DIVINE GARMENTS PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Chandigarh.Strike Off |
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CIN U18101CH1996PTC017837 |
ROC RoC-Chandigarh |
Incorporation Date 12-03-1996 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 017837 |
Registration Date 12-03-1996 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 2,000 |
Contact Information |
E-Mail Address NA |
Registered Address S C O 151 152 SECTOR 8 CCHANDIGARH U T CH 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DIVINE GARMENTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 05-07-2022 06:13
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10-02-2017 | The Management of Foundation Garments Pvt. Ltd. Represented by its Managing Director ?Divine Grace? Versus Government of Tamil Nadu Labour & Employment (A1) Department, Represented by its Principal Secretary | High Court of Judicature at Madras |
Directors |
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DIN | Name | Since |
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