DOUNDO SERVICES PRIVATE LIMITEDActivity: Manufacturing (Food stuffs) in Delhi.Active |
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GST Number(s) 07AAFCC4149J1ZK |
PAN No AAFCC4149J |
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CIN U15500DL2011PTC220616 |
ROC RoC-Delhi |
Incorporation Date 09-06-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 220616 |
Registration Date 09-06-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 4,80,000 |
Contact Information |
E-Mail Address sumant@doundo.org |
Registered Address P-121, Lower Ground Floor, Chittaranjan Park New Delhi South Delhi DL 110019 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DOUNDO SERVICES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 08-03-2023 01:14
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for DOUNDO SERVICES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for DOUNDO SERVICES PRIVATE LIMITED |
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DELHI | 07AAFCC4149J1ZK |
Directors |
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DIN | Name | Since |
07135150 | MEETA MAKHAN | 24-03-2015 |
00118405 | SUMANT BHARGAVA | 09-06-2011 |
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