DIN: 00022138

DIPANKAR CHATTERJEE

Companies Associated
CIN Company Name Status
AAM-4901 LUXMI TEA LLP Under Process Of Strike Off
U01132WB1926PLC004539 KALYANI TEA CO LTD Active
U70101WB1994PLC063441 LUXMI TOWNSHIP & HOLDINGS LIMITED Active
AAI-6570 UTTORA CHRYSANTHEMUM RESIDENCY LLP
U01132WB1912PTC002104 LUXMI TEA CO PRIVATE LIMITED Active
U01405WB2008PLC126077 LUXMI PORTFOLIO LIMITED Active
U24129WB1984PTC037677 MATELLI TEA COMPANY PRIVATE LIMITED Active
U51226WB1948PTC016303 MAKAIBARI TEA & TRADING CO PVT LTD Active
U15120WB2021PTC250486 MAKAIBARI TEA ESTATE PRIVATE LIMITED Active
U17226UP1932PTC000475 OBEETEE PRIVATE LIMITED Active
U45200WB2006PLC111970 BHAGIRATHI GREENFIELD REAL ESTATE LIMITED Active
U51226WB1920PLC003864 I T P LTD Amalgamated
U70200WB1982PTC035346 CHATTERJEE ASSET HOLDINGS PRIVATE LIMITED Active


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