DISPLACED PERSONS (CLAIMS) SUPPLEMENTARY ACT, 1954


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Section
 Section Title
  INTRODUCTION
  1 SHORT TITLE AND EXTENT View Judgements
  2 DEFINITIONS View Judgements
  3 APPOINTMENT OF CHIEF SETTLEMENT COMMISSIONER, ETC View Judgements
  4 VERIFICATION OF CLAIMS View Judgements
  5 SPECIAL POWER OF REVISION IN RESPECT OF CASES DECIDED UNDER ACT 44 OF 1950 View Judgements
  6 POWERS OF SETTLEMENT OFFICERS View Judgements
  7 POWER TO TRANSFER CASES View Judgements
  8 CERTAIN OFFICERS TO BE PUBLIC SERVANTS View Judgements
  9 BAR OF JURISDICTION OF CIVIL COURT View Judgements
  10 DELEGATION OF POWERS View Judgements
  11 VALIDATION OF CERTAIN PROCEEDINGS View Judgements
  12 POWER TO MAKE RULES View Judgements
  13 REPEAL OF ORDINANCE 3 OF 1954 View Judgements



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