthapuram & Others High Court of Kerala
28-01-2021 Dr. Sandhya Raj Versus State of Uttarakhand through Secretary Labour & Employment, Civil Secretariat Dehradun, Uttarakhand & Others High Court of Uttarakhand
28-01-2021 M/s. Confident Projects (India) Pvt. Ltd., Represented by its Director, Vasudevan Sudhindranath & Others Versus The Income Tax Department, Represented by Dr. K.J. Divya High Court of Karnataka
28-01-2021 Dr. Shreeyansh Rayappa Nandeshwar Versus Dr. Prakash Ponde High Court of Karnataka
27-01-2021 Dr. Jacob Groves Daniel Versus Service Association of Seventh Day Adventist Pvt. Limited High Court of Judicature at Madras
27-01-2021 Dr. S. Balachandran & Another Versus Dr. Sreedevi. K. Nair & Others High Court of Kerala
27-01-2021 Shiny Verma Bakshi Versus Dr. Gurneet Singh Bakshi & Others High Court of Delhi
25-01-2021 Prof (Dr.) J. Sundaresan Pillai, Head (Retired) Research & Business Development Division CSIR-NISCAIR, New Delhi Versus Union of India, through Secretary, Department of Scientific & Industrial Research (DSIR), New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
25-01-2021 Dr. Puspita Debbarma Versus The State of Tripura, To be represented by the Secretary to the Govt. of Tripura, Tripura High Court of Tripura
25-01-2021 Dinesh Singh Versus Dr. Hasmukh Adhia, Secretary (Revenue), Union of India, M/o Finance, Dept. of Revenue, New Delhi & Another Central Administrative Tribunal Principal Bench New Delhi
22-01-2021 Dr. P. Shyamsunder Singh Versus The State of Manipur, Represented by The Chief Secretary, Government of Manipur & Others High Court of Manipur
21-01-2021 Dr. Parthsarthi Versus The Maharashtra Medical Council, Mumbai, through its Registrar & Another In the High Court of Bombay at Nagpur
19-01-2021 Dr. J. Jasmine Nirmal Versus I. Nelson Naveen @ Navin Nelson Antony High Court of Judicature at Madras
19-01-2021 Dr. Arindam Roy Versus The State of West Bengal & Others High Court of Judicature at Calcutta
18-01-2021 Dr. M.G. Gopal & Others Versus State by Central Police, Bengaluru & Another High Court of Karnataka
18-01-2021 Dr. P. Pathmanathan & Others Versus V. Monica & Another High Court of Judicature at Madras
16-01-2021 Dr. H.K. Raghavendra Versus The State of Karnataka, Represented by its Principal Secretary, Bengaluru & Others High Court of Karnataka
15-01-2021 Dr. Jayasheela Venu & Another Versus A.J.F. D'souza & Others High Court of Karnataka
14-01-2021 KMCT Dental College, Represented by Principal, Dr. K.P. Manojkumar Versus Kerala University of Health Sciences, Represented by its Registrar & Others High Court of Kerala
13-01-2021 Dr. R. Rajeevan & Another Versus Dr. M.V. Suresh & Others High Court of Kerala
12-01-2021 Dr. S.K. Pyarilal Versus The Director, Directorate of Ports, Thiruvananthapuram & Others High Court of Kerala
11-01-2021 LIC Versus Dr. Sanjay Gaur Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow
08-01-2021 Dr. Chandramani Mishra Versus The State of Madhya Pradesh & Others High Court of Madhya Pradesh
08-01-2021 Vijayashree Versus Dr. Nishant Arvind Kale In the High Court of Bombay at Nagpur
07-01-2021 M/s. Dalmia Cements (Bharat) Ltd., Rep.by its General Manager (Legal), Dr. Kishore Bharani Versus The Customs, Excise & Service Tax Appellate Tribunal, Chennai & Another High Court of Judicature at Madras
07-01-2021 Dr. Arabinda Ray Versus Latika Debnath & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
06-01-2021 Dr. Rajdeep Kapoor Versus Mohd. Sarwar Khan & Another High Court of Madhya Pradesh
05-01-2021 Dr. V. Malini Versus The Chairman, Chennai Metro Water Supply & Sewerage Board, Chennai & Others High Court of Judicature at Madras
05-01-2021 Mahalakshmi Versus Dr .A. Jegan High Court of Judicature at Madras
04-01-2021 Dr. P.R. Arun Versus State of Kerala, Represented by The Principal Secretary to Government (Labour & Skills Department), Thiruvananthapuram & Others High Court of Kerala
23-12-2020 Dr. Ilaiyaraaja Versus Sai Prasad & Others High Court of Judicature at Madras
22-12-2020 Dr. K. Suneetha Rani Versus The University of Hyderabad, Rep. by its Registrar, Gachibowli, Hyderabad & Others High Court of for the State of Telangana
22-12-2020 P. Raja Rao & Others Versus Ravindranath GE Medical Associates Pvt., Ltd., Rep. by its Chairman and Managing Director, Dr. Ravindranath Kancherla & Others High Court of Judicature at Madras
22-12-2020 Dr. Rajesh Komath & Others Versus University of Calicut, Represented by its Registrar, Malappuram & Others High Court of Kerala
21-12-2020 Kerala Veterinary & Animal Science University, Represented by its Registrar & Others Versus Dr. Maman J. Abraham & Others High Court of Kerala
18-12-2020 Dr. Sanoj Shahul Versus Travancore Cochin Council of Modern Medicine, Represented by its Registrar, Combined Council Building, Kerala & Others High Court of Kerala
18-12-2020 Dr. M.Santhiramudu Versus The competent Authority under the National Highways Act & Joint Collector, Kurnool, Kurnool District & Others High Court of Andhra Pradesh
17-12-2020 Registrar, Karnataka University & Another Versus Dr. Prabhugouda & Another Supreme Court of India
15-12-2020 Dr. Akb Sadbhavana Mission School of Homeo Pharmacy Versus The Secretary, Ministry of Ayush & Others Supreme Court of India
14-12-2020 Dr. Santosh Kumar Patel (Wrongly mentioned as Dr. Santosh Patel in F.I.R.) Versus State of Chhattisgarh, Through Secretary, Department of Home, Mahanadi Bhawan, Atal Nagar, Raipur (C.G.) & Others High Court of Chhattisgarh
11-12-2020 The New India Assurance Co. Ltd., through its Regional Manager, Regional Officer, Dr. Ambedkar Bhawan Versus Dagdusing Manoharsing Tomar & Another In the High Court of Bombay at Nagpur
11-12-2020 Dr. Vidyaa Hari Iyer Versus M/s. Sundaram Finance Limited, Incorporated under the Indian Companies Act, 1913, Chennai & Another High Court of Judicature at Madras
10-12-2020 Sayyad Abbas Sayyad Usman Versus Vice Chancellor, Dr. Panjabrao Deshmukh Krushi Vidyapeeth, Akola, Tehasil, District Akola & Another In the High Court of Bombay at Nagpur
09-12-2020 Dr. Sangeet Daf & Another Versus State of Maharashtra In the High Court of Bombay at Nagpur
09-12-2020 Dr. Suresh Chandra Gupta Versus NCT of Delhi High Court of Delhi
09-12-2020 Arpana Vijay Manore Versus Dr. Vijay Tukaram Manore In the High Court of Bombay at Aurangabad
08-12-2020 M/s. Moidu's Medicare Private Ltd., (National Hospital), Kozhikode, Represented by Its Managing Director Dr. K. Moidu Versus The Deputy Commissioner of Income Tax, Kozhikode & Another High Court of Kerala



Directors
DIN Name Since
01301617 SHILPA MAHAJAN 07-06-1999
01301333 DEEPTI MAHAJAN BATRA 25-10-2001
05117483 SAMEER MAHAJAN 09-11-2011

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