DIN: 00039944

DILIP SURYAVANSHI

Companies Associated

CIN Company Name Status
U62200MP2010PTC023673 HIGH FLY AIRLINES PRIVATE LIMITED Active
U45203MP2015PLC034878 DBL HASSAN PERIYAPATNA TOLLWAYS LIMITED Active
U45309MP2018PTC044998 DBL CHANDIKHOLE BHADRAK HIGHWAYS PRIVATELIMITED Active
U13100MP2006PTC018743 KYMORE IRON ORE PVT LTD Active
U45402MP2018PTC045456 DBL GORHAR KHAIRATUNDA HIGHWAYS PRIVATE LIMITED Active
L45201MP2006PLC018689 DILIP BUILDCON LIMITED Active
U24247MP1994PTC008867 MAKSON HEALTH CARE PRIVATE LIMITED Active
U22300MP2012PTC028277 DNN MEDIA COMMUNICATION PRIVATE LIMITED Active
U45203MP2015PLC034538 JALPA DEVI TOLLWAYS LIMITED Active
U45309MP2018PTC045519 DBL MANGLOOR HIGHWAYS PRIVATE LIMITED Active
U14200MP2010PTC024166 SURYAVANSHI MINERALS PRIVATE LIMITED Active
U45500MP2016PLC041454 DBL LUCKNOW SULTANPUR HIGHWAYS LIMITED Active
U40101MP2020PTC052984 DBL ELECTRICITY & POWER TRANSMISSION PRIVATE LIMITED Active
U45203MP2016PLC041978 DBL KALMATH ZARAP HIGHWAYS LIMITED Active
U45500MP2017PLC042967 DBL TULJAPUR AUSA HIGHWAYS LIMITED Active
U45309MP2017PTC043177 DBL MAHAGAON YAVATMAL HIGHWAYS PRIVATE LIMITED Active


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