DILIP BUILDCON LIMITEDActivity: Construction in Madhya Pradesh.Active |
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GST Number(s) 17 Available. Click Here. |
PAN No AACCD6124B |
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CIN L45201MP2006PLC018689 |
ROC RoC-Gwalior |
Incorporation Date 12-06-2006 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 018689 |
Registration Date 12-06-2006 |
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Listing Info |
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National Stock Exchange (NSE) listing as DBL since 11-08-2016. |
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ISIN Number: INE917M01012
, Instrument: EQ
, Face Value: Rs. 10
, Paid-Up Value: Rs. 10
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Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 17-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 18000,00,000 |
Paid Up Capital Rs. 13676,97,680 |
Contact Information |
E-Mail Address db@dilipbuildcon.co.in |
Registered Address PLOT NO. 5 INSIDE GOVIND NARAYAN SINGH CHUNA BHATTI, KOLAR RAOD , BHOPAL MP 462016 IN |
Some PAST Judgements / Case Laws similar to DILIP BUILDCON LIMITEDLast Checked Past / Closed Litigation On 07-09-2023 01:08
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04-12-2020 | Dilip Buildcon Limited, Varaha Infra Limited Versus National Highways Authority of India, Through Its Chairman | High Court of Delhi |
26-05-2020 | Dilip Buildcon Ltd. & Others Versus Western Coalfields Limited, Nagpur | In the High Court of Bombay at Nagpur |
09-01-2015 | M/s. Dilip Buildcon Pvt. Ltd. Versus Principal Secretary | High Court of Madhya Pradesh |
GST Number(s) for DILIP BUILDCON LIMITED |
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MADHYA PRADESH | 23AACCD6124B2ZD | |
MAHARASHTRA | 27AACCD6124B1Z6 | |
ODISHA | 21AACCD6124B1ZI | |
KARNATAKA | 29AACCD6124B1Z2 | |
HARYANA | 06AACCD6124B1ZA | |
TELANGANA | 36AACCD6124B1Z7 | |
MADHYA PRADESH | 23AACCD6124B1ZE | |
TAMIL NADU | 33AACCD6124B1ZD | |
CHATTISGARH | 22AACCD6124B1ZG | |
JHARKHAND | 20AACCD6124B1ZK | |
UTTAR PRADESH | 09AACCD6124B1Z4 | |
WEST BENGAL | 19AACCD6124B1Z3 | |
GOA | 30AACCD6124B1ZJ | |
PUNJAB | 03AACCD6124B1ZG | |
ANDHRA PRADESH | 37AACCD6124B1Z5 | |
HARYANA | 06AACAD3048C1ZB | |
UTTAR PRADESH | 09AVSPP7377A1ZZ |
Directors |
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DIN | Name | Since |
ADSPJ6795Q | DEVENDRA JAIN | 25-11-2014 |
02374610 | DEVENDRA JAIN | 01-04-2009 |
06939756 | ASHWINI VERMA | 05-08-2014 |
06941839 | AMOGH KUMAR GUPTA | 05-08-2014 |
ACAPG0983A | RADHEY SHYAM GARG | 10-12-2018 |
03585519 | ADITYA VIJAY SINGH | 15-07-2011 |
02272425 | MALAY MUKHERJEE | 13-02-2018 |
00396838 | VIJAY CHHIBBER | 28-02-2017 |
07278291 | RATNA DHARASHREE VISHWANATHAN | 30-03-2019 |
00039946 | SEEMA SURYAVANSHI | 12-06-2006 |
AUXPS3081Q | ABHISHEK SHRIVASTAVA | 23-01-2015 |
07072768 | SATISH CHANDRA PANDEY | 23-01-2015 |
00039944 | DILIP SURYAVANSHI | 12-06-2006 |
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