DIGITAL-X NETWORKS PRIVATE LIMITEDActivity: Business Services in Karnataka.Strike Off |
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CIN U72700KA1999PTC025118 |
ROC RoC-Bangalore |
Incorporation Date 28-04-1999 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 025118 |
Registration Date 28-04-1999 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 2,000 |
Contact Information |
E-Mail Address NA |
Registered Address .0, 5TH 'B' CROSS, 16TH MAIN,II STAGE, BTM LAYOUT, BANGALORE KA 560076 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DIGITAL-X NETWORKS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 23-05-2022 23:50
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Directors |
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DIN | Name | Since |
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